Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(7)(b) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989 (b)furnish to the State Government a security deposit for each licence as specified in Schedule IX.