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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(b) in Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003

(b)in case of an Anchal Samiti, the Member Secretary of the Anchal Samiti.