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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(r) in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018

(r)"tender offer" means an offer by a company to buy-back its own shares or other specified securities through a letter of offer from the holders of the shares or other specified securities of the company;