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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(3) in Bihar Entertainments Tax Rules, 1984

(3)Besides, the details required under rules 9 and 10 under this rule, the name and address of the press, the total number of tickets of the class printed and the date of printing shall also be printed at the bottom of each foil of the ticket.