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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Manipur - Subsection

Section 54(2)(a) in The Manipur Highways Act, 1979

(a)by delivering or tendering the notice or sending it by post to the "owner" or "occupier" of if there be more owners or occupiers than once, to any one of them, or