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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Assam - Subsection

Section 113(5) in Assam Panchayat Act, 1994

(5)The Chairman or a member of the Finance Commission may resign his office by writing under his hand and addressed to the Chief Secretary to the Government of Assam, but he shall continue in his office until his resignation is accepted by the Government.