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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(c) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(c)"common entrance test" means an entrance test conducted by the State Government or any agency authorized by it, or an all India test recognized by the State Government, for admission to a technical course run by a private technical educational institution;