Section 3 in U.P. Fisheries (Development and, Control) Rules, 1954
3.
No person shall be allowed to catch, destroy or sell fry and fingerlings (2"-10") from July 15 to September 30 and breeding fish from June 15 to July 30 in the prohibited areas for fishing and the district as given in Schedule-A appended hereto except under a licence issued by the Director of Animal Husbandry, Uttar Pradesh.
