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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The State Of Arunachal Pradesh Act, 1986

(g)"sitting member", in relation to either House of Parliament or of the Legislative Assembly of the exiting Union territory of Arunachal Pradesh, means a person who, immediately before the appointed day, is a member of that House or that Assembly;