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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Karnataka - Subsection

Section 76(2)(p) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(p)the preservation, maintenance, management and improvement of the properties and buildings of Notified Institutions and Declared Institutions including architectural, sculptural and epigraphical features;