Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 33 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973 33. The Selection Committee shall arrange names of Sub-Registrars and District Sub-Registrars thus selected in order of seniority.
