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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(5) in Kerala Agricultural University Act, 1971

(5)[ the Principal Secretary, the Secretary or the Special Secretary to Government, as the case may be, in the Departments of Agriculture, Finance, Fisheries and Animal Husbandry.] [Substituted by Act 16 of 2001.]