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Himachal Pradesh High Court

Vijay Kumar vs . Hrtc & Anr. on 4 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Vijay Kumar vs. HRTC & Anr.

.

CWP No. 6305 of 2022 04.01.2023 Present: Mr. S.P. Chatterji, Advocate, for the petitioner.

Mr. Pankaj Chaudhari, Advocate, vice Mr. Vikas Rajput, Advocate, for the respondents.

Learned vice counsel for the respondents prays for and is granted eight weeks' time to comply with the order in question. List on 22.3.2023.




                                              (Tarlok Singh Chauhan)
                                                     Judge





                                                 (Virender Singh)
           January 04, 2023                           Judge





              (vs)





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