Section 50(2) in The Central Reserve Police Force Rules, 1955
(2)[ The Government shall also pay, subject to the maximum limit of Rs. 250 (Rupees two hundred fifty), funeral expenses when any member of the Force (other than superior officer) dies at the Headquarters of the Force or on active duty.] [Substituted by G.S.R. 749, dated 27.9.1983. ]
