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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(1)(a) in Gujarat Industrial Development Act, 1962

(a)where the person to be served is a company the service is effected in accordance with the provisions of Section 51 of the Companies Act, 1956 (I of 1956);