Section 2(2) in The Punjab Homeopathic Practitioners Act, 1965
(2)[ "Council" means the Council of Homoeopathic System of Medicine, established end constituted under section 3] [Substituted by Government of India SO 1301 of the 28th March, 1969, Schedule (w.e.f. 1st April, 1969), (Extraordinary), Page 403.];
