Karnataka High Court
Puneeth. N. V. vs Visvesvaraya Technological ... on 4 April, 2018
Author: Vineet Kothari
Bench: Vineet Kothari
1/161
IN THE HIGH COURT OF KARNATAKA, BENGALURU
DATED THIS THE 04th DAY OF APRIL 2018
BEFORE
THE HON'BLE Dr.JUSTICE VINEET KOTHARI
W.P.Nos.49568-596/2017
C/W
W.P.Nos.53712/2017 & 53713-716/2017, W.P.Nos.1711-
1713/2018, W.P.Nos.52769-774/2017, W.P.Nos.8701-
8702/2018 & 9089-9091/2018, W.P.No.11321/2018,
W.P.No.5759/2018, W.P.No.2024/2018,
W.P.No.49297/2017, W.P.No.57986/2017, W.P.Nos.4988-
4989/2018, W.P.Nos.935-958/2018, W.P.Nos.53956-
983/2017. W.P.Nos.45386-390/2017 & 45715-717/2017,
W.P.Nos.54163-165/2017, W.P.Nos.46970/2017 &
51380/2017, W.P.Nos.7847/2018 & 8002-8003/2018,
W.P.Nos.8172-8181/2018, W.P.No.52643/2017,
W.P.Nos.54752-753/2017, W.P.Nos.52657-659/2017,
W.P.No.56156/2017, W.P.Nos.56243-251/2017,
W.P.Nos.56371-373/2017, W.P.No.55322/2017,
W.P.Nos.54602-625/2017, W.P.Nos.53924-934/2017,
W.P.Nos.54736-751/2017, W.P.No.56425/2017,
W.P.Nos.53729/2017 & 53730-732/2017,
W.P.Nos.54170-184/2017, W.P.No.54598/2017,
W.P.Nos.10237-238/2018, W.P.No.43020/2017,
W.P.No.49018/2017, W.P.Nos.49089-091/2017,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
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W.P.Nos.49083-088/2017, W.P.No.49017/2017,
W.P.Nos.50770-775/2017, W.P.Nos.49393-400/2017,
W.P.Nos.51326-327/2017, W.P.Nos.51961-964/2017,
W.P.Nos.51880-909/2017, W.P.No.58497/2017,
W.P.Nos.53479-480/2017, W.P.Nos.49263-275/2017,
W.P.Nos.44978-982/2017, W.P.Nos.50680-682/2017,
W.P.Nos.11092-094/2018, W.P.Nos.520-523/2018,
W.P.Nos.5901-5902/2018, W.P.No.3827/2018,
W.P.Nos.3353-3360/2018, W.P.Nos.8313-8314/2018,
W.P.Nos.44882-907/2017, W.P.No.56093/2017,
W.P.Nos.54026-031/2017, W.P.Nos.52777-780/2017,
W.P.No.3501/2018, W.P.Nos.58040-041/2017,
W.P.Nos.51491-502/2017, W.P.Nos.48048-054/2017,
W.P.Nos.49618-621/2017, W.P.Nos.2000-2004/2018 &
3235-3238/2018, W.P.Nos.51170-176/2017,
W.P.Nos.52916-919/2017, W.P.No.12235/2018, W.P.Nos.
54355-377/2017, W.P.Nos.56465-468/2017,
W.P.Nos.3092-3102/2018, W.P.No.3659/2018,
W.P.Nos.6339-6342/2018, W.P.Nos. 11015/2018 &
11016-18/2018 & W.P.Nos.11877-878/2018 (EDN-RES)
IN W.P.Nos.49568-596/2017
BETWEEN:
1. PUNEETH. N. V.
S/O VASANTHKUMAR. N.B.
AGED ABOUT 21 YEAS,
R/AT. NAGENAHALLI VILLAGE
KEREHALLI POST
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
3/161
CHANNARAYAPATNA TALUK
HASSAN DISTRICT-573 131.
2. SACHIN B.S.
S/O SURESH K.L.
AGED ABOUT 23 YEARS
R/AT. NO.48, 8TH CROSS
SWIMMING POOL EXTENSION
MALLESHWARAM, BENGALURU-560 003.
3. PAVITHRA .S
D/O SHIVARAM
AGED ABOUT 20 YEARS
R/AT. NO.7, 1ST MAIN
1ST CROSS, JAI HANUMAN LAYOUT
VIRUPAKSHAPURA
BENGALURU-560 097.
4. CHARISHMA B.V.
D/O VENKATRAMANA B.K.
AGED ABOUT 20 YEARS
R/AT. BOMMETTY HOUSE
SAMPAJE POST AND VILLAGE
MADIKERI TALUK, KODAGU-574 234.
5. PUNEETH. M
S/O SEETHARAMA MADTHILA
AGED ABOUT 21 YEARS
R/AT. PANATHILA
MADTHILA HOUSE
DUGGALADKA POST
SULLIA TALUK
DAKSHINA KANNADA DISTRICT-574 239.
6. YOGANANDA .M
S/O MANJUNATHA .H
AGED ABOUT 20 YEARS
R/AT. NO.207
LINGADAHALLI VILLAGE AND POST
PAVAGADA TALUK
TUMKUR DISTRICT-561 202.
7. ABHISHEK BASAVARAJ GONIGER
S/O BASAVARAJ GONIGER
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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AGED ABOUT 21 YEARS
R/AT. NO.138, ADUR VILLAGE AND POST
HANGAL TALUK
HAVERI DISTRICT-581 101.
8. PAVAN .D
S/O DAYANANDA P
AGED ABOUT 21 YEARS
R/AT. SARALA NILAYA
ADARSHANAGARA
CHIKMAGALUR-577 101.
9. SUDHA C
D/O CHINNANNA
AGED ABOUT 22 YEARS
R/AT. HIREMUDDENAHALLI
TUBUGERE
DODDABALLAPURA TALUK
BENGALURU RURAL -561 205.
10. SHARVANI B
D/O JANARDHANA NAIK .B
AGED ABOUT 21 YEARS
R/AT. ONIKALA HOUSE
NELLURU KEMRAAJE
SULLIA TALUK
DAKSHINA KANNADA DISTRICT-574 248.
11. JYOTI KOLLARI
D/O BASAVARAJ T. KOLLARI
AGED ABOUT 22 YEARS
R/AT. HALEHUDA
NEAR HALE URDU SCHOOL
MULAGUND TALUK
GADAG DISTRICT-582 117.
12. ASHWINI G. PAI
D/O GOPINATH PAI
AGED ABOUT 21 YEARS
R/AT. MANJUSHRI APARTMENT
RAILWAY STATION ROAD
NELLIKATTE, PUTTUR
DAKSHINA KANNADA DISTRICT-574 201.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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13. K. GAHANA ARJUN
D/O K. M. ARJUN
AGED ABOUT 21 YEARS
R/AT. KOTALADINNE
HOSSUR HOBLI
GOURIBIDANUR TALUK
CHIKKABALLAPURA DISTRICT-561 210.
14. SUSHMITHA B.C.
D/O CHIKKABYRAREDDY T.
AGED ABOUT 21 YEARS
R/AT. BOMMAGANAHALLI VILLAGE
GUDIBANDE POST
CHIKKABALLAPURA TALUK & DISTRICT-561 210.
15. KAVYA K.R.
D/O RAMADASA K.N.
AGED ABOUT 21 YEARS
R/AT. KALAVARA VILLAGE AND POST
CHIKKABALLAPURA TALUK
CHIKKABALLAPURA DISTRICT-562 103.
16. AISHWARYA V. L.
D/O C.P. LAKSHMINARAYANA
AGED ABOUT 19 YEARS
R/AT. 95/1, NEERUBAVI KEMPANNA LAYOUT
HEBBALA, BENGALURU-560 024.
17. D.S. SUDARSHAN
S/O S. SHIVAKUMAR
AGED ABOUT 21 YEARS
R/AT. DEVISETTIHALLI VILLAGE
DODDAMARALLI POST
NANDI HOBLI
CHIKKABALLAPURA TALUK
CHIKKABALLAPURA DISTRICT-562 103.
18. SHREYAS .U
S/O UDAYA SHANKAR .S
AGED ABOUT 21 YEARS
R/AT. CHIKKAJALA VILLAGE AND POST
BENGALURU NORTH-562 157.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
6/161
19. VARSHITH H.S.
S/O SHANKAR
AGED ABOUT 21 YEARS
R/AT. BEHIND NEW KSRTC BUS STOP
HIRISAVE, CHANNARAYAPATNA TALUK
HASSAN DISTRICT-573 124.
20. PAVAN B.S.
S/O S.P. BHANDARI
AGED ABOUT 21 YEARS
R/AT. KALMANE VILLAGE AND POST
SHIKARIPURA TALUK
SHIMOGGA DISTRICT-577 214.
21. LINGARAJU R
S/O RENUKAIAH .S
AGED ABOUT 21 YEARS
R/AT. HEGGADAGERE VILLAGE
BIDADI HOBLI
RAMANAGARA TALUK
RAMANAGARA DISTRICT-562 109.
22. ABHISHEK C. ITAGIMATH
S/O CHANABASAYYA ITAGIMATH
AGED ABOUT 21 YEARS
R/AT. NO.108, VIJAYANAGAR
DANDELI, UTTARA KANNADA-581 325.
23. PUNITH .G
S/O SHASHIDAR
AGED ABOUT 21 YEARS
R/AT. HOUSE NO.E-20
11TH WARD, ISR ROAD
NEAR MUNICIPAL COLLEGE
CHITTAVADAGI
BELLARY-583 201.
24. VISHNUKANTH BIRADAR
S/O BALAJI RAO BIRADAR
AGED ABOUT 22 YEARS
R/AT. NO.5-3-49/1C
CHURCH COLONY, NEAR DADAR
BHALKI, BIDAR-585 328.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
7/161
25. UZMA M ULLA
D/O MEHABOOB MULLA
AGED ABOUT 21 YEARS
R/AT. ASAR GALLI
MUSTAFA COLONY
J.M. ROAD, BIJAPUR-586 101.
26. NAZMEEN ALDAL
D/O KASIMSAB ALDAL
AGED ABOUT 22 YEARS
R/AT. WARD NO.30
NISSAR MADDI
NEAR TIPPU SULTHAN NAGAR
BIJAPUR-586 101.
27. SANDEEP KUMAR M DODDAMANI
S/O MAHADEVAPPA
AGED ABOUT 21 YEARS
R/AT. KODIYAL
KUMARAPATTANAM
RANEBENNUR, HAVERI-581 123.
28. SANTHOSH .L
S/O LAKSHMAN
AGED ABOUT 22 YEARS
R/AT. DODDAKERI
HONNALI TALUK
DAVANAGERE DISTRICT-577 201.
29. NISARGA C.G.
D/O GIRISH C.S.
AGED ABOUT 20 YEARS
R/AT. GOPALAPURA VILLAGE
SHANIVARA SANTHE
SOMWARPET, KODAGU-571 235.
... PETITIONERS
(By Mr. RAHUL S. REDDY, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
8/161
2. EAST WEST INSTITUTE OF TECHNOLOGY
NO.63, ANJANANAGAR
OFF MAGADI ROAD
NEAR BEL LAYOUT
BENGALURU-560 091
BY ITS PRINCIPAL.
3. BRINDAVAN COLLEGE OF ENGINEERING
YELAHANKA, BAGALUR MAIN ROAD
DWARKA NAGAR, BENGALURU-560 063
BY ITS PRINCIPAL.
4. KURUNJI VENKATRAMANA GOWDA
COLLEGE OF ENGINEERING
KURUNJIBHAG, SULLIA
DAKSHINA KANNDA-574 327
BY ITS PRINCIPAL.
5. SRI. JAGADGURU CHANDRASEKARANATHASWAMIJI
INSTITUTE OF TECHNOLOGY
P.B. NO.20, B.B. ROAD
CHICKBALLAPUR-561 201, BY ITS PRINCIPAL.
6. RAJARAJESHWARI COLLEGE OF ENGINEERING
KUMBALAGODU, MYSORE ROAD
BENGALURU-560 074
BY ITS PRINCIPAL.
7. SECAB INSTITUTE OF ENGINEERING & TECHNOLOGY
NAURASPUR, BAGALKOT ROAD
BIJAPUR-586 101
BY ITS PRINCIPAL.
8. SRI TARALABALU JAGADGURU INSTITUTE OF
TECHNOLOGY
RANEBENNUR
HAVERI DISTRICT-581 115
BY ITS PRINCIPAL.
9. MANGALORE MARINE COLLEGE AND TECHNOLOGY
PADIL PADAVU, KELINJAR VILLAGE
KUPPEPADAVU POST
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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9/161
MANGALORE-574 144
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTHOSH S. NAGARALE, ADV., FOR R1
R3, R4, R5, R6, R7, R8 AND R9 ARE SERVED &
UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT R-1 TO
ALLOW THE PETITIONERS TO AVAIL THE BENEFIT OF ONE
TIME EXIT SCHEME PASSED BY R-1 VIDE NOTIFICATION
DATED 13.9.2017 VIDE ANNEX-A & ETC.
IN W.P.Nos.53712/2017 & 53713-716/2017
BETWEEN
1. B. RAHUL
S/O B. ANANDAMURTHY
AGED ABOUT 20 YEARS
#3428/J-136, SRINIDHI NILAYA
PB ROAD, DAVANAGERE-577 006.
2. SARFARAZ AHMED
AGED ABOUT 20 YEARS
S/O K.N. ALTHAF AHMED
AZAD NAGAR, MALEBENNUR
DAVANAGERE-577 030.
3. S.N. SAGAR
AGED ABOUT 21 YEARS
S/O S.P. NARASIMHAPPA
SRINIVASA NILAYA, 12TH CROSS
III MAIN, DEVARAJ URS LAYOUT
DAVANAGERE-577 006.
4. SHARATH
AGED ABOUT 21 YEARS
S/O K.H. NAGARAJA
#796/5, 5TH CROSS, 2ND STAGE
SHIVAKUMARA SWAMY BADAVANE
DAVANAGERE-577 006.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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10/161
5. R.A. KARTHIK
AGED ABOUT 21 YEARS
S/O R.G. ANANDAPPA
DIDDIGE, DAVANAGERE-577 513.
... PETITIONERS
(By Mr. VINAYA KEERTHY, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAAVI-590 018
REPRESENTED BY ITS REGISTRAR.
2. G.M. INSTITUTE OF TECHNOLOGY
DAVANAGERE-577 006
REPRESENTED BY ITS PRINCIPAL.
3. BAPUJI INSTITUTE OF ENGINEERING
& TECHNOLOGY
DAVANAGERE-577 006
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTHOSH S. NAGARALE, ADV., FOR R1
R2 & R3 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT R-1 TO
EXTEND THE BENEFITS OF THE NOTIFICATION DATED
13.9.2017 AT ANNEX-A TO THE PETITIONERS & ETC.
IN W.P.NOs.1711-1713/2018
BETWEEN
1. NAVINYA N
D/O NAYRAYANA K
AGED ABOUT 22 YEARS
KUMARSWAMY LAYOUT
2ND STAGE, BANGALORE - 560 078.
2. PRIYANKA S
D/O SRINIVASAMURTHY
AGED ABOUT 23 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
11/161
#9, 9TH MAIN ROAD, VIDYARANYA PURA
BANGALORE - 560 097.
3. SHWEATA
D/O MAHALINGAPPA
AGED ABOUT 22 YEARS
BCM GIRLS ENGINEERING & MEDICAL HOSTEL
ANNJANAYYA LAYOUT
DAVANAGERE - 577 004.
... PETITIONERS
(By Mr. PREM KUMAR A.L. ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL
UNIVERSITY, JNANA SANGAMA
BELAGAVI - 590 018
BY ITS REGISTRAR.
2. CITY ENGINEERING COLLAGE
KANAKAPURA ROAD
DODDAKALLASANDRA
BANGALORE - 560 061
BY ITS PRINCIPAL.
3. SAI VIDYA INSTITUTE OF TECHNOLOGY (SVT)
RAJANUKUNTE, BANGALORE - 560 064
BY ITS PRINCIPAL.
4. BAPUJI INSTITUTE OF ENGINEERING &
TECHNOLOGY, SHAMANUR ROAD
DAVANGERE - 577004
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2, R3 & R4 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENTS
TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DATED 13.9.2017
VIDE ANNEX-A ISSUED BY R-1 & ETC.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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12/161
IN W.P.NOs.52769-774/2017
BETWEEN
1. GAUTAM .R
SON OF SRI G. RAVIKUMAR
RESIDING AT: NO.#563, 43RD CROSS
JAYANGAR 8TH BLOCK
BENGALURU 560 082
(USN:1JT14CV012).
2. RAKESH .S
SON OF SRI SHANTHARAJU
AGED ABOUT 22 YEARS
RESIDING AT: NO.#49, 2ND CROSS, 2ND MAIN
ARYA NAGAR, VYSHYA BANK COLONY
J.P. NAGAR , 1ST PHASE
BENGALURU 560078
(USN:1JT13CV024).
3. GAUTAM .S
SON OF T. SRINIVAS
AGED 22 YEARS
RESIDING AT NO.#52/1A, 4TH CROSS
6TH MAIN, 3RD BLOK, T.R. NAGAR
BANGALORE 560028
(USN 1JT4CV013).
4. NIKITHA K.S.
AGED 21 YEARS
D/O SRI SHANKER
RESIDING AT: NO.230/A, 7TH MAIN
2ND "C" CROSS, NAGENDRA BLOCK
BANASHANKARI 1 STAGE, BANGALORE 560 050
(USN 1JT14CV026).
5. ANUSHA .P
D/O SRI T. PUTTASWAMY
AGED 21 YEARS
RESIDING AT :NO.#118, 3RD CROSS
DODDAKALLASANDRA, KANAKAPURA MAIN ROAD
BENGALURU 560 062
(USN 1JT14CV007).
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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6. RASHMI PATIL
AGED 20 YEARS
D/O SRI RAJENDRA PATIL
RESIDING AT: PRIDE SPRINGFIELDS APARTMENTS
FLAT NO. E-404, GUBBALALA, UTTRAHALLI
BENGALURU 560061.
(USN:1JT14CS042).
... PETITIONERS
(By Mr. RAVINDRANATH P.V. ADV.,)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JANANA SANGAMA, BELAGAVI 590018
REPRESENTED BY ITS REGISTRAR.
2. JYOTHI INSTITUTE OF TECHNOLOGY
OFF KANAKAPURA ROAD
TATAGUNI, BENGALURU 560 082
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT R-1 TO
EXTEND THE BENEFITS OF THE NOTIFICATION DATED
13.9.2017 AT ANNEX-A. DIRECT RESPONDENT TO ALLOW THE
PETITIONERS TO SUBMIT THEIR APPLICATION UNDER THE
ONE TIME EXIT SCHEME VIDE NOTIFICATION DATED 13.9.2017
AT ANENX-A.
IN W.P.NOs.8701-8702/2018 & 9089-9091/2018
BETWEEN:
1. MISS. PRIYA .J
AGED ABOUT 22 YEARS
USN NO.1AK14ECO33
D/O JAYANNA V
PURSUING BACHELOR OF
ENGINEERING COURSE
IN ELECTRONICS AND COMMUNICATION
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
14/161
ENGINEERING BRANCH
AKASHAYA INSTITUTE OF TECHNOLOGY
TUMKUR.
2. MISS. LAVANYA .R
AGED ABOUT 21 YEARS
USN NO.1AK14EC012
D/O RAMAIAH N
PURSUING BACHELOR OF
ENGINEERING COURSE
IN ELECTRONICS AND COMMUNICATION
ENGINEERING BRANCH
AKASHAYA INSTITUTE OF TECHNOLOGY
TUMKUR.
3. Mr. PRATHAN S. SHETTY
AGED ABOUT 22 YEARS
USN No.4MT14CV067
S/O SEETHARAM SHETTY
PURSUING BACHELOR OF ENGINEERING COURSE
IN COMPUTER SCIENCE
ENGINEERING BRANCH
MANGALORE INSTITUTE OF
TECHNOLOGY AND ENGINEERING
MOODABIDRI.
5. Mr. MOHAMMED ROMAN HUSSAIN
AGED ABOUT 22 YEARS
S/O SHATAJ HUSSAIN
USN No.11S14AT021
PURSUING BACHELOR OF
ENGINEERING COURSE
IN ARCHITECTURE BRANCH
IMPACT SCHOOL OF ARCHITECTURE
BANGALORE.
... PETITIONERS
(By Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
15/161
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU-560 001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
BELAGAVI-590018.
3. AKSHAYA INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
LINGAPURA, OBALAPURA POST
TUMKUR - KORATAGERE ROAD
TUMKUR-572 106.
4. MANGALORE INSTITUTE OF TECHNOLOGY
AND ENGINEERING
REP. BY ITS PRINCIPAL
MOODABIDRI, MANGALORE-574225.
5. IMPACT SCHOOL OF ARCHITECUTER
REP. BY ITS PRINCIPAL
AMCO COLONY
KOTI HOSHALLI
BANGALORE-560 092.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2
R4 & R5 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DTD:21.9.2017 [ANNEXURE-A] IN SO
FOR AS IT PERTAINS TO THE REVISED LAST DATE FOR
REGISTRATION AS 28TH SEPTEMBER, 2017 AND LAST DATE OF
SUBMISSION OF LIST OF REGISTRANTS AS 7.10.2017 ISSUED
BY THE R-2 UNIVERSITY & ETC.,
IN W.P.NO.11321/2018
BETWEEN:
Ms. PREMA A. TIPPAR
D/O APPASAHEB M. TIPPAR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
16/161
AGED ABOUT 22 YEARS
RESIDING AT HONAWAD POST
BIJAPUR-586 130
(USN NO.2BL14CS063).
... PETITIONER
(By Mr. ARVIND KAUSHIK, ADV.,)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR.
2. B.L.D.E.A'S DR. P. G. HALAKATTI
COLLEGE OF ENGG & TECH
BIJAPUR-588 103
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.09.2017 VIDE ANNEXURE-A TO
THE PETITIONERS & ETC.
IN W.P.NO.5759/2018
BETWEEN
SRI. NIKHIL Y
S/O SRI. YEKANTHASWAMY
AGED ABOUT 22 YEARS
R/AT. 1/350, BEHIND KSIT COLLEGE
RAGHUVANAHALLI
KANAKAPURA MAIN ROAD
BENGALURU-560062
USN NO:1DT14AT039.
... PETITIONER
(By Mr. B.S. VENKATANARAYANA, ADV.,)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
17/161
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELGAVI-590018.
REPRESENTED BY ITS REGISTRAR.
2. DAYANAND SAGAR ACADEMY OF
TECHNOLOGY AND MANAGEMENT
UDAYAPURA, KANAKAPURA ROAD
OPP. ART OF LIVING
BENGALURU-560082.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.09.2017 VIDE ANNEXURE-A TO
THE PETITION & ETC.
IN W.P.NO.2024/2018
BETWEEN
PARAMESHA
S/O NIRRANAIAH
AGED ABOUT 21 YEARS
GOVERNMENT BOYS HOSTEL
H.S.R. LAYOUT AGRAHARA
BANGALORE-560 102.
... PETITIONER
(By Mr. PREM KUMAR A.L. ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590 018
BY ITS REGISTRAR.
2. BTL INSTITUTE OF TECHNOLOGY
AND MANAGEMENT
BOMMASANDRA
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
18/161
BANGALORE-560 099
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
RS SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENTS
TO ALLOW THE PETITIONER TO SUBMIT THEIR REGISTRATION
FORM AS PER NOTIFICATION DATED 13.9.2017 VIDE ANNEX-A
ISSUED BY R-1 & ETC.
IN W.P.NO.49297/2017
BETWEEN
MANPREETH .N
AGED ABOUT 21 YEARS
S/O NAGESH .M
NO.52, 6TH BLOCK, 12TH C MAIN
RAJAJINAGAR, BENGALURU-560010.
... PETITIONER
(By Mr. ABHINAV R, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590018
REPRESENTED BY ITS REGISTRAR.
2. SAMBHRAM INSTITUTE OF TECHNOLOGY
AMBABHAVANI TEMPLE ROAD
M.S.PALYA, VIDYARANYAPURA POST
BENGALURU-560097
REPRESENTED BY ITS PRINCIPAL
DR. H.G. CHANDRAKANTH.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 TO
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
19/161
EXTEND THE BENEFITS OF THE NOTIFICATION DTD.13.9.2017,
VIDE ANNEX-A & ETC.
IN W.P.NO.57986/2017
BETWEEN
SRI. VIVEKANANDARADYA G.R.
S/O RAJASHEKARADHYA
AGED ABOUT 29 YEARS
R/AT. NO.91, 4TH MAIN, 1ST CROSS
NETHAJI NAGAR, MYSORE-570028.
... PETITIONER
(By Mr. KALYAN R, ADV.,)
AND
1. VISWESHWARAIAH TECHNOLOGICAL UNIVERSITY
JANASANGAMA, BELGAUM 590018
REPTD. BY REGISTRAR.
2. THE REGISTRAR, EVALUATION
VISWESHWARAIAH TECHNOLOGICAL UNIVERSITY
JANASANGAMA, BELGAUM 590018.
3. MAHARAJA INSTITUTE OF TECHNOLOGY - MYSORE
BELWADI, NAGUVANAHALLI POST
S R PATNA TALUK, MANDYA DISTRICT 571438
REP. BY PRINCIPAL.
... RESPONDENTS
(By Mr. SANTHOSH S. NAGARALE, ADV., FOR R1 & R2
R3 IS SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH IMPUGNED
CIRCULAR DTD:1.12.2017 ISSUED BY THE R-2 HEREIN AS PER
ANNEXURE-A TO THE W.P. & ETC.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
20/161
IN W.P.NOs.4988-4989/2018
BETWEEN
1. VINAY D.B.
S/O D.R. BHARIKER
AGED ABOUT 21 YEARS
R/O HOUSE NO.3, 1ST FLOOR
KEMPAIAH LAYOUT
(STUDENT AT IMPACT COLLEGE OF
ENGINEERING & APPLIED SCIENCES)
SANJAYNAGAR POST, BANGALORE 560094.
2. LAKSHMAN .R
S/O RAMESH KUMAR
AGED ABOUT 21 YEARS
R/O AKKIPET, K V LANE
ASHIRWADH BUILDING
(STUDENT AT IMPACT COLLEGE OF
ENGINEERING & APPLIED SCIENCES)
BANGALORE 560053.
... PETITIONERS
(By Mr. CHETHAN B, ADV.,)
AND
1. THE REGISTRAR
VISVESVARAYA TECHNOLOGY UNIVERSITY
'JNANA SANGAMA', BELAGAVI 590018.
2. THE PRINCIPAL
IMPACE COLLEGE OF ENGINEERING
& APPLIED SCIENCES
KODIGEHALLI, SAHAKARANAGAR
BANGALORE 560092.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT COLLEGES TO ALLOW THE PETITIONERS TO
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
21/161
AVAIL THE BENEFITS OF ONE TIME EXIT SCHEME PASSED BY
THE R-1 VIDE NOTIFICATION DTD:13.9.2017 AS PER
ANNEXURE-A & ETC.
IN W.P.NOs.935-958/2018
BETWEEN
1. MISS. HARSHITHA. M.S
AGED ABOUT 21 YEARS
USN NO. 4EK14EC009
D/O SIDDARAJU M.S
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
2. MISS. SAHER FATHIMA
AGED ABOUT 22 YEARS
USN NO.4EK14EC002
D/O ELYAZ AHMED
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
3. MISS. SHILPASHREE B.C
AGED ABOUT 21 YEARS
USN NO.4EK14CS026
D/O CHIKKABASAVAIAHA .H
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE BRANCH
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJ NAGAR.
4. SRI. JEEVAN .S
AGED ABOUT 21 YEARS
USN NO.4EK14EC010
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
22/161
5. SRI. MOHAMMAD IBRAHIM
AGED ABOUT 21 YEARS
USN NO.4EK14ME019
S/O NADEEM AHMED .M
PURSUING BACHELOR OF ENGINEERING
COURSE, MECHANICAL OF ENGINEERING BRANCH
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
6. SRI. SUHAS JOHN K.S
AGED ABOUT 22 YEARS
USN NO.4EK14ME033
PURSUING BACHELOR OF ENGINEERING
COURSE, MECHANICAL ENGINEERING BRANCH
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
7. MISS. ARPITHA BALACHANDRA NAYAK
AGED ABOUT 21 YEARS
USN NO. 4SU14IS003
D/O BALACHANDRA V NAYAK
PURSUING BACHELOR OF ENGINEERING COURSE
INFORMATION SCIENCE, ENGINERING BRANCH
S.D.M. INSTITUTE OF TECHNOLOGY
UJIRE, BELTHANGADY TALUK
D.K. DISRICT 574240.
8. MR. CHANUKYA RAJ .R
AGED ABOUT 21 YEARS
USN NO.1TJ14CS025
S/O G.V. RADHA KRISHNA
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
ENGINEERING BRANCH
T. JOHNA INSTITE OF TECHNOLOGY
BANGALORE.
9. SRI. MOHAMMAD MUSTAFA .K
AGED ABOUT 22 YEARS
USN NO.1TJ14CSO58
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE, ENGINEERING BRANCH
T. JOHNA INSTITUTE OF TECHNOLOGY
BANGALORE.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
23/161
10. SRI. KHANDELWAL SHUBHAM RAJU
AGED ABOUT 22 YEARS
USN NO.3RB14CS032
S/O RAJU KHANDELWAL
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
ENGINEERING BRANCH
BHEEMANNA KHANDRA INSTITUTE
OF TECHNOLOGY, BHALKI.
11. MISS. SHWETA KANJE
AGED ABOUT 21 YEARS
USN NO.3RB14CS065
D/O SHRIMANTH
PURSUING BACHELOR OF ENGINEERING
CURSE, COMPUTER SCIENCE
ENGINEERING BANCH
BHEEMANNA KHANDRE INSTITUTE
OF TECHNOLOGY, BHALKI.
12. MISS. CHANDANA .M
AGED ABOUT 22 YEARS
USN NO.4EK14EC005
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
13. SRI. MASTAN
AGED ABOUT 23 YEARS
USN NO.3RB13CV055
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGINEERING BRANCH
BHEEMANNA KHANDRE INSTITUTE OF
TECHNOLOGY, BHALKI.
14. SRI. RAVI R
AGED ABOUT 22 YEARS
S/O RANGASWAMY
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAAMRAJA NAGAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
24/161
15. SRI. PAVAN KUMAR
AGED ABOUT 22 YEARS
S/O RAJU, USN NO.3RB14CV062
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGINEERING BRANCH
BHEEMANNA KHANDRE INSTITUTE OF
TECHNOLOGY, BHALKI.
16. MISS. YASHASWINI K.S
AGED ABOUT 22 YEARS
USN NO.4EK14EC031
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
17. SRI. KARTHIK N
AGED ABOUT 22 YEARS
USN NO.4EK14CV009
S/O NINGEGOWDA
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGINEERING BANCH
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
18. SRI. PRATIK. P. KULKARNI
AGED ABOUT 22 YEARS
USN NO.3RB14CS046
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
ENGINEERING BRANCH
BHEEMANNA KHANDRE INSTITUTE OF
TECHNOLOGY, BHALKI.
19. MISS. BHARATHI .P
AGED ABOUT 22 YEARS
D/O PUTTAIAH
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJA NAGAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
25/161
20. MISS. ANUSHA .C
AGED ABOUT 22 YEARS
USN NO.4EK14ME003
PURSUING BACHELOR OF ENGINEERING
COURSE, MECHANICAL ENGINEERING BANCH
EKALAVYA INSTITUTE OF TECHNOLOGY
CHAMARAJANAGAR.
21. MISS. VARSHA
AGED ABOUT 22 YEARS
USN NO.3RB14CS080
D/O BASAVARAJ
PURSUING BACHELOR OF ENINEERING
COURSE, COMPUTER SCIENCE
ENGINEERING BRANCH
BHEEMANNA KHANDRA INSTITUTE OF
TECHNOLOGY, BHALKI.
22. MISS. HITHYSHINI S
AGED ABOUT 21 YEARS
USN NO.1TJ14CSO32
D/O K. SHIVANATH
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
ENGINEERING BANCH
T. JOHNA INSTITUTE OF TECHNOLOGY, BANGALORE.
23. MISS. NIVEDITA
AGED ABOUT 21 YEARS
USN NO.1TJ14CS065
D/O SHAILENDRA KISHORE SHARMA
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
ENGINEERING BRANCH
T. JOHNA INSTITUTE OF TECHNOLOGY
BANGALORE.
24. IYSIRI R HEGDEKATTE
AGED ABOUT 21 YEARS
USN NO.1TJ14CS034
D/O R S HEGDEKATTE
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE, ENGINEERING BRANCH
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
26/161
T. JOHNA INSTITUTE OF TECHNOLOGY
BANGALORE.
... PETITIONERS
(By Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU 560 001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
BELAGAVI 590018.
3. EKALAVYA INSTITUTE OF TECHNOLOGY
UMMATHUR, CHAMARAJA NAGAR
REP BY ITS PRINCIPAL
CHAMARAJA NAGAR 571316.
4. S.D.M. INSTITUTE OF TECHNOLOGY
UJIRE, REP BY ITS PRINCIPAL
BELTAHNGADY TALUK
D.K. DISTRICT 574240.
5. T. JOHN INSTITUTE OF TECHNOLOGY
BANNERGHATTA ROAD
GOTTIGERE, NICE RING ROAD
REP BY ITS PRINCIPAL
BENGALURU 560 076.
6. BHEEMANNA KHANDRE INSTITUTE OF
TECHNOLOGY
REP BY ITS PRINCIPAL
BHALKI, BIDAR DISTRICT 585328.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2
R3 TO R5 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
27/161
IMPUGNED NOTIFICATION DATED 21.9.2017 AT ANNEX-A IN SO
FOR AS IT PERTAINS TO THE REVISED LAST DATE FOR
REGISTRATION AS 28TH SEPTEMBER 2017 AND LAST DATE OF
SUBMISSION OF LIST OF REGISTRANTS AS 7TH OCTOBER 2017
ISSUED BY R-2 UNIVERSITY & ETC.
IN W.P.NOs.53956-983/2017
BETWEEN
1. AMITH KUMAR .L
S/O A. LAKSHMINARASAYANA
AGED ABOUT 20 YEARS
RESIDING AT SANGENAHALLI
SIDLAIAHNAKOTE
HIRIYUR, CHITRADURGA,
KARNATAKA-577 545
(USN: 1A014CV001).
2. ARCHANA K. T.
D/O THIMMAIAH M
AGED ABOUT 22 YEARS
RESIDING AT KOTTHURU
OORUKUNTEMITTUR
KOLAR, KARNATAKA-563 127
(USN: 1SJ141S011).
3. AISHWARYA S
D/O SREENIVASA BABU
AGED ABOUT 21 YEARS
RESIDING AT NO.1422
MALLESWARA LAYOUT
BEHIND VIDYAPEETA
RAMANAGARA, KARNATAKA-562 159
(USN: 1GTC141S002).
4. NIKATH B
D/O S. BABU
AGED ABOUT 20 YEARS
RESIDING AT #172, 1ST MAIN
2ND CROSS, OPP KRISHNA COLLEGE
RAGHAVENDRA LAYOUT
CHIKKABANAVARA, BANGALORE
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
28/161
KARNATAKA-560 090
(USN NO.1CR141E046).
5. RAMESH H
S/O HANUMANTHAPPA B.R.
AGED ABOUT 20 YEARS
#63, KHB COLONY
TYAGARAJANAGAR
CHALLAKERE TALUK
CHITRADURGA DISTRICT-577 522
(USN: 1HM14CV051).
6. BHIMAPPA S. VYAPARI
S/O SIDDAPPA B. VYAPARI
AGED ABOUT 21 YEARS
RESIDING AT KALLOLL
GOKAK TALUK
BELGAUM DISTRICT-591 224
(USN: 1HM14ME007).
7. ANDREW AGASSY
S/O CYRIL LOURDHNATHAN
AGED ABOUT 25 YEARS
RESIDING AT BASBU NAIDU STREET
D/11 W/22 COWL, BAZAR
BELLARY-583 102
(USN: 1HM14ME004).
8. KARIVEERESH K.S.
S/O SURESH K.G.
AGED ABOUT 22 YEARS
RESIDING AT HARIYABBE VILLAGE
HIRIYUR TALUK
CHITRADURGA DISTRICT.
(USN: 1HM14ME017).
9. AMAR C.K.
S/O KODANDARAMU
AGED ABOUT 21 YEARS
ADHIANJANAYYA TEMPLE
A-874, C.N. HALLI TALUK
TUMKUR DISTRICT
KARNATAKA-572 214
(USN:1HM14CV004).
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
29/161
10. RANJITH M.
S/O M. MALLIKARJUNA
AGED ABOUT 21 YEARS
VEERABADRA SWAMY ROAD
HALE TOWN, NEAR PADAGATTA
CHALLAKERE, CHITRADURGA
KARNATAKA-577 522
(USN: 1HM14CV025).
11. T. NIKHIL
S/O T. SEKHARAPPA
AGED ABOUT 22 YEARS
RESIDING AT 4TH WARD
RAMSAGAR, HOSPET TALUK
BELLARY DISTRICT
KARNATAKA-583 132
(USN:1HM13ME082).
12. AISHWARYA G.S.
D/O SHIVA MADAIAH
AGED ABOUT 21 YEARS
RESIDING AT #00, KERAGODU HOBLI
GUDIGENAHALLI, MANDYA
KARNATAKA-571 416, (USN: 1GC141S001).
13. ALISHA
D/O MUSTAFA
AGED ABOUT 20 YEARS
RESIDING AT ULLASNAGAR
AREHALLY POST, BELUR TALUK
HASSAN DISTRICT-573 101
(USN: 1GC14CS002).
14. SAMAYA M. S.
D/O SHIVASHANKARA M.N.
AGED ABOUT 21 YEARS
RESIDING AT NO.22/3
MAIN ROAD, BAZAR STREET
MADDUR, KARNATAKA-571 428
(USN:1GC14CS045).
15. SUPRIYA S
D/O SOMANNA
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AGED ABOUT 21 YEARS
RESIDING AT #18, 1ST MAIN ROAD
6TH CROSS, SHIVANAGAR
RAJAJINAGAR, BANGALORE
KARNATAKA-560 010,
(USN: 1GC14CS057).
16. POOJA T.
D/O THAMMANNA
AGED ABOUT 21 YEARS
RESIDING AT 648/23 D9
VISVANATHA BADAVANE
BALAJI THEATER
CHANNAPATNA, RAMANAGARA
KARNATAKA-562 160,
(USN:1GC14CS034).
17. RAKESH H.S.
S/O SHIVAMURTHI H.S.
AGED ABOUT 20 YEARS
RESIDING AT P. HOSAHALLI
MADALU, ARSIKERE
HASSAN, KARNATAKA-573 117
(USN:1AH14ME040).
18. PRAJWAL .V
S/O G. VASANTHA
AGED ABOUT 21 YEARS
RESIDING AT #16, 18TH MAIN
NEAR VENKATESHWARA THEATRE
NUNESHWARA BLOCK
BANGALORE, KARNATAKA-560 026
(USN:1AH14ME036).
19. HEMANTH K.R.
S/O RAVI
AGED ABOUT 21 YEARS
RESIDING AT KULTAGAL
RAMANAGARA, RAMANAGARAM
KARNATAKA-562 159
(USN: 1AH14ME018).
20. MANJUNATHA .D
S/O DEVENDRAPPA M.D.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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AGED ABOUT 21 YEARS
RESIDING AT HALAGALADDI POST
HIRIYUR TALUK
CHITRADURGA-577 546
(USN:1HM14ME026).
21. NAVYA H.A.
D/O ASHWATHANARAYAN
AGED ABOUT 22 YEARS
RESIDING AT MARUTHI NILAYA
HULLINAHALLI, MAGADI TALUK
RAMANAGARA DISTRICT
(USN: 1HM14CV044).
22. MANOJ .S
S/O SHIVAKUMAR H.C.
AGED ABOUT 21 YEARS
RESIDING AT 111
KUVEMPUNAGARA
RAMANAGARAM-562 159
(USN: 1GC1412011).
23. INDUDHARA J.
S/O JANARDHAN H.
AGED ABOUT 21 YEARS
RESIDING AT CHIKKAGONDANAHALLI
CHITRADURGA, KARNATAKA-577 502
(USN: 1HM14CV017).
24. VISHWACHETAN A. NAIK
S/O ANAND NAIK
AGED ABOUT 22 YEARS
RESIDING AT NO.147
GOKUL ROAD, GANDHINAGAR
GOKUL, DHARAWAD
KARNATAKA-580 030
(USN: 1HM14CV082).
25. AYESHA ANAM
D/O NAJEEB ULLA KHAN
AGED ABOUT 20 YEARS
RESIDING AT NO.60/A, 1ST CROSS
LIC COLONY, 3RD BLOCK
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
32/161
EAST JAYANAGAR
BANGALORE-560 011
(USN:1CE141S007).
26. S. MANJUNATH
S/O SATISH KUMAR K
AGED ABOUT 22 YEARS
RESIDING AT #1271/12
AVALAHALLI MAIN ROAD
SRINAGAR, BANGALORE-46
(USN:1CE141S024).
27. PETETY ROOPESH
S/O PETETY RAGHAVAIAH
AGED ABOUT 21 YEARS
RESIDING AT #37, MADHU NILAYA
9TH MAIN, MARUTHI LAYOUT
BTM 1ST STAGE
BANGALORE SOUTH
KARNATAKA-560 029
(USN:1OX14CV058).
28. KAUSHIK A. ZINGADE
S/O ANANTH D. ZINGADE
AGED ABOUT 21 YEARS
RESIDING AT #8/20
V.P. CHOWK, NEAR V. P. CHOWK
SHAHABAD, DHARMAPUR
SHAHABAD, GULBARGA
KARNATAKA-585 228
(USN: 1OX14CV030).
... PETITIONERS
(By Mr. B.D. KRISHNEGOWDA, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR
BELGAVI.
2. ACHUTHA INSTITUTE OF TECHNOLOGY
GOPALAPURA, BENGALURU POST
BENGALURU-562 149
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
33/161
REPRESENTED BY ITS PRINCIPAL
BENGALURU.
3. S.J.S. INSTITUTE OF TECHNOLOGY
P.B. NO.20, B.B. ROAD
CHIKKABALLAPURA-562 101
REPRESENTED BY ITS PRINCIPAL.
4. GHOUSIA COLLEGE OF ENGINEERING
RAMANAGARA DISTRICT-562 159
REPRESENTED BY ITS PRINCIPAL.
5. C.M.R. INSTITUTE OF TECHNOLOGY
#132, AECS LAYOUT
I.T. PARK ROAD
BANGALORE-560 037.
REPRESENTED BY ITS PRINCIPAL.
6. H.M.S. INSTITUTE OF TECHNOLOGY
NH-4, KESARAMDU POST
KYATHASANDRA, TUMKUR-572 104
REPRESENTED BY ITS PRINCIPAL.
7. ACS COLLEGE OF ENGINEERING
KAMBLIPURA, MYSORE ROAD
BANGALORE-74.
8. THE OXFORD COLLEGE OF ENGINEERING
HEAD OF THE DEPARTMENT OF CIVIL
ENGINEERING, BOMMANAHALLI
BANGALORE-560 068.
9. CITY ENGINEERING COLLEGE
OFF KANAKAPURA ROAD
DODDAKALLASANDRA
BANGALORE-560 061.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2, R3, R5 TO R9 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
34/161
REGISTRATION FORM AS PER NOTIFICATION DATED 13.9.2017
AT ANNEX-A & ETC.
IN W.P.NOs.45386-390/2017 & 45715-717/2017
BETWEEN
1. SRI. VIGNESHWARA
S/O SRI. SHANKARA NAIK
AGED ABOUT 21 YEARS
R/AT. SHANTHI NAGARA HOUSE
SAVANOOR POST AND VILLAGE
PUTTUR TALUK
DAKSHINA KANNADA DISTRICT 574202.
USN 4VP 14CS106.
2. SRI. VITTAL G M
S/O SRI. GANGADHAR NAYAK
AGED ABOUT 21 YEARS
R/AT NO. 4, TYPE, 5D.CR. RESIDENTIAL QUARTERS
MOTTETHADKA, PUTTUR TALUK
DAKSHINA KANNADA DISTRICT 574203
USN 4VP14 ME118.
3. SRI. MOHAMMED SAMSEER A
S/O SRI. ABUBAKKAR
AGED ABOUT 21 YEARS
R/AT KAYARGA HOUSE
SAVANOOR POST AND VILLAGE
PUTTUR TALUK
DAKSHINA KANNADA DISTRICT 574202
USN 4VP 14 ME058.
4. SRI. NISCHIT
S/O SRI. PADMASHEKHARA
AGED ABOUT 21 YEARS
R/AT PADMAGEETHA NILAYA
HOUSE NO.1-300/3
ROTARYPURA CHIKKA MADNOOR VILLAGE
PUTTUR TALUK
DAKSHINA KANNADA DISTRICT 574203
USN 4VP 14CS056.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
35/161
5. SRI. KIRAN HADLI
S/O SRI. PARAPPAGOUDA
AGED ABOUT 21 YEARS
R/AT. K P HADLI
OLD MURNAL ROAD
OPP NEW I B WARD NO. 11
VIDYAGIRI BAGALKOTE 587102
USN 4VP 14ME050.
6. SRI. KRISHNA PANDURANGA KANTU
S/O SRI. PANDURANGA K KANTU
AGED ABOUT 21 YEARS
R/AT NELIKANI
KUMTA ROAD, SIRSI
UTTARA KANNADA DISTRICT 574202
USN 4VP 14ME053.
7. SRI. MITHUN V. GOWDA
S/O SRI. B V VEERABHADRAIAH
AGED ABOUT 21 YEARS
R/O. NO.250, 5TH CROSS
NEW STREET BIDADI
RAMANAGAR TALUK
RAMANAGARA DISTRICT 562109.
UNS 4VP14CV072.
8. PRATHVI A
D/O SRI. KRISHNA PRASAD NAIK M
AGED ABOUT 21 YEARS
R/AT LAKSHMIDEEPA NILAYA
AJJIKALLU KAIKARA POST
OLAMOGRU VILLAGE,
PUTTUR TALUK
DAKSHINA KANNADA DISTRICT 574210.
USN 4VP14EC066.
... PETITIONERS
(By Mr. HARISCHANDRA M, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANAGAM, BELAGAVI 590018
REP. BY REGISTRAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
36/161
2. VIVEKANANDA COLLEGE OF ENGINEERING AND
TECHNOLOGY
NEHARU NAGAR, PUTTUR TALUK
DAKSHINA KANNADA DISTRICT 574202
REP. BY PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE
NOTIFICATION DTD.13.9.2017 VIDE ANNEX-A AND
NOTIFICATION DTD.21.9.2017 VIDE ANNEX-B PASSED BY R-1
IN SO FAR AS PETITIONERS ARE CONCERNED & ETC.,
IN W.P.NOs.54163-165/2017
BETWEEN
1. SRI ANOOP D. BELAGODU
S/O B.V. DINESH, 21 YEARS
NO.2504, 14TH MAIN
KUMARASWAMY LAYOUT
II STAGE, BANGALORE-560078.
2. SRI. KUSHAL PARMAR
S/O PRASHANTHSINH PARMAR, 22 YEARS
3. SRI. KUNAL KUMAR
S/O. ARJUN PRASAD YADAV, 21 YEARS.
2 & 3 ARE R/AT DAYANAND SAGAR
INSTITUTION SENIOR HOSTEL
B.M. KAVAL, KANAKAPURA ROAD
UDAYAPURA, BANGALORE-560 082.
... PETITIONERS
(By Mr. MOHAN KUMAR T, ADV.,)
AND
1. VISVESWARAYA TECHNOLOGICAL UNIVERSITY
JANANA SANGAMA, BELAGAVI-590 018
REP. BY REGISTRAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
37/161
2. DAYANAND SAGAR ACADEMY OF
TECHNOLOGY & MANAGEMENT
22ND MILE, B.M. KAVAL
UDAYAPURA, KANAKAPURA ROAD
BANGALORE-560 082
REP. BY PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO ALLOW THE PETITIONERS TO AVAIL THE
BENEFIT OF ONE-TIME EXIT SCHEME ISSUED BY THE R-1
VIDE NOTIFICATION DTD:13.9.2017 VIDE ANNEXURE-D & ETC.,
IN W.P.NOs.46970/2017 & 51380/2017
BETWEEN
1. SRI. ANIL K.B.
S/O BYRAREDDY
AGED ABOUT 22 YEARS
R/AT. TANK BUND ROAD
CHINTAMANI-563125
CHICKBALLAPUR DISTRICT.
2. SRI. SHASHANK P.M.
S/O MANJUNATH P.H.
AGED ABOUT 22 YEARS
R/AT. LAKSHMI NIVAS, 9TH WARD
NEAR OLD COURT ROAD
BAGEPALLI-561207
CHICKBALLAPUR DISTRICT.
... PETITIONERS
(By Mr. B. KRISHNA GOWDA, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELGAVI-590018
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
38/161
KARNATAKA
REP. BY ITS REGISTARA.
2. SJC INSTITUTE OF TECHNOLOGY
P B NO.20, B B ROAD
CHICKBALLAPUR-562101
REP. BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
NOTIFICATION DTD:13.9.2017 VIDE ANNEXURE-C ISSUED BY
THE RESPONDENT-1 IN SO FAR AS THE PETITIONERS AS
CONCERNED & ETC.
IN W.P.Nos.7847/2018 & 8002-8003/2018
BETWEEN
1. KUM. POOJA R
D/O K.R. RAJASHEKAR
AGED ABOUT 22 YEARS
R/O NO.63, 10TH MAIN ROAD
WILSON GARDEN, BENGALURU-560 030
BENGALURU-560 030
USND NO.10X14IS067.
2. KUM. REEMA RASHEED
D/O SYED RASHEED
AGED ABOUT 21 YEARS
R/O NO.D202, SALARAPURIA SYMPHONY APARTMENT
NEAR SONY CENTER
HOSA ROAD, BENGALURU-560 100
USND NO.10X14 IS075.
3. KUM SRIRAKSHA
D/O VASUMATHI J
AGED ABOUT 20 YEARS
R/O NO.D.313, 3RD PHASE
3RD MAIN J.P.NAGAR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
39/161
BENGALURU-560 078
USND NO.10X14IS094.
... PETITIONERS
(By Ms. M.C. NAGASHREE, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR
BELAGAVI.
2. THE OXFORD COLLEGE OF ENGINEERING
REPRESENTED BY PRINCIPAL
BOMMANAHALLI
BANGALORE-560 068
BENGALURU CITY.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT R-1 TO
EXTEND THE BENEFITS OF THE NOTIFICATION DATED
13.9.2017 VIDE ANNEX-B & ETC.
IN W.P.Nos.8172-8181/2018
BETWEEN
1. MR. SACHIN KAMATH
S/O RAMESH KAMATH
AGED ABOUT 22 YEARS
USN NO.4MW14CV035
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGINEERING BRANCH
SHRI MADHWA VADIRAJA
INSTITUTE OF TECHNOLOGY AND MANAGEMENT
UDUPI.
2. MISS. SURAKSHA
D/O. SUBHAS SHETTY
AGED ABOUT 22 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
40/161
USN NO.4MW14CS106
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE ENGINEERING
BRANCH, SHRI MADHWA VADIRAJA
INSTITUTE OF TECHNOLOGY AND MANAGEMENT
UDUPI.
3. MISS. TRIPTHI V. SHETTY
D/O VISHNUKUMAR SHETTY
AGED ABOUT 22 YEARS
USN NO:4MW14CS112
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE ENGINEERING BRANCH
SHRI MADHWA VADIRAJA INSTITUTE OF TECHNOLOGY
AND MANAGEMENT, UDUPI.
4. MR. ADARSH SHETTY
S/O RAGHURAM SHETTY
AGED ABOUT 23 YEARS
USN NO:4MW14CS002
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE ENGINEERING BRANCH
MOODALAKATTE INSTITUTE OF TECHNOLOGY
MOODALAKATTE KUNDAPURA TALUK
UDUPI DISTRICT.
5. EYAN CRASTA
AGED ABOUT 22 YEARS
USN NO:4MK14ME018
S/O HILARY CRASTA
PURSUING BACHELOR OF ENGINEERING
COURSE
MECHANICAL ENGINEERING BRANCH
MOODLAKATTE INSTITUTE OF TECHNOLOGY
MOODLAKATTE, KUNDAPUR TALUK
UDUPI DISTRICT.
6. MR. PRASAD ACHARI
AGED ABOUT 22 YEARS
S/O SEETHARAMA ACHARI
USN NO.4MK14ME039
PURSUING BACHELOR OF ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
MOODLAKATTE INSITUTE OF TECHNOLOGY
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
41/161
MOODLAKATTE, KUNDAPUR TALUK
UDUPI DISTRICT.
7. MR. MOHAMMED ALFAZ
AGED ABOUT 22 YEARS
S/O B M FAROOQ
USN NO.4MK14ME033
PURSUING BACHELOR OF ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
MOODLAKATTE INSITUTE OF TECHNOLGOY
MOODLAKATTE, KUNDAPUR TALUK
UDUPI DISTRICT.
8. MISS. SACHITHA RAVI SHETTY
AGED ABOUT 22 YEARS
D/O RAVI S. SHETTY
USN NO.4SN14CS736
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE AND ENGINEERING
BRANCH
SRINIVAS INSTITUTE OF TECHNOLOGY
MANGALORE.
9. MISS. KEERTHANA
AGED ABOUT 22 YEARS
USN NO4MW14CS040
S/O BHASKAR K
PURSURING BACHELOR OF ENGINEERING
COURSE
COMPUTER SCIENCE AND ENGINEERING BRANCH
SHRI MADHWA VADIRAJA
INSTITUTE OF TECHNOLOGY AND MANAGEMENT
UDUPI.
10. PRAVAL MOHAN SHETTY
AGED ABOUT 22 YEARS
USN NO.4MW14EC062
S/O MOHAN S. SHETTY
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONICS AND COMMUNICATION
ENGINEERING BRANCH
SHRI MADHWA VADIRAJA
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
42/161
INSTITUTE OF TECHNOLOGY
AND MANAGEMENT, UDUPI.
... PETITIONERS
(By Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA
BENGALURU-560 001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
BELAGAVI-590018.
3. SHRI. MADHWA VADIRAJA INSTITUTE
OF TECHNOLOGY
REP BY ITS PRINCIPAL
VISHOWOTHAMA NAGAR
BANTAKAL, UDUPI-574115.
4. SRINIVAS INSTITUTE OF TECHNOLOGY (SIT)
REP BY ITS PRINCIPAL
VOLACHIL, MANGALORE-575001.
5. MOODLAKATTE INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
MOODLAKATTE, KUNDAPUR TALUK
UDUPI DISTRICT-576211.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DT:21.09.2017 (ANNEXURE-A), IN SO
FAR AS IT PERTAINS TO THE REVISED LAST DATE FOR
REGISTRATION AS 28TH SEPTEMBER, 2017 AND LAST DATE OF
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
43/161
SUBMISSION OF LIST OF REGISTRANTS AS 7TH OCTOBER 2017
ISSUED BY THE 2ND RESPONDENT UNIVERSITY & ETC.
IN W.P.No.52643/2017
BETWEEN
MOHAMMED ZAMRAN KHAN
S/O HANEEF KHAN
AGED ABOUT 21 YEARS
R/AT. 2ND CROSS
NAZARABAD
TUMKUR-572101.
... PETITIONER
(By Mr. KALEEMULLAH SHARIFF, ADV.,)
AND
1. VISVESWARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590018
BY ITS REGISTRAR.
2. THE PRINCIPAL
H.M.S. INSTITUTE OF TECHNOLOGY
MANCHAKAL KUPPE
TUMAKURU-572104.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENT
TO ALLOW THE PETITIONER TO SUBMIT HIS REGISTRATION
FORM AS PER NOTIFICATION DATED 13.9.2017 AT ANNEX-A
ISSUED BY R-1 & ETC.
IN W.P.Nos.54752-753/2017
BETWEEN
1. NAVYA .M
D/O MANJUNATHA B.V.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
44/161
AGED ABOUT 21 YEARS
R/O NO.44, 22ND CROSS,
SRRAM NAGARA, MANDYA-571 401.
2. SHAHEERA TAKREEN
D/O SHOUIEB UR REHMAN
AGED ABOUT 21 YEARS
R/O 1140, 2ND RAILWAYPARALLEL ROAD
KENGERI SATELLITE TOWN, BANGALORE-560 060.
... PETITIONERS
(By Mr. PRAMOD R, ADV.,)
AND
1. VISWESHWARAYA TECHNOLOGICAL
JNANA SANGAMA, BELAGAVI-590 018.
BY ITS REGISTRAR.
2. GOUSIA COLLEGE OF ENGINEERING
RAMANAGARA, RAMANAGARA DISTRICT-562 159
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
NOTIFICATION DATED 13.9.2017 VIDE ANNEX-C ISSUED BY
REGISTRAR TECHNOLOGICAL UNIVERSITY, BELAGAVI I.E., R-1
& ETC.
IN W.P.Nos.52657-659/2017
BETWEEN
1. PRUTHVI B
D/O BYRAPPA B
AGED ABOUT 21 YEARS
#17, RAGHAVACHAR LAYOUT
BASAVANNANAGAR ROAD HOODI
MADHDEVAPURA
BANGALORE-560048.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
45/161
2. PAVANKUMAR
S/O K. RAMESH
AGED ABOUT 21 YEARS
#358, 3RD CROSS, MUNIYAPPA LAYOUT
MARUTHI NAGAR
NAGASHETTYHALLI
BANGALORE-560094.
3. VIJAYANAND B N
S/O NAGARAJAN B N
AGED ABOUT 21 YEARS
#1084, NAGASHREE NILAYA
4TH CROSS, KALYAN NAGAR
T DASARAHALLI
BANGALORE-560057.
... PETITIONERS
(By Mr. PREM KUMAR A.L. ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590018
BY ITS REGISTRAR.
2. VIJAYA VITTALA INSTITUTE OF TECHNOLOGY
#351/1 DODDA GUBBI POST
HENNUR-BANGALORE ROAD
BANGALORE-560077
BY ITS PRINCIPAL.
3. SHRI KRISHNA INSTITUTE OF TECHNOLOGY
ACHARYA COLLEGE MAIN ROAD CHIMNEY HILLS
CHIKKABANAVARA
BANGALORE-560099
BY ITS PRINCIPAL.
4. GOPAL COLLEGE OF ENGINEERING AND MANAGEMENT
181/1, 182/1, HOODI VILLAGE
SONNENAHALLI
K R PURAM, WHITEFIELD
BANGALORE-560048
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
46/161
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT TO
RESPONDENT TO ALLOW THE PEITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DTD:13.9.2017
VIDE ANNEXURE-S ISSUED BY R-1 & ETC.
IN W.P.No.56156/2017
BETWEEN
OMKAR KRISHNAMURTHY
S/O OMKAR VENKATESH
AGE ABOUT 21 YEARS
BKL COLONY 1ST CROSS
MANGANPALLYA MAIN ROAD
BAMMANAHALLI, BANGALORE-560086.
... PETITIONER
(By Mr. PREM KUMAR A.L. ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590018
BY ITS REGISTRAR.
2. BTL INSTITUTE OF TECHNOLOGY AND MANAGEMENT
BOMMASANDRA, BANGALORE-560099
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENT
TO ALLOW THE PETITIONERS TO SUBMIT HER REGISTRATION
FORM AS PER NOTIFICATION DATED 13.9.2017 VIDE
ANNEXURE-A ISSUED BY R-1 & ETC.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
47/161
IN W.P.Nos.56243-251/2017
BETWEEN
1. MR. ANANTHA KUMAR
AGED ABOUT 22 YEARS
USN NO.1JV14EC001
S/O RUDRA MURTHY
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRONIC & COMMUNICATIONS
ENGINEERING BRANCH
JNANA VIKAS INSTITUTE OF TECHNOLOGY
VIDYA SOUDHA, G.D. GOYALJI CAMPUS
MYSORE HIGHWAY, BIDADI
BANGALORE-562 109.
2. MISS. AISHWARY HONNA
AGED AOUT 21 YEARS
USN NO.3RB14CV001
D/O BASAVARAJ HONNA
PURSUING BACHELOR OF ENGINEERING COURSE
CIVIL ENGINEERING BRANCH
BHEEMANNA KHANDRE INSTITUTRE OF TECHNOLOGY
BHALKI, BIDAR DISTRICT-585 328.
3. MISS. SUMAN BAI .G
AGED ABOUT 22 YEARS
USN NO.4GW14EI051
D/O SRI. GOVIND SINGH
PURSUING BACHELOR OF ENGINEERING
COURSE, ELECTRICAL ENGINEERING BRANCH
GEETHA SHISHU SHIKANA SANGHA (R)
INSTITUTE OF ENGINEERING & TECHNOLOGY
FOR WOMEN, KRS ROAD, MYSORE.
4. MR. ALAKESH PRIYAM SAIKIA
AGED ABOUT 22 YEARS
USN.NO.1DS13CT002
S/O JAGAT SAIKIA
PURSUING BACHELOR OF ENGINEERING COURSE
CONSTRUCTION TECHNOLOGY AND MANAGEMENT
ENGINEERING BRANCH
DAYANANDA SAGAR COLLEGE OF ENGINEERING
SHAVIGE MALLESHWARA HILLS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
48/161
KUMARSWAMY LAYOUT
BENGALURU-560 078.
5. MISS. NISHA
AGED ABOUT 21 YEARS
USN.NO.3RB14EC052
D/O CHANDRAKANTH
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRONIC & COMMUNICATION ENGINEERING BRANCH
BHEEMANNA KHANDRE INSTITUTE OF TECHNOLOGY
BHALKI, BIDAR DISTRICT-585 328.
6. MISS. APOORVA U.S.
AGED ABOUT 21 YEARS
USN NO.1JV14EC003
D/O SHEKAR .H
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRONIC & COMMUNICATIONS ENGINEERING
BRANCH, JNANA VIKAS INSTITUE OF TECHNOLOGY
VIDYA SOUHA, G.D. GOYALJI CAMPUS,
MYSORE HIGHWAY, BIDADI
BANGALORE-562 109.
7. MISS. CHETANA
AGED ABOUT 22 YEARS
USN NO.3RB14EC022
D/O GOVIND RAO
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRONIC & COMMUNICATIONS ENGINEERING
BRANCH
BHEEMANNA KHANDRE INSTITUTE OF TECHNOLOGY
BHALKI, BIDAR DISTRICT-585 328.
8. MR. MURTHY .D
AGED ABOUT 21 YEARS
USN NO.1JV14EC028
S/O DORESWAMY H.P.
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRONIC & COMMUNICATIONS ENGINEERING
BRANCH
JNANA VIKAS INSTITUTE OF TECHNOLOGY
VIDYA SOUDHA, G.D. GOYALJI CAMPUS
MYSORE HIGHWAY, BIDADI, BANGALORE-562 109.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
49/161
9. MISS. PALLAVI KABBUR
AGED ABOUT 21 YEARS
USN NO.1BH14CV050
D/O GURUBASAPPA
PURSUING BACHELOR OF ENGINEERING COURSE
CIVIL ENGINEERING BRANCH
BANGALORE TECHNOLOGICAL INSTITUTE
KODATHI, SARAJAPUR ROAD
BANGALORE EAST TALUK
BANGALORE-560 035.
... PETITIONERS
(By Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU-560 001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
BELAGAVI-590 018.
3. JNANAVIKAS INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
G.D. GOYALJI CAMPUR, MYSORE HIGHWAY
BIDADI
BANGALORE RURAL DISTRICT-562 109.
4. BHEEMANNA KHANDRE INSTIITUTE OF
TECHNOLOGY
REP BY ITS PRINCIPAL
BHALKI, BIDAR DISTRICT-585328.
5. GEETHA SHISHU SHIKANA SANGHA (R)
INSTITUTE OF ENGINEERING & TECHNOLOGY
FOR WOMEN
REP BY ITS PRINCIPAL
KRS ROAD, METAGALLI
MYSORE-570 016.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
50/161
6. DAYANANDA SAGAR COLLEGE OF ENGINEERING
REP BY ITS PRINCIPAL
SHAVIGE MALLESHWARA HILLS
KUMARSWAMY LAYOUT
BENGALURU-560 078.
7. BANGALORE TECHNOLOGICAL INSTITUTE
REP BY ITS PRINCIPAL
KODATHI, SARAJAPUR ROAD
BANGALORE EAST TALUK
BANGALORE-560 035.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2
R3 TO R5 & R7 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DTD.21.9.2017 VIDE ANNEX-A IN SO
FAR AS PERTAINS TO THE REVISED LAST DATE FOR
REGISTRATION AS 28.9.2017 AND LAST DATE OF SUBMISSION
OF LIST OF REGISTRANTS AS 7.10.2017 ISSUED BY THE R-2 &
ETC.
IN W.P.Nos.56371-373/2017
BETWEEN
1. HARSHITHA B K
D/O B. KRISHNAIAH
AGED ABOUT 21 YEARS
R/O NO.26/27, 6TH CROSS
GANESHA BLOCK, 8TH MAIN
NANDINI LAYOUT
(STUDENT AT IMPACT COLLEGE
OF ENGINERING AND APPLIED SCIENCES)
BANGALORE 560096.
2. DIVYA .K
D/O LATE KARIYAPPA
AGED ABOUT 22 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
51/161
R/O NO.20, 4TH CROSS
PARVATHINAGAR, LAGGERE
(STUDENT AT IMPACT COLLEGE OF ENGINEERING
AND APPLIED SCIENCES)
BANGALORE 560058.
3. SUHAS S. BHARADWAJ
S/O B V SURESH
AGED ABOUT 25 YEARS
R/O NO.280, 1ST FLOOR, 12TH CROSS
5TH MAIN, V V NAGAR, SUBRAMANYA POST
(STUDENT AT CITY ENGINEERING COLLEGE)
BANGALORE 560062.
... PETITIONERS
(By Mr. CHETHAN B, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
VIDHANA SOUDHA
BANGALORE 560001.
2. THE REGISTRAR
VISVESVARAYA TECHNOLOGY UNIVERSITY
JNANA SANGAMA, BELAGAVI 590018.
3. THE PRINCIPAL
IMPACT COLLEGE OF ENGINEERING
AND APPLIED SCIENCES
KODIGEHALLI, SAHAKARANAGAR SOUTH
BANGALORE 560092.
4. THE PRINCIPAL
CITY ENGNEERING COLLEGE
NEAR GOKULAM APARTMENT
KANAKAPURA ROAD
DODDAKALLSANDRA , V .V. NAGR
BANGALORE 560062.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2
R3 & R4 SERVED & UNREPRESENTED)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
52/161
THESE W.Ps. ARE FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT COLLEGES TO ALLOW THE PETITIONERS TO
AVAIL THE BENEFITS OF ONE TIME EXIT SCHEME PASSED BY
THE R-2 VIDE NOTIFICATION DTD 13.09.2017 AS PER ANNX-A &
ETC.
IN W.P.No.55322/2017
BETWEEN
DINESH .S
S/O SRI SENGOTTUVEL
AGED 21 YEARS
R/AT NO.#19/3, 40TH "A" CROSS
JAYANAGAR 9TH BLOCK
BENGALURU-560 069
(USN:1JT14CV011).
... PETITIONER
(By Mr. P.V. RAVINDRANATH, ADV.,)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590 018
REPRESENTED BY ITS REGISTRAR.
2. JYOTHI INSTITUTE OF TECHNOLOGY
OFF KANAKAPURA ROAD
TATAGUNI, BENGALURU-560 082
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1
UNIVERSITY TO EXTEND THE BENEFITS OF THE NOTIFCATION
DATED 13.9.2017 AT ANNEX-A & ETC.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
53/161
IN W.P.Nos.54602-625/2017
BETWEEN
1. MISS. SHABREEN ZEHRA
AGED ABOUT 21 YEARS
USN NO.IRL 14CS048
D/O MIR ANSARA ALI
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE, ENGINEERING BRANCH
R.L. JALAPPA INSTITUTE OF
TECHNOLOGY, DODDABALLAPUR
BENGALURU RURAL DISTRICT-561 203.
2. MR. PRASHANTH P S
AGED ABOUT 21 YEARS
USN NO.4JN14IS072
S/O SRI. P R SURESH
PURSUING BACHELOR OF ENGINEERING COURSE
INFORMATION SCIENCE ENGINEERING BRANCH
JAWAHARLAL NEHRU NATIONAL
COLLEGE OF ENGINEERING
SHIMOGA-577101.
3. MISS. CHANDANA M N
AGED ABOUT 22 YEARS
USN NO.1GG14EC014
D/O SRI MASTHI K
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRONICS & COMMUNICATION
ENGINEERING BRANCH
GOVERNMENT ENGINEERING COLLEGE
RAMANAGARA-561001.
4. MISS. LATHASHREE
AGED ABOUT 21 YEARS
USN NO.1RL 14CS024
D/O DAYANANDA J
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE, ENGINEERING BRANCH
R.L. JALAPPA INSTITUTE OF TECHNOLOGY
DODDABALLAPUR
BENGALURU RURAL DISTRICT-561 203.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
54/161
5. MISS. NAYANA D P
AGED ABOUT 20 YEARS
USN NO.1RL 14CS036
D/O PRAKASH DEVALOKAM
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE, ENGINEERING BRANCH
R.L. JALAPPA INSITITUTE OF TECHNOLOGY
DODDABALLAPUR
BENGALURU RURAL DISTRICT-561 203.
6. MISS. ASHWINI M N
AGED ABOUT 20 YEARS
USN NO.1RL 14CS003
D/O NAGARAJ M P
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE, ENGINEERING BRANCH
R.L. JALAPPA INSITITUTE OF TECHNOLOGY
DODDABALLAPUR
BENGALURU RURAL DISTRICT-561 203.
7. MR. PRAJWALA S
AGED ABOUT 21 YEARS
1DB14T3024
S/O SHIVAPPA
PURSUING BACHELOR OF ENGINEERING COURSE
TELECOMMUNICATION
ENGINEERING BRANCH
DON BOSCO INSTITUTE OF TECHNOLOGY
KUMBLAGODU, MYSORE ROAD
BANGALORE-560 074.
8. MR. YELUGOTI SREENIVASULA REDDY
AGED ABOUT 20 YEARS
USN NO.1RG 14EC042
S/O Y. NAGI REDDY,
PURSUING BACHELOR OF ENGINEERING
ELECTORNIC AND COMMUNICATION BRANCH
RAJIV GANDHI INSTITUTE OF TECHNOLOGY
RGIT, CHOLANAGAR, BANGALORE-560032.
9. MR. PREM KUMAR G S
AGED ABOUT 21 YEARS
USN NO. IDBI 14 TE 026
S/O SRINVIAS G S
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
55/161
PRUSUING BACHELOR OF ENGINEERING
COURSE, TELECOMMUNICATION ENGINEERING BRANCH
DON BOSCO INSTITUTE OF TECHNOLOGY
KUMBLAGODU, MYSORE ROAD
BANGALORE-560 074.
10. MR. POORNACHANDRA KOVO
AGED ABOUT 21 YEARS
USN NO IJV14MEO51
S/O VENKATESH K P
PURSUING BACHELOR OF ENGINEERING
COURSE, MECHANICAL ENGINEERING BRANCH
JANAVIKAS INSTITUTE OF TECHNOLOGY
BIDADI
BANGALORE RURAL DISTRICT-562109.
11. MR. SWAROOP K V
AGED ABOUT 21 YEARS
USN NO. 1JV13CV053
S/O VENKATESH K M
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGIENERING BRANCH
JNANAVIKAS INSTITUTE OF TECHNOLOGY
BIDADI
BANGALORE RURAL DISTRICT-562109.
12. MISS. RESHMA K
AGED ABOUT 21 YEARS
USN NO.1JV14CVO41
D/O KRISHNE GOWDA
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGINEERING BRANCH
JNANAVIKAS INSTITUTE OF TECHNOLOGY
BIDADI
BANGALORE RURAL DISTRICT-562109.
13. MISS. HARSHITA K M
AGED ABOUT 20 YEARS
USN NO.1JV14CV015
D/O MAHADEVU
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGINEERING BRANCH
JNANAVIKAS INSTITUTE OF TECHNOLOGY
BIDADI, BANGALORE RURAL DISTRICT-562 109.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
56/161
14. MISS. MARY J
AGED ABOUT 21 YEARS
USN NO.1RL14CSO30
D/O JAYA PRAKASH
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
ENGINEERING BRANCH
R.L. JALAPPA INSTITUTE OF
TECHNOLOGY, DODDABALLAPUR
BENGALURU RURAL DISTRICT-561203.
15. MISS. DIVYA SHREE M
AGED ABOUT 21 YEARS
USN NO.4BW14CS018
D/O MANJUNATH M
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
B.G.S. INSTITUTE OF TECHNOLOGY
B.G.S. NAGAR, BELUR CROSS
NAGAMANGALA TALUK
MANDYA DISTRICT574101.
16. MR. JERRY JOSE EARAYIL
AGED ABOUT 22 YEARS
USN NO.ITJ14CSO37
S/O JOSE L
PURSUING BACHELOR OF ENGINEERING
COURSE, COMPUTER SCIENCE
T. JOHN INSTITUTE OF TECHNOLOGY
PLOT NO.15 NICE RING ROAD
BALAJI GARDENS LAYOUT
GOTTIGERE, BENGALURU-560 076.
17. MISS. KAVYA R
AGED ABOUT 22 YEARS
USN NO.1BH14CS023
D/O RAJAPPA
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE
BANGALORE TECHNOLOGICAL INSTITUTE
SARJAPUR ROAD, KODATHI
BANGALORE-560 035.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
57/161
18. MISS. POOJA M
AGED ABOUT 22 YEARS
USN NO.1BH14CS037
D/O MUNENDRA K P
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE BANGALORE
TECHNOLOGICAL INSTITUTE
SARJAPUR ROAD, KODATHI
BANGALORE-560 035.
19. MISS. LIKITHA B.S.
AGED ABOUT 22 YEARS
USN NO.4SU14CV023
D/O SOMASHEKAR B.C.
PURSUING BACHELOR OF ENGINEERING
COURSE, CIVIL ENGINEERING
SDM INSTITUTE OF TECHNOLOGY
DHARMSTHALA ROAD, UJIRE
DAKSHINA KANNADA DISTRICT-574 240.
20. MISS. SWATHI N
AGED ABOUT 22 YEARS
USN NO.4EK14EC026
D/O NAGESH S.D.
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRONIC AND COMMUNICATION EKALAVYA
INSTITUTE OF TECHNOLOGY
UMMATHUR, CHAMARAJA NAGAR-571 316.
21. MISS. SHANTHA DEVI
AGED ABOUT 22 YEARS
USN NO.3RB14CV086
D/O LAXMANA RAO
PURSUING BACHELOR OF ENGINEERING COURSE
CIVIL ENGINEERING BHEEMANNA KHANDRE
INSTITUTE OF TECHNOLOGY
BHALKI, BIDAR DISTRICT-585 328.
22. MISS. VAIBHAVI U.G.
AGED ABOUT 22 YEARS
USN NO.3GF14IS043
D/O UMESH B GALONDE
PURSUING BACHELOR OF ENGINEERING
INFORMATION SCIENCE BRANCH
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
58/161
GODUTAI, ENGINEERING COLLEGE FOR WOMEN
KALABURAGI-585 103.
23. MISS. SUDHARANI SAJANE
AGED ABOUT 21 YEARS
USN NO.3GF14IS037
PURSUING BACHELOR OF ENGINEERING
INFORMATION SCIENCE BRANCH
GODUTAI, ENGINEERING COLLEGE
FOR WOMEN, KALABURAGI-585 103.
24. MISS. NISHA
AGED ABOUT 21 YEARS
USN NO.3AE13CV056
D/O GORAKHANATHA GACHCHI
PURSUING BACHELOR OF ENGINEERING
CIVIL ENGINEERING BRANCH
APPA, INSTITUTE OF ENGINEERING
& TECHNOLOGY, KALABURGI-585 103.
... PETITIONERS
(By Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU-560001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
JNANA SANGAMA, BELGAVI-590018.
3. R L JALAPPA INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
DODDABALLAPURA
BENGALURU RURAL DISTRICT-561203.
4. JAWAHARLAL NEHRU NATIONAL COLLEGE
OF ENGINEERING (JNNCE)
REP BY ITS PRINCIPAL
SHIMOGA-577101.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
59/161
5. GOVERNMENT ENGINEERING COLLEGE
B M ROAD
REP BY ITS PRINCIPAL
RAMANAGARA-562159.
6. DON BOSCO INSTITUTE OF TECHNOLOGY
KUMBLAGODU
REP BY ITS PRINCIPAL
MYSORE ROAD
BANGALORE-560074.
7. RAJIV GANDHI INSTITUTE OF TECHNOLOGY, RGIT
REP BY ITS PRINCIPAL
CHOLANAGAR, BANGALORE-560032.
8. JNANAVIKAS INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
GD GOYALJI CAMPUR
MYSORE HIGHWAY BIDADI
BANGALORE RURAL DISTRICT-562109.
9. B.G.S INSTITUTE OF TECHNOLOGY
REP. BY ITS PRINCIPAL
B.G.S. NAGAR, BELUR CROSS
NAGAMANGALA TALUK
MANDYA DISTRICT-571401.
10. T. JOHN INSTITUTE OF TECHNOLOGY
REP. BY ITS PRINCIPAL
PLOT NO.15, NICE RING ROAD
BALAJI GARDENS LAYOUT
GOTTIGERE, BENGALURU-560076.
11. BANGALORE TECHNOLOGICAL INSTITUTE
REP. BY ITS PRINCIPAL
SARJAPUR ROAD, KODATHI
BANGALORE-560035.
12. SDM INSTITUTE OF TECHNOLOGY
REP. BY ITS PRINCIPAL
DHARMSTHALA ROAD, UJIRE
DAKSHINA KANNADA DISTRICT-574240.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
60/161
13. EKALAVYA INSTITUTE OF TECHNOLOGY
REP. BY ITS PRINCIPAL
UMMATHUR, CHAMARAJANAGAR-571316.
14. GODUTAI, ENGINEERING COLLEGE FOR WOMEN
REP.BY ITS PRINCIPAL
KALABURAGI-585103.
15. APPA, INSTITUTE OF ENGINEERING & TECHNOLOGY
REP.BY ITS PRINCIPAL
KALABURAGI-585103.
16. BHEEMANNA KHANDRE INSTITUTE OF TECHNOLOGY
REP. BY ITS PRINCIPAL
BHALKI-HUMNABAD ROAD
BHALKI, BIDAR-585328.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
R3 TO R9 & R11 TO 15 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DTD.21.9.2017 VIDE ANNEX-A, IN SO
FAR AS IT PERTAINS TO THE REVISED LASTE DATE FOR
REGISTRATION AS 28TH SEPTEMBER, 2017 AND LAST DATE OF
SUBMISSION OF LIST OF REGISTRANTS AS 7TH OCTOBER 2017
ISSUED BY THE R-2 & ETC.
IN W.P.Nos.53924-934/2017
BETWEEN
1. MISS. ANOUSHKA A
D/O ANAND BABU T
AGED ABOUT 20 YEARS
R/AT NO 24, 1ST MAIN
1ST CROSS
PRAKASHNAGAR
BANGALORE - 560021.
2. MISS. M. DEVAKI
D/O M B BOPAIAH
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
61/161
AGED ABOUT 21 YEARS
R/AT. No.124, KANCHAN HEIGHTS
6TH MAIN, POSTAL COLONY
SANJAYANAGAR,BANGALORE - 560094.
3. MISS. FARHEEN NIKHATH MEHDI
D/O MOHAMMED ALI
AGED ABOUT 20 YEARS
R/AT NO.B - 562
G M STREET DAIRA
CHANNAPATNA - 562160.
4. MISS. AMINA SAMREEN
D/O SYED IBRAHIM
AGED ABOUT 21 YEARS
R/AT TIPUNAGAR
NEAR TIPPU MASJID
RAMANAGARAM - 562159.
5. MISS. JAVERIA KULSUM
D/O JAVEED AHMED
AGED ABOUT 20 YEARS
R/AT NO 2366/A (OLD NO 25/2)
KUMUNDAN MOHALLA, RAMANAGARAM - 562159.
6. MISS. CHANDANAN M U
D/O UMESH S M
AGED ABOUT 21 YEARS
R/AT NO.161/2, MANAGANAHALLI MAIN
NEAR CHANNAMALLAPPA BUILDING
ULLALU, BANGALORE - 560056.
7. MISS. MEGHANA R P
D/O PUTTARAJU
AGED ABOUT 20 YEARS
R/AT NO 226, 14TH MAIN
6TH CROSS, D GROUP LAYOUT
SRIGANDAKAVALU, NAGARABHAVI
BANGALORE - 560072.
8. MR. MOHAMMED SHADMAN SALEEM
S/O SALEEM AHMED
AGED ABOUT 22 YEARS
R/AT NO 164, 16TH MAIN ROAD
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
62/161
B T M LAYOUT, II STAGE
MAHADESHWARA LAYOUT BANGALORE - 560076.
9. MISS. ANUSHREE R
D/O B G RAMAPPA REDDY
AGED ABOUT 20 YEARS
R/AT NO 30, MACHOHALLI
NEAR VIDYA SANSKAR INTERNATIONAL
SCHOOL, MAGADI MAIN ROAD
BANGALORE - 560091.
10. MISS. KHAIRNISA
D/O MEHABOOB PASHA
AGED ABOUT 22 YEARS
R/AT NO 180/1, AVALAHALLI
B D A QUARTERS
ANJANAPURA POST
THIPPASANDRA MAIN ROAD
BANGALORE - 560062.
11. SRI. MOHAMMED ZEESHAN
S/O AYUB PASHA
AGED ABOUT 21 YEARS
NO 49, BESIDES PVS MADRASA
GHOUSIA MOHALLA, RAMANAGARAM - 562159.
... PETITIONERS
(By Mr. B. KRISHNA GOWDA, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR
JNANA SANGAMA, BELAGAVI - 590018
KARNATAKA.
2. EAST WEST INSTITUTE OF TECHNOLOGY
REPRESENTED BY ITS PRINCIPAL
# 63, MAGADI MAIN ROAD
VISHWANEEDAM POST
BANGALORE - 560091.
3. SIR M VISVESVARAYA INSTITUTE OF TECHNOLOGY
REPRESENTED BY ITS PRINCIPAL
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
63/161
KRISHNADEVARAYANAGAR, AIRPORT ROAD
BANGALORE - 562157.
4. GHOUSIA COLLEGE OF ENGINEERING
REP BY ITS PRINCIPAL
RAMANAGARAM DISTRICT
RAMANAGARA - 562159.
5. BANGALORE TECHNOLOGICAL INSTITUTE
REP BY ITS PRINCIPAL
SARJAPURA ROAD
KODATHI, BANGALORE - 560035.
6. YELLAMMA DASAPPA INSTITURE OF TECHNOLOGY
REP BY ITS PRINCIPAL
14TH K M RAGHUVANAHALLI
KANAKAPURA ROAD
BANGALORE - 560062.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R5 & R6 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT R-1 TO
ALLOW THE PETITIONERS TO AVAIL THE BENEFIT OF ONE
TIME EXIT SCHEME PASSED BY R-1 VIDE NOTIFICATION
DATED 13.9.2017 VIDE ANNEX-A & ETC.
IN W.P.Nos.54736-751/2017
BETWEEN
1. KARAN GANAPATHY A.A.
S/O AIYAPPA A.W.
AGED ABOUT 21 YEARS
R/O. NA 280, BEL COLONY
JALAHALLI POST
(STUDENT OF SHRI PILLAPPA
COLLEGE OF ENGINEERING)
BANGALORE-560 013.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
64/161
2. RAVI KIRAN .R
S/O RENUKAIAH
AGED ABOUT 22 YEARS
R/O: 109, 1ST CROSS, 1ST MAIN
CHOWDESHWARI NAGAR, LEGGERE
(STUDENT OF SHRI PILLAPPA
COLLEGE OF ENGINEERING)
BANGALORE-560 058.
3. BALASAGAR .S
S/O SURESH KUMAR G.S.
AGED ABOUT 21 YEARS
R/O: NO.2, ANILA RAMANAYAPPA LAYOUT
VIDYANAGAR
(STUDENT OF SHRI PILLAPPA
COLLEGE OF ENGINEERING)
BANGALORE-560 016.
4. NAVANEETHA
D/O DEVARAJ D
AGED ABOUT 21 YEARS
R/O: 25/1, CHAMUNDESHWARI NILAYA
BEHIND KODDANA REDDY BUILDING
NEAR MAITHRI ENGLISH SCHOOL
NARAYANAPURA
(STUDENT OF EAST POINT COLLEGE
OF ENGINEERING AND TECHNOLOGY)
BANGALORE-560 016.
5. BHEEMANAGOUD C. METI
S/O CHANBASAPPA
AGED ABOUT 21 YEARS
R/O HANASHYL PB
BASAVANA BAGEWADI
(STUDENT OF A.M.C. ENGINEERING COLLEGE)
VIJAYAPURA-586 101, BIJAPURA DISTRICT.
6. SUCHARITHA N.N.
D/O N.A. NANDA KUMAR
AGED ABOUT 20 YEARS
R/O: T-4, VAISHNAVI APARTMENTS
DURGA LAYOUT, VIDYARANYAPURA
(STUDENT AT ATRIA INSTITUTE OF TECHNOLOGY)
BANGALORE-560 097.
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Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
65/161
7. RANJAN KUMAR SINGH
S/O KRISHNA PRASAD SINGH
AGED ABOUT 21 YEARS
R/O: 71, 2ND CROSS, KIRLOSKAR LAYOUT
(STUDENT AT SAPTHAGIRI COLLEGE OF ENGINEERING)
BANGALORE-560 073.
8. ONKAR RAGHUJI PANSARE
S/O RAGHUJI PANSARE
AGED ABOUT 21 YEARS
R/O: NO.1, NMR LAYOUT
OFF HESARAGHATTA ROAD
P.K. BAKERY, NEXT TO VARALAKSHMI P.G.
(STUDENT AT SAPTHAGIRI COLLEGE OF ENGINEERING)
BANGALORE-560 066.
9. MAHASH PRATIM GOGOI
S/O DILEEP KUMAR GOGOI
AGED ABOUT 21 YEARS
R/O. NO.1, NMR LAYOUT
OFF HESARAGHATTA ROAD
P.K. BAKERY, NEXT TO VARALAKSHMI P.G.
(STUDENT AT SAPTHAGIRI COLLEGE OF ENGINEERING)
BANGALORE-560 066.
10. PRAJWAL KUMAR M.K.
S/O KUMAR SWAMY M.C.
AGED ABOUT 21 YEARS
R/O. 162/A, 3RD CROSS
(KURUNJI VENKATARAMANA GOWDA COLLEGE)
19TH MAIN, VIJAYANAGAR, MYSORE-570 017.
11. VARUN C.R.
S/O CHANDRAPPA .S
AGED ABOUT 21 YEARS
R/O: 1898, OPP TO SBT
SUBHASH NAGAR, 4TH CROSS
(STUDENT AT K.V.G. COLLEGE FO ENGINEERING)
MANDYA-571 401.
12. THUSHAR .H
S/O HARISH H.S.
AGED ABOUT 21 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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66/161
R/O: #8, MIG-8, OPP POLICE QUTRAZ
KHB COLONY
(STUDENT AT KVG COLLEGE OF ENGINEERING)
HUNSUR-571 105.
13. ARUNKUMAR M. PATIL
S/O M. A. PATIL
AGED ABOUT 21 YEARS
R/O: ASHARAM ROAD
BLD ENGINNERING COLLEGE
NEAR SHIVAYOGI NAGAR
(STUDENT AT KVG COLLEGE OF ENGINEERING)
BIJAPUR-586 111.
14. RANJITH S.C.
S/O CHANDRA SHEKHARA .B
AGED ABOUT 21 YEARS
R/O: KALIDASA NAGAR
(STUDENT AT SHREE DEVI INSTITUTE OF TECHNOLOGY)
SIRA TALUK-572 137, TUMKUR DISTRICT.
15. HARSHAVARDHANA D.M.
S/O MALLIKARJUNA
AGED ABOUT 21 YEARS
R/O: BHOOVANAHALLI, MANANGI POST
(STUDENT AT KALPATARU INSTITUTE OF TECHNOLOGY)
SIRA TALUK-572 137, TUMKUR DISTRICT.
16. SHIVAM GANJOO
S/O KAMAL GANJOO
AGED ABOUT 21 YEARS
R/O: HOUSE NO.74, 4TH CROSS
AMBABHAVANI TEMPLE ROAD
NEAR SAMBHARAM COLLEGE
M.S. PALYA, BANGALORE
(STUDENT AT SAMBHRAM INSTITUTE OF TECHNOLOGY)
KARNATAKA-560 097.
... PETITIONERS
(By Mr. CHETHAN B, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY PRINCIPAL SECRETARY
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
67/161
DEPARTMENT OF HIGHER EDUCATION
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE REGISTRAR
VISVESVARAYA TECHNOLOGY UNIVERSITY
JNANA SANGAMA, BELAGAVI-590 018.
3. THE PRINCIPAL
SHRI PILLAPPA COLLEGE OF ENGINEERING
NO.79, KONDASETTIHALLI ROAD
MAVALLIPURA, HESARAGHATTA HOBLI
BANGALORE-560 089.
4. THE PRINCIPAL
EAST POINT COLLEGE OF ENGINEERING AND
TECHNOLOGY, JNANA PRABHA
VIRGO NAGAR POST
AAVALAHALLI, BANGALORE-560 049.
5. THE PRINCIPAL
A.M.C. ENGINEERING COLLEGE
18TH K.M. BANNERGHATTA MAIN ROAD
BANGALORE-560 083.
6. THE PRINCIPAL
ATRIA INSTITUTE OF TECHNOLOGY
ASKB CAMPUS, 1ST MAIN ROAD
ANAND NAGAR, BANGALORE-560 024.
7. THE PRINCIPAL
SAPTHAGIRI COLLEGE OF ENGINEERING
NO.14/5, HESARAGHATTA MAIN ROAD
CHIKKASANDRA, BANGALORE-560 057.
8. THE PRINCIPAL
KURUNJI VENKATRAMANA GOWDA COLLEGE OF
ENGINEERING, KURUNJIBHAG
SULLIA-574 327, DAKSHINA KANNADA DISTRICT.
9. THE PRINCIPAL
SHREE DEVI INSTITUTE OF TECHNOLOGY
KENJAR AIRPORT ROAD
MANGALORE-574 142.
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68/161
10. THE PRINCIPAL
KALPATARU INSTITUTE OF TECHNOLOGY
TIPTUR-572 202, TUMKUR DISTRICT.
11. THE PRINCIPAL
SAMBHRAM INSTITUTE OF TECHNOLOGY
NEAR SARAVANA HEIGHTS
HESARAGHATTA ROAD
M.S. PALYA, JALAHALLI EAST
BANGALORE-560 097.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2
R3, R5, R6, R7, R8 & R10 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENT
COLLEGES TO ALLOW THE PETITIONERS TO AVAIL THE
BENEFITS OF ONE TIME EXIT SCHEME PASSED BY THE R-2
VIDE NOTIFICATION DATED 13.9.2017 AT ANNEX-A & ETC.
IN W.P.No.56425/2017
BETWEEN
MR. JUNAID HUSSAIN
S/O JAHID HUSSAIN
AGED ABOUT 22 YEARS
NO.73, AMJJ BUILDING
NAGAPPA REDDY LAYOUT
KAGADASAPURA
C V RAMAN NAGAR
BANGALORE-560093.
... PETITIONER
(By Mr. B. KRISHNA GOWDA, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
69/161
'JNANA SANGAMA', BELGAVI-590018
KARNATAKA.
2. SIR. M. VISVESVARAYA INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
KRISHNADEVARAYANAGAR
AIRPORT ROAD, BANGALORE-562157.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE R1 TO
ALLOW THE PETITIONERS TO AVAIL THE BENEFIT OF ONE
TIME EXIT SCHEME PASSED BY THE R-1 VIDE NOTIFICATION
DTD:13.9.2017 VIDE ANNEXURE-A & ETC.
IN W.P.Nos.53729/2017 & 53730-732/2017
BETWEEN
1. ROOPA K
D/O KRISHNACHARI H C
AGED ABOUT 21 YEARS
#1265, ANEKAL MAIN ROAD
OPP. VIJAYA BANK JIGANI
BANGALORE-5600106.
2. SHANDHANU V. NAIR
S/O K.R. VENUGOPALAN NAIR
AGED ABOUT 21 YEARS
#006, J BLOCK, AMURATH VALUE APARTMENT
WHITEFIELD BANGALORE-560066.
3. SHREYA DUBEY
D/O SANJAY DUBEY
AGED ABOUT 22 YEARS
#G4 ROCK PARIDISE APARTMENT
KORAMANGALA 560034,BANGALORE.
4. CYNTHIA H P
D/O PUTTASWAMY H S
AGED ABOUT 22 YEARS
#148/25, 1ST BLOCK
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
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70/161
5TH MAIN, 6TH CROSS
BANGALORE-560034.
... PETITIONERS
(By Mr. A.L. PREM KUMAR, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590018
BY ITS REGISTRAR.
2. BTL INSTITUTE OF TECHNOLOGY
AND MANAGEMENT
BOMMASANDRA
BANGALORE-560099
BY ITS PRINCIPAL.
3. THE OXFORD COLLEGE OF ENGINEERING
BOMMANAHALLI HOSUR ROAD
BANGALORE-560068
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 & R3 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DTD.13.9.2017
VIDE ANNEX-A ISSUED BY THE R-1 & ETC.
IN W.P.Nos.54170-184/2017
BETWEEN
1. SRI. MURULI .N
S/O SRI. NAGARAJA R
AGED ABOUT 21 YEARS
R/AT # 92, HOLEBENAVALLI
SHIMOGA TALUK
SHIMOGA DISTRICT-577222.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
71/161
2. SRI. PRUTHVIRAJ M.D.
S/O SRI. DEVRAJ
AGED ABOUT 21 YEARS
R/AT # 99, NEAR RAMESHWARA EXTENSION
CHANNARAYAPATNA, HASSAN-573116.
3. SRI. NAGARJUN B.S.
S/O SRINIVAS B.Y.
AGED ABOUT 21 YEARS
R/AT MAIN ROAD, SRINIVAS JEWELLERS
BELUR, HASSAN-573115.
4. MS. RAJALAKSHMI CHANAGOND
DAUGHTER OF SRI. GURUSIDDAPPA
AGED ABOUT 21 YEARS
R/AT H.NO.L.I.G-52
ASHRAM ROAD, VIJAYAPUR-586103
5. MS. VIJAYASHREE L NAYAK
D/O SRI L.B. NAIK
AGED ABOUT 21 YEARS
H.NO.24, ASHRAM ROAD
SAMRUDI NAGAR, VIJAYAPUR-586109.
6. MS. ESHWARI SHARANABASAPPA BYAKOD
D/O SRI. SHARANABASAPPA BAYAKOD
AGED ABOUT 21 YEARS
R/AT. NEAR HANUMAN TEMPLE
HUVINAHIPPARAGI, BASAVANA BAGEVADI TALUK
VIJAYAPURA DISTRICT-586103.
7. SRI. MANJUNATH SANGRESHI
S/O SRI SHIVANAND SANGRESHI
AGED ABOUT 21 YEARS
R/AT M.S. AMBIGERE BUILDING
NEAR BASAVESHWARA HIGH SCHOOL
BEHIND RTO OFFICE, BIJAPUR-586101.
8. SRI. MAHANTESH PATIL
S/O SRI. ANNASAB
AGED ABOUT 21 YEARS
R/AT M.S. AMBIGERE BUILDING
NEAR BASAVESHWARA HIGH SCHOOL
BEHIND RTO OFFICE, BIJAPUR-586101.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
72/161
9. SRI. SANDEEP S. NINGANNAVAR
S/O SHIVAPPA NINGANNAVAR
AGED ABOUT 21 YEARS
R/AT M.S. AMBIGER BUILDING
NEAR BASAVESHWARA HIGH SCHOOL
BEHIND RTO OFFICE, BIJAPUR-586101.
10. SRI. DEVRAJ HADAPAD
S/O SRI SHANKAR
AGED ABOUT 21 YEARS
R/AT DHULIKHED (OLD)
VIJAYAPURA-586207.
11. SRI. SAIF AHMED Z. HONATGI
S/O ZAKIR AHMED HONATGI
AGED ABOUT 22 YEARS
R/AT NEAR KAMMATH MASJID
BADI KAMAN ROAD
BIJAPUR-586101.
12. SRI. ABDUL QAYOOM CHOUGALA
S./O SRI NISARAHMMAD
AGED ABOUT 21 YEARS
R/AT NAWASPUR COLONY
SECAB INSTITUTION, BIJAPUR-586101.
13. SRI. SUHAS R. PRASAD
S/O SRI S. RAMPRASAD
AGED ABOUT 22 YEARS
R/AT # 36, 1ST C CROSS
GANDHI NAGAR, DHARWAD-580004.
14. MS. PRIYANKA C. SAVNAT
D/O SRI. CHANDRAHAS D. SAVANT
AGED ABOUT 21 YEARS
R/AT 7/4 E, MADARI MODALANE
VASAHATHU, AMBIKA NAGAR
UTTAR KANNADA-581363.
15. MS. AISHWARYA MALEKOPPA
D/O SRI. PRAKASH
AGED ABOUT 21 YEARS
R/AT HOUSE NO.5
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
73/161
NEAR L E T COLLEGE
SRI GURU KRUPA
VIDYA NAGAR, GOKAK
BELGAUM-591307.
... PETITIONERS
(By Mr. H. MUJTABA, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590018
REPRESENTED BY ITS REGISTER.
2. RAJEEV INSTITUTE OF TECHNOLOGY
PLOT NO.1D, GROWTH CENTER
B.M. BYPASS ROAD, HASSAN-573201
BY ITS PRINCIPAL.
3. EAST WEST INSTITUTE OF TECHNOLOGY
NO.63, ANJANANAGAR
OFF MAGADI ROAD, NEAR BEL LAYOUT
BENGALURU-560091
BY ITS PRINCIPAL.
4. SECAB INSTITUTE OF ENGINEERING AND TECHNOLOGY
NAURASPUR, BAGALKOT ROAD
BIJAPUR-586101
BY ITS PRINCIPAL.
5. KLS VISHWANATHARAO DESHPANDE RURAL
INSTITUTE OF TECHNOLOGY
DANDELI ROAD, UDYOG VIDYA NAGAR
HALIYAL-581329
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2, R4 & R5 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 TO
ALLOW THE PETITIONERS TO AVAIL THE BENEFIT OF ONE
TIME EXIT SCHEME PASSED BY THE R-1 VIDE NOTIFICATION
DTD.13.9.2017 VIDE ANNEX-A & ETC.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
74/161
IN W.P.No.54598/2017
BETWEEN
KUMARI. RACHANA M D
AGED ABOUT 17 YEARS
D/O SRI M V DAYANADA SAGAR
R/AT. OLD TALUK OFFICE ROAD
MADHUGIRI-572112
TUMKUR DISTRICT
SINCE MINOR REPRESENTED BY HER
FATHER AND NATURAL GUARDIAN
SRI M V DAYANANDA SAGAR.
... PETITIONER
(By Mr. NATARAJ R, ADV.,)
AND
1. VISHWESHWARAIAH TECHNOLOGICAL UNIVERSITY
BY ITS VICE CHANCELLOR
JANA SANGAMA, MALHHE
BELAGAVI, KARNATAKA590018.
2. SIR M. VISHWESHWARIAH INSTITUTE OF TECHNOLOGY
KRISHNADEVARAYA NAGAR
HUNASEMARANAHALLI
INTERNATIONAL AIRPORT ROAD
BANGALORE-572001
REPRESENTED BY ITS PRINCIPAL.
3. KARNATAKA EXAMINATIONS AUTHORITY
REP. BY ITS COMMISSIONER
SAMPIGE ROAD, 18TH CROSS
MALLESHWARA, BANGALORE-560012.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO GENERATE "UNIVERSITY STUDENT
NUMBER" FAVOURING THE PETITIONER AND PERMIT THE
PETITIONER TO TAKE UP THE PRACTICAL AND THEORY
EXAMINATION OF THE FIRST YEAR BACHELOR OF
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
75/161
ENGINEERING (INFORMATION SCIENCE AND ENGINEERING) AT
THE R-2 & ETC.
IN W.P.Nos.10237-238/2018
BETWEEN
1. MS. PUSHPA M. HATTIMANI
D/O MALLIKARJUN H. HATTIMANI
AGED ABOUT 22 YEARS
RESIDING AT NO.1562, BELUR
BADAMI, BAGALKOT-587 114
(USN NO.2BL14IS036)
2. MR. ABHISHEK HIREMATH
S/O VIJAYAKUMAR
AGED ABOUT 22 YEARS
RESIDING AT NO.63
C/O M A HIREMATH
KASGERIGALLI, BIJAPUR -586 101
(USN NO.1CE14CV002).
... PETITIONERS
(By Mr. ARVIND KAUSHIK, ADV.,)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERISTY
JNANA SANGAMA, BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR.
2. B.L.D.E.A'S DR. P.G. HALAKATTI
COLLEGE OF ENGG & TECH
BIJAPUR-588103
REPRESENTED BY ITS PRINCIPAL.
3. CITY ENGINEERING COLLEGE
KANAKAPURA ROAD, DODDAKALSANDRA
BANGALORE-560061
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
76/161
RESPONDENT NO.1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.09.2017 VIDE ANNEXURE-A TO
THE PETITIONERS & ETC.
IN W.P.No.43020/2017
BETWEEN
SRI. SHASHANK A T
S/O TARANATH
AGED ABOUT 22 YEARS
NO. 2713/1, 2ND MAIN, 2ND CROSS,
MCCB BLOCK, DAVANAGERE 577 005.
USN 4 GM 13 ME080 K.
... PETITIONER
(By Mr. A.L. PREM KUMAR, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL
JNANA SANGAMA, BELAGAVI 590018
BY ITS REGISTRAR.
2. G M INSTITUTE OF TECHNOLOGY
NO. 4 P B ROAD, DAVANGERE 577006
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE
NOTIFICATION DTD.13.9.2017 VIDE ANNEX-A IN SO FAR THE
PETITIONER IS CONCERNED & ETC.
IN W.P.No.49018/2017
BETWEEN
SRI. PRAJWAL P. NAIK
S/O PRAKASHA A.D.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
77/161
AGED ABOUT 21 YEARS
RESIDING AT. R-501, PURVA VENIZIA
YELAHANKA NEW TOWN
BANGALORE 560 092.
... PETITIONER
(By Mr. SHANKAR S. BHAT, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
"JNANA SANGAMA"
BELAGAVI, KARNATKA 590 018
REPRESENTED BY ITS REGISTRAR.
2. SIR M. VISVESVARAYA INSTITUTE OF TECHNOLOGY
KRISHNADEVARAYA NAGAR, HUNASEMARANAHALLI
BENGALURU 562 157
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 AND 2
TO GRANT THE BENEFIT OF ONE TIME EXIT SCHEME,
REGISTRAR BEARING REF. DTD.13.9.2017 VIDE ANNEX-E, TO
THE PETITIONER IF NECESSARY EXTEND THE REGISTRATION
TIME AND ACCEPT THE REGISTRATION FORM BY COMPLETING
ALL THE FORMALITIES AS REFLECTED/ NOT LIMITED TO
REPRESENTATION DTD.25.10.2017 VIDE ANNEX-A & ETC.
IN W.P.Nos.49089-091/2017
BETWEEN
1. A.M. AKSHATHA
D/O A S MAHESH
AGED ABOUT 21 YEARS
#9/85, 7TH C CROSS
CHINNAPPANAHALLI
DODDANEKKUNDI, EXTENSION
MARATHALLI, BANGALORE 560037
(USN:1GD14CV001).
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
78/161
2. PUSHPITHA A M
D/O MALLESH A N
AGED ABOUT 21 YEARS
#9/85, 7TH C CROSS, CHINNAPPANAHALLI
DODDANEKKUNDI, EXTENSION
MARATHALLI, BANGALORE 560037
(USN 1GD14CV030).
3. DEEPAK KUMAR S
S/O SRINIVASMURTHY C
AGED ABOUT 21 YEARS
#4, SEEGEHALLI
KANNAMANGALA POST
BANGALORE 560067
(USN1GD14CV012).
... PETITIONERS
(By Mr. A.L. PREM KUMAR, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI 590018
BY ITS REGISTRAR.
2. GOPAL COLLEGE OF ENGINEERING
AND MANAGEMENT
181/1, 182/1, HOODI VILLAGE
SONNENAHALLI
K R PURAM, WHITEFIELD
BANGALORE 560048
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DTD.13.9.2017
VIDE ANNEX-A & ETC.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
79/161
IN W.P.Nos.49083-088/2017
BETWEEN
1. KAVYA SHREE V.R.
D/O RADHAKRISHNA REDDY .V
AGED ABOUT 21 YEARS
VENKATAPURA VILLAGE
J. THIMMASANDAR POST
SRINIVASAPURA TALUK
KOLAR DISTRICT-563 188
(USN:1CK14CV028).
2. SWAROOP M.S.
S/O SRINIVASA GOWDA
AGED ABOUT 21 YEARS
KITHNDUR VILLAGE
THOTTLI POST, KOLAR DISTRICT-563 101
(USN 1CK14CV083).
3. PRAVEENKUMAR N.M.
S/O NAGARAJ GOWDA
AGED ABOUT 21 YEARS
#45, S.G. LAYOUT, P.C. HALLI
KOLAR-563 101
(USN 1CK14CV058).
4. VINAYKUMAR .S
S/O SUBRAMANYAM K
AGED ABOUT 21 YEARS
#1938, KARANJI KATTE, 3RD CROSS
KHADRIPURA MAIN ROAD
KOLAR-563 101
(USN 1CK14CV058).
5. ANJANEYA REDDY .J
S/O JAYARAMA REDDY N
AGED ABOUT 21 YEARS
JONNAPALLI VILLAGE
KOTABALLAPALLI POST
SRINIVASAPURA TALUK, KOLAR-563 135.
6. RAMESH .M
S/O MUNIYAPPA M
AGED ABOUT 21 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
80/161
#1078, 2ND MAIN ROAD
12TH CROSS, BEHIND LITTLE FLOWER SCHOOL
AMARAVATHI NAGAR, BANGARPET-563 114
(USN 1CKCV063).
... PETITIONERS
(By Mr. A.L. PREM KUMAR,ADV., )
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590 018
BY ITS REGISTRAR.
2. C. BYREGOWDA INSTITUTE OF TECHNOLOGY
KOLAR-SRINIVASAPURA ROAD
KOLAR-563 101
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DTD.13.9.2017
VIDE ANNEX-A & ETC.
IN W.P. No.49017/2017
BETWEEN
SRI. PAVAN HEGDE
S/O UMAMAHESHWARA M. HEGDE
AGED ABOUT 21 YEARS
RESIDING AT #367, "F" LBLOCK
SAHAKARANAGARA
BANGALORE 560 092.
... PETITIONER
(By Mr. SHANKAR S. BHAT, ADV.,)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
81/161
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
"JNANA SANGAMA"
BELAGAVI, KARNATKA 590 018
REPRESENTED BY ITS REGISTRAR.
2. SIR M. VISVESVARAYA INSTITUTE OF TECHNOLOGY
KRISHNADEVARAYA NAGAR
HUNASEMARANAHALLI, BENGALURU 562 157
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 IS SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 AND 2
TO GRANT THE BENEFIT OF ONE TIME EXIT SCHEME,
REGISTRAR BEARING REF. DTD.13.9.2017 VIDE ANNEX-E, TO
THE PETITIONER IF NECESSARY EXTEND THE REGISTRATION
TIME AND ACCEPT THE REGISTRATION FORM BY COMPLETING
ALL THE FORMALITIES AS REFLECTED/ NOT LIMITED TO
REPRESENTATION DTD.25.10.2017 VIDE ANNEX-A & ETC.
IN W.P.Nos.50770-775/2017
BETWEEN
1. MR. SYED NASIR
S/O SYED ANIS
AGED ABOUT 21 YEARS
RESIDING AT NO.57
MAHALAXMI LAYOUT
BANK COLONY
TASLEEM SHA NAGAR
KOLAR-563101
(USN NO:1CK14ME085).
2. MR. KHAJA MASOOD AHMED
S/O NAZEER AHMED
AGED ABOUT 22 YEARS
RESIDING AT NO.276, 18TH WARD
BEHIND MP PLAZA
MAHALAKSHMI LAYOUT, BYEPASS ROAD
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
82/161
KOLAR-563101
(USN NO:1CK14ME029).
3. MS. BANUPRIYA K S
D/O SIDDARAMU K S
AGED ABOUT 21 YEARS
RESIDING AT KUNTHIKAL DODDI
GANALU POST, KANAKAPURA TALUK
RAMNAGARA DISTIRCT-562117
(USN NO:1JV14CV003).
4. MR. VIVEK JOSHI
S/O RADHESHYAM JOSHI
AGED ABOUT 21 YEARS
RESIDING AT NO.25
CHUNCHAGATTA MAIN ROAD
NEAR K.C. CIRCLE
KONANKUNTE POST
BENGALURU-560062
(USN NO:1KG14CS126).
5. MS. MAHALAKSHMI
D/O RAMREDDY GUNNI
AGED ABOUT 20 YEARS
RESIDING AT PO GAJARKOT YADGIR
YADGIR TALUK
(USN NO:3SL14ECO24).
6. MS. NAZIYA BEGUM
D/O M D HASNUDDIN
AGED ABOUT 21 YEARS
RESIDING AT 12-12-278/273
NEAR LITTLE ANGELS SCHOOL
HAZRATH NIZAMUDDIN COLONY
RAICHUR-584103
(USN NO:3NA14EE008).
... PETITIONERS
(By Mr. ARVIND KAUSHIK, ADV.,)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELGAVI-590018
REPRESENTED BY ITS REGISTRAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
83/161
2. C. BYREGOWDA INSTITUTE OF TECHNOLOGY
KOLAR TO SRINIVASAPUR ROAD
KOLAR-563101
REPRESENTED BY ITS PRINCIPAL.
3. JNANAVIKAS INSTITUTE OF TECHNOLOGY
VIDYA SOUDA, PADMASHREE G.D.
GOYALJI CAMPUS
BANGALORE-MYSORE HIGHWAY
BIDADI-562109
REPRESENTED BY ITS PRINCIPAL.
4. K S SCHOOL OF ENGINEERING AND MANAGEMENT
NO.15, MALLASANDA, OFF KANAKAPURA ROAD
BENGALURU-560 062
AGED ABOUT 45 YEARS
REPRESENTED BY ITS PRINCIPAL
.
5. HKES' SLN COLLEGE OF ENGINEERING
YERAMARUS CAMP, RAICHUR-584135
REPRESENTED BY ITS PRINCIPAL.
6. NAVODAYA INSTITUTE OF TECHNOLOGY
MANTRALAYAM ROAD, NAVODAYA NAGAR
RAICHUR-584103
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 TO R4 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1
UNIVERSITY TO EXTEND THE BENEFITS OF THE NOTIFICATION
DTD:13.9.2017 VIDE ANNEXURE-A TO THE PETITIONERS &
ETC.
IN W.P.Nos.49393-400/2017
BETWEEN
1. MS. AKHILA SAGAR
D/O JAGANNATH SAGAR
AGED ABOUT 21 YEARS
R/AT NO. 1-11-276
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
84/161
OPPOSTITE P & T QUARTERS
NIJALIGAPPA COLONY
RAICHUR 584101
(USN NO. 3SL14SC002).
2. MS. MUDUMAL MANASA
D/O MUDUMAL GOPAL SHETTY
AGED ABOUT 22 YEARS
R/AT NO. 4-11-34
NETAJI ROAD, JAWAHAR GALLI
RAICHUR 584101.
(USN NO. 3SL14CS022).
3. MS. DURGESHWARI DEVI G
D/O MOHABALESHWAR
AGED ABOUT 22 YEARS
RA/T NO. 5-5-61
NEAR SHETTY BHAVI CHOWK
NETAJI NAGAR, RAICHUR 584103
(USN NO 3SL14CS013).
4. MS. REKHA PATIL
S/O MALLIKARJUN
R/AT NO. EWS-122
NIJALINGAPA COLONY
RAICHUR 584 101
(USN NO. 3SL14IS002).
5. MS. SRIDEVI
S/O RUDRAGOWDA
AGED ABOUT 21 YEARS
R/AT MIG 21, NEAR WATER TANK
NIJALINGAPA COLONY
RAICHUR 584101
(USN NO. 3SL 14CS036).
6. MR. MANOJ GOWDA S V
S/O S J VENKATARAMU
AGED ABOUT 21 YEARS
R/AT NO. 2, 40, FEET ROAD
MUNESHWARANAGAR
HOSAKEREHALLI, BSK 3RD STAGE
BENGALURU 560085
(USN NO. 1KG14ME025).
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85/161
7. MR. SUNIL KUMAR M.R.
S/O RAMAKRISHNAPPA S
AGED ABOUT 21 YEARS
R/AT 273, 8TH CROSS
BALAJI LAYOUT, VAJARAHALLI
TALGHATPURA POST
BENGALURU 560062
(USN NO. 1KG14ME055).
8. MR. BHUVAN M
S/O MALLIKARJUNA H K
AGED ABOUT 21 YEARS
R/AT 754, 1ST FLOOR, 14TH CROSS
KUMARASWAMY LAYOUT, 2ND STAGE
BENGLAURU 560078, (USN NO. 1TJ14CV015).
... PETITIONERS
(By Mr. ARVIND KAUSHIK, ADV.,)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAM, BELGAVI 590 018
REPRESENTED BY ITS REGISTARA.
2. HKES' SLN COLLEGE OF ENGINEERING
YERAMARUS CAMP, RAICHUR 584135.
REP BY ITS PRINCIPAL.
3. K S SCHOOL OF ENGINEERING AND MANAGEMENT
NO. 15, MALLASANDRA
OFF KANAKAKPURA ROAD
BENGALURU 560062
AGE ABOUT 45 YEARS
REPRESENTED BY ITS PRINCIPAL.
4. T JOHN INSTITUTE OF TECHNOLOGY
PLOT NO. 15, NICE RING ROAD
BALAJI GARDENS LAYOUT
GOTTIGERE, BENGLAURU 560076
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 TO R4 ARE SERVED & UNREPRESENTED)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
86/161
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 TO
EXTEND THE BENEFITS OF THE NOTIFICATION DTD.13.9.2017
VIDE ANNEX-A TO THE PETITIONERS & ETC.
IN W.P.Nos.51326-327/2017
BETWEEN
1. M.R. KEERTHI
D/O RAJA .K
AGED ABOUT 20 YEARS
C/O. OF SUBBANA
RET. HEAD MASTER,
NANGLI VILLAGE, MULBAGAL TALUK
KOLAR DISTRICT.
2. VISHAL
S/O SURESH MUCHANDE
AGED ABOUT 21 YEARS
12TH CROSS, SARSWATHI NAGAR
VIJAYANAGAR, BANGALORE-560 040.
... PETITIONERS
(By Mr. A.L. PREM KUMAR, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590 018
BY ITS REGISTRAR.
2. C. BYREGOWDA INSTITUTE OF TECHNOLOGY
KOLAR-SRINIVASUR ROAD
KOLAR-563 101, BY ITS PRINCIPAL.
3. BTL INSTITUTE OF TECHNOLOGY
AND MANAGEMENT
BOMMASANDRA, BANGALORE-560 099
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 & R3 ARE SERVED & UNREPRESENTED)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
87/161
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DTD.13.9.2017
VIDE ANNEX-A & ETC.
IN W.P.Nos.51961-964/2017
BETWEEN
1. KUM. RAKSHITHA H.S.
D/O SRI. SHANTHAPPA H.S.
AGED ABOUT 21 YEARS
R/AT. No.14, OPPOSITE TO PWD QUARTERS
HOUSING BOARD, JYOTHINAGAWR
CHIKKAMAGALURU-577 102
USN:4A1141S034.
2. SRI. BHARATH A
S/O SRI. ANNAIAH
AGED ABOUT 22 YEARS
R/AT. KAVADIGARA STREET
TARIKERE,
CHIKKAMAGALURU DISTRICT 577 549.
3. KUM. MADHURA K.R
D/O SRI. RAJU K.N
AGED ABOUT 22 YEARS
C/O CLASSIC CABLE NETWORK
NEHRU NAGARA, BELUR
HASSAN DISTRICT - 573115
USN4A111SO21.
4. KUM. POOJA .P
D/O SRI. PRASANNA KUMAR .C
AGED ABOUT 21 YEARS
R/AT BEHIND
GUNDINAMMA TEMPLE, C/O NAGANNA
COMPOUND, HOSAMANE EXTENSION
CHIKKAMAGALURU-577 101
USN:4A114CVO73.
... PETITIONERS
(By Mr. K.S. GANESHA, ADV.,)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
88/161
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI 590 018
BY ITS REGISTRAR.
2. ADICHUNCHANAGIRI INSTITUTE OF TECHNOLOGY
JYOTHINAGAR, CHIKKAMAGALURU 577 102
BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
Mr. SOMASHEKAR, ADV., FOR R2)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT OF
MANDAMUS TO THE RESPONDENT TO ALLOW THE
PETITIONERS TO SUBMIT THEIR REGISTRATION FORM AS PER
NOTIFICATION DATED 13.9.2017 VIDE ANNEX-A & ETC.
IN W.P.Nos.51880-909/2017
BETWEEN
1. MISS. AKSHATHA B. HANJI
D/O BASAVARAJU H.V.
AGED ABOUT 24 YEARS
RESIDING AT NO.6, 10TH CROSS
5TH MAIN, WOC ROAD
MAHALAKSHMIPURAM
BANGALORE-560 086
(USN:1JB14IS123).
2. SRI. SIDDARTH S. RAO
S/O SURESH S. RAO
AGED ABOUT 22 YEARS
RESIDING AT NO.160/Y
3RD MAIN, 4TH PHASE, 7TH BLOCK
BANASHANKARI III STAGE
BANGALORE-85
(USN:1JB14CS148).
3. SRI. KRISHNA R K
S/O RAJANNA
AGED ABOUT 22 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
89/161
RESIDING AT NO.23, 3RD CROSS
NEHARU ROAD, NEW GUDDADAHALLI
BANGALORE-26
(USN:1JB14EC43).
4. SRI. SHABARINATH REDDY
S/O NARAYANA REDDY
AGED ABOUT 20 YEARS
RESIDING AT NO.50, MAGADI MAIN ROAD
CHIKKANNASWAMY LAYOUT
CHIKKAGOLLARAHATTI
LAKSHMIPURA POST, BANGALORE-562123
(USN:1AU14EC014).
5. SRI. ABHISHEK P. BODAKE
S/O PREMANAND
AGED ABOUT 21 YEARS
RESIDING AT CHIKKERURA
HAVERI DISTRICT
HIREKERUR-581 111
(USN: 1AM14IS002).
6. SRI. SHASHANK BHAT
S/O MANJUNATH BHAT
AGED ABOUT 20 YEARS
RESIDING AT NO.63, NAVODAYANAGAR
6TH CROSS, 6TH MAIN
KOTNUR DINNE MAIN ROAD
J.P.NAGAR, 7TH PHASE
BANGALORE-78
(USN:1AM4IS083).
7. MISS. OMIKA RAINA
D/O OMESH RAINA
AGED ABOUT 27 YEARS
RESIDING AT H.NO.70B, SEC.2
DURGA NAGAR, 180013
JAMMU TAWI
JAMMU AND KASHMIR
(USN:1AM14CS124).
8. MISS. RUKHLYA KHANUM
D/O NOORULLA KHAN
AGED ABOUT 22 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
90/161
RESIDING AT NO.34, NEAR LAL MASJID
SEPPINGS ROAD CROSS
BANGALORE-01
(USN:1AM4CS124).
9. SRI. ARUN GOWDA N K
S/O RAJU V. KALAPPA
AGED ABOUT 21 YEARS
RESIDING AT ARUDAKATTE POST
SIRA TALUK, NERALAGUDDA
TUMKUR DISTRICT-572137
(USN:1AM14IS074).
10. SRI. ABHISHEK R
S/OK RAVI KUMAR A V
AGED ABOUT 21 YEARS
RESIDING AT NO.233/9, 2ND CROSS
2ND MAIN, NANJAPPA BLOCK
K.G. NAGAR, BANGALORE-19.
11. SRI. ANAND B M
S/O MUNIRAJU B C
AGED ABOUT 20 YEARS
RESIDING AT NO.8
OPP. TO ARUNODAYA COLLEGE
MARIYAPPANAPALYA, J.B.POST
BANGALORE-56
(USN:1AH14CV004).
12. SRI. SOHAIL JAVAD N S
S/O SURAJ K N
AGED ABOUT 20 YEARS
RESIDING AT NO.186, R.R. LAYOUT
4TH A CROSS, VIJINAPURA
BANGALORE-16
(USN:1GD14E3024).
13. MISS. NAMRATHA N
D/O NARAYANASWAMY V
AGED ABOUT 21 YEARS
RESIDING AT NO.70, KALAPPA BLDG,
OPP. TO GOVT. SCHOOL
19TH CROSS, KAGADASAPURA
C.V. RAMAN NAGAR POST
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
91/161
BANGALORE-93
(USN:1GD14CV023).
14. SRI. KEVIN D. RODNEY
S/O LOUIS DEVANAND
AGED ABOUT 22 YEARS
RESIDING AT NO.433, MARIA NIVAS
2ND CROSS, CHURCH STREET
NEW THIPPASANDRA
BANGALORE-560075
(USN:1GD14ME020).
15. SRI. BHARATH RAJ H M
S/O MUNIRAJ D
AGED ABOUT 21 YEARS
RESIDING AT NO.178, K.R. EXTENSION
HOSKOTE, BANGALORE-562114
(USN:1GD14M3008).
16. SRI. PRAVEEN KUMAR
S/O SHIVA KUMAR
AGED ABOUT 22 YEARS
RESIDING AT NO.191
SAPTHAGIRI LAYOUT
NEW EXTENSION
KUMBENA AGRAHARA
KADUGODI, BANGALORE-67
(USN:1GD13ME026).
17. SRI. RAJENDRA PRASAD R S
S/O RACHAPPAJI H K
AGED ABOUT 21 YEARS
RESIDING AT NO.209, 3RD CROSS
PIPELINE, SRINAGAR
BANGALORE-560050
(USN:1GD14ME032).
18. SRI. G. PUNITH
S/O G. GOVINDARAJU
AGED ABOUT 22 YEARS
RESIDING AT NO.127, VINAYAKA NAGAR
1ST MAIN, WHITFIELD ROAD
BANGALORE-560066
(USN:1GD14EC013).
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
92/161
19. SRI. CHETHAN M G
S/O GANESHAPPA M G
AGED ABOUT 21 YEARS
RESIDING AT DEVANOOR
KADUR TALUK
CHIKKAMAGALUR DISTRICT-577175
(USn:1K114ME0190).
20. SRI. VIVEK R
S/O RAJASHEKAR
AGED ABOUT 20 YEARS
RESIDING AT C/O NAGALINGA SWAMY
ECHNUR POST, TIPTUR
TUMKUR DISTRICT
(USN:1K114ME113)
21. SRI. CHANDAN M K
S/O KUMAR R
AGED ABOUT 21 YEARS
RESIDING AT C/O RAMEGOWDA
AGRAHARA, BANAVARA
ARASIKERE TALUK
HASSAN DISTRICT
(USN:1K114ME015).
22. SRI. PRADEEP J U
S/O UMESHAIAH B
AGED ABOUT 21 YEARS
RESIDING AT SHANKARAPPA LAYOUT
BEHIND SRV COLLEGE
SUVARNA GANGA NILAYA
TIPTUR-572202
(USN:1K114ME075).
23. MISS. NAMITHA A N
D/O NANJE GOWDA G.
AGED ABOUT 21 YEARS
RESIDING AT ARALIKERE
TURUVEKERE TALUK
TUMKUR DISTRICT
(USN:1K114CV028).
24. SRI. YALLAPPA H. DASHVAVANT
S/O HANAMANT DASHAVANT
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
93/161
AGED ABOUT 23 YEARS
RESIDING AT BABALAD
BIJAPURA-586117
(USN:1K114CV055).
25. SRI. VIVEK S
S/O SHIVAKUMAR A S
AGED ABOUT 21 YEARS
RESIDING AT AGGUNDA POST
ARASIKERE TALUK
HASSAN DISTRICT
(USN:1K114CV054).
26. SRI. DARSHAN M S
S/O SHIVARAJAPPA M S
AGED ABOUT 20 YEARS
RESIDING AT NO.353
SHARADA NAGAR
MR FACTORY RIGHT SIDE
TIPTUR TALUK, TUMKUR DISTRICT
(USN:1K114EC020).
27. SRI. NAVEEN R
S/O RAJASHEKHAR
AGED ABOUT 22 YEARS
RESIDING AT NO.557, SHIVANIVAS
M.V. NAGAR, BEML NAGAR
K.G.F.BANGARPET-563115
(USN:1GV14EC034).
28. MISS. ANKITHA N
D/O K. NAGARAJA
AGED ABOUT 22 YEARS
R/AT. No.51, 7TH CROSS, 3RD BLOCK
THYAGARAJANAGAR
BANGALORE-560 028
(10X14CT030).
29. MISS. M. PAVITHRA
D/O MUNIRAJU
AGED ABOUT 20 YEARS
R/AT. No.151, 5TH CROSS
K.M. COLONY
SIDDAPURA, JAYANAGAR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
94/161
BANGALORE-56001
(1AM14ISO60).
30. MISS. C.N. KALPANA
D/O C.Y. SRINIVASAREDDY
AGED ABOUT 21 YEARS
R/AT. HOSAHUDYA
CHILAKALANERPU
CHIKKABALLAPURA-563125
(1AM14ISO40). ... PETITIONERS
(By Mr. P.M. SIDDAMALLAPPA, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELAGAVI-590018
REPRESENTED BY ITS REGISTRAR
BELGAVI.
2. S.J.B. INSTITUTE OF TECHNOLOGY
BGS HEALTH AND EDUCATION CITY
DR. VISHNUVARDHAN ROAD
KENGERI, BENGALURU-560060
REPRESENTED BY ITS PRINCIPAL
BENGALURU.
3. AMC ENGINEERING COLLEGE
18TH KM, BANNERGHATTA MAIN ROAD
BENGALURU-560083
REPRESENTED BY ITS PRINCIPAL, BENGALURU.
4. A.C.S. COLLEGE OF ENGINEERING
KAMBIPURA, MYSORE ROAD
BENGALURU-560074
REPRESENTED BY ITS PRINCIPAL
BENGALURU.
5. GOPALAN COLLEGE OF ENGINEERING
AND MANAGEMENT
181/1, 182/1, HOODI VILLAGE
SONNENAHALLI, K.R. PURAM
WHITEFIELD, BENGALURU-560048
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
95/161
REPRESENTED BY ITS PRINCIPAL
BENGALURU.
6. KALPATARU INSTITUTE OF TECHNOLOGY
TIPTUR-572201
REPRESENTED BY ITS PRINCIPAL
TIPTUR.
7. DR. T. THIMMAIAH INSTITUTE OF TECHNOLOGY
OORAGAUM, K.G.F-563120
REPRESENTED BY ITS PRINCIPAL
K.G.F.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 TO R7 ARE SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT TO ALLOW THE PETIITONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DTD.13.9.2017
VIDE ANNEX-A & ETC.
IN W.P.No.58497/2017
BETWEEN
MR. GOWTHAMGOWDA C.S.
S/O SHIVARAM C.T.
R/AT. NO.4/47, 9TH MAIN
4TH CROSS, SRINIVASANAGARA
BANGALORE-50
(USN-1JV141S003).
... PETITIONER
(By Mr. G.V. NARASIMHA MURTHY, ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAM, BELAGAVI-590018
REPRESENTED BY ITS REGISTRAR
BELAGAVI-590018.
2. JNANAVIKAS INSTITUTE OF TECHNOLOGY
VIDYA SOUDHA, PADMASREE
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
96/161
G D GOYALJI CAMPUS
BANGALORE-MYSORE HIGHWAY
BIDADI-562109
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 - SERVED & UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1
UNIVERSITY TO EXTEND THE BENEFIT OF THE NOTIFICATION
DTD:13.9.2017 VIDE ANNEXURE-A & ETC.
IN W.P.Nos.53479-480/2017
BETWEEN
1. AMITH .V
S/O VASUDEVA PRASAD H.S.
AGED ABOUT 21 YEARS
USN:4MR14MR006
AND R/AT SLN TEMPLE STREET
HONNAVALLI (AT POST)
TIPTUR TLAUK, TUMKUR DISTRICT
KARNATAKA 572217.
2. BRAHMADATHAN S.B.
SON OF SURESH BABU C.M.
AGED ABOUT 24 YEARS
USN: 4MR14MR010
AND RESIDING AT
THYKANDY HOUSE
KEEZHARIYOOR POST
KOYILANDY VIA
KOZIKODE DISTRICT, KERALA 673307.
... PETITIONERS
(By Mr. ABHINAY Y.T. ADV.,)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
"JANANA SANGAMA", BELAGAVI
KARNATALA 590018
REPRESENTED BY ITS VICE CHANCELLOOR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
97/161
2. MANGALORE MARINE COLLEGE & TECHNOLOGY
PADIL PADAVU, KELINJAR VILLAGE
KUPPEPDAVAU, MANGALORE
KARNATAKA 574 144
REP. BY ITS PRINCIPAL.
... RESPONDENTS
(By Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 SERVED & UNREPRESENTED)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO HOLD THAT THE
PETITIONERS ARE ENTITLED FOR THE BENEFIT OF THE ONE
TIME EXIT SCHEME TO ENABLE STUDENTS OF NON CBCS
SCHEME TO COMPLETE THEIR COURSE PURSUANT TO
NOTIFICATION DATED 13.9.2017 BY R-1 AT ANEX-C & ETC.
IN W.P.Nos.49263-49275/2017
BETWEEN
1. CHERUKURI VEERA AJAY
S/O C SOMASUDAR,
AGED ABOUT 21 YEARS,
3RD BLOCK, HMT LAYOUT,
VIDYARANYAPURA,
BANGALORE-560097
(USN 1VJ14CV007)
2. MANJUSHREE K
D/O KRISHNNAPA D,
AGED ABOUT 21 YEARS,
MAHALAKSHMI LAYOUT,
EXTENSION, BANGALORE-560097.
(USN 1VJ 14CV028)
3. AISHWARYA D.S.
D/O SHANKARA MURTHY B.S.
AGED ABOUT 21 YEARS,
ROOM 107 GIRLS HOSTEL,
VIJAYA VITTALA INSTITUTE OF
TECHNOLOGY # 35/1,
DOODDA GUBBI POST,
HENNUR BANGALORE ROAD,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
98/161
BANGALORE-560077.
(USN 1VJ14EC002)
4. K. SUMAN,
S/O N. KUMAR,
AGED ABOUT 21 YEARS,
# 23, 4TH CROSS, 1 LAZER ROAD,
FRAZER TOWN,
BANGALORE-560005,
(USN IVJ14CV053)
5. AKSHATHA S.,
D/O SATHYANARAYANA B,
AGED ABOUT 21 YEARS,
H.KRISHNAPPA BUILDING,
SHIVANAGAR,
RAJAJINAGAR,
BANGALORE-56010
(USN 1VJ14EC004)
6. SISTLAM BHARATHA SHARMA N
S.NARAYANNA,
AGED ABOUT 21 YEARS,
MV EXTENSION LAYOUT,
HOSAKOTE
BANGALORE RURAL DISTRICT-562114
(USN1VJ14ME035)
7. NAWAZ SHARIFF
S/O SAMIULLA SHARIFF,
AGED ABOUT 21 YEARS,
OPP.MASJID FATHIMA,
DR.S.R.K.NAGAR POST,
BANGALORE-560077.
(USN 1VJ14ME026)
8. ANUSHA G.S.
D/O SOMAHAKEIRAH,
AGED ABOUT 21 YEARS,
GUNDAPPACHRENAHALLI,
SIRI (T)
TUMKUR DIST-572135.
(USN 1KT14IS008)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
99/161
9. RESHMA I V
D/O I V VEERANNA,
AGED ABOUT 21 YEARS,
# 1451/11, 2ND STAGE, 4TH CROSS,
SHIVAKUMAR SWAMY NAGAR,
DAVANAGERE-577005.
(USN 4BD14T014)
10. SEEMA A. R.,
D/O RAVI A B ,
AGED ABOUT 21 YEARS,
8TH CROSS, SIDDVIRAPPA LAYOUT,
DAVANGERE-577005,
(4BD114TX033)
11. SAHANA K.G
HIRIYANNYYA K.G.,
AGED ABOUT 21 YEARS,
1248/14, 7TH CROSS, NEAR
MAGANUR BASAPPA SCHOOL, VIDYA NAGAR,
DAVANGERE-577005.
(USN 4 BD 14BT 030)
12. SACHIN K
S/O KUMAR NAIK,
AGED ABOUT 21 YEARS,
# 12, V.NAGAPPA LAYOUT,
NEAR JAYRAM VIDAYLAYA,
HOSPET ROAD,
CONTTONMENT BELLARY-583101
(USN 4BD 14 TX023)
13. ROOPIKA N
D/O NARENDRA MAIN,
AGED ABOUT 21 YEARS,
# 18, HANUMAN MANSION A-1,
K.NO. 5TH STREET SEPPING'S ROAD CROSS,
BHARATHINAGAR,
BANGALORE-560001.
(UN 10X 14BT038)
... PETITIONERS
(BY SRI A. L. PREMKUMAR, ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
100/161
AND
1. VISVESVARAYA TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELAGAVI-590018.
BY ITS REGISTRAR
2. VIJAYA VITTALA INSTITUTE OF TECHNOLOGY
# 35/1, DOODDA GUBBI POST,
HENNUR, BANGALORE ROAD,
BANGALORE-560077.
BY ITS PRINCIPAL.
3. SHRI KRISHNA INSTITUTE OF TECHNOLOGY
ACHARYA COLLEGE MAIN ROAD,
CHIMNEY HILLS, CHIKKABANAVARA,
BANGALORE-560090.
BY ITS PRINCIPAL,
4. BAPUJI INSTITUTE OF ENGINEERING
& TECHNOLOGY (BIET)
SIDDVIRAPPA LAYOUT,
DAVANGERE-577004.
BY ITS PRINCIPAL
5. THE OXFORD COLLEGE OF ENGINEERING
BOMMANAHALLI HOSUR ROAD,
BANGALORE-560029
BY ITS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S. NAGARALE, ADVOCATE FOR R1;
R2 TO R5 ARE SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DTD.13.9.2017
VIDE ANNEXURE-A & ETC.,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
101/161
IN W.P.Nos.44978-44982/2017
BETWEEN
1. ABHILASH V.,
S/O T S VENKATESH,
AGED ABOUT 21 YEARS,
# 5, GURUDARSHAN LAYOUT,
VIDYARAPUR NEAR NANJAPPA CIRCLE,
BANGALORE-560064.
(USN:1VA13CS001)
2. ARUN B N
S/O NAJUNDASWAMY B M,
AGED ABOUT 21
# 594, IST FLOOR, IST MAIN, 44TH CROSS,
8TH BLOCK JAYANAGAR,
BANGALORE-560070
USN 1 KS14CS020)
3. SALMAN FARIS V. V.,
S/O ABDUN NASAR,
AGED ABOUT 21
# 64, 3RD CROSS,
NEAR GHOUSIA COLLAGE OF ENGINEERING,
MARRUTINAGAR,
RAMANAGAR-5631159
(USN 1 GC14 ME083)
4. JAZEEM HAMAZ A P
S/O MUHAMMED ABDUL KABEERMUHSIN,
AGED ABOUT 21 YEARS,
# 64, 3RD CROSS,
NEAR GHOUSIA COLLAGE OF ENGINEERING,
MARRUTINAGAR,
RAMANAGAR-5631159
(USN 1 GC 14 EE018)
5. JEEVAN M. R.,
S/O RUDRAPPA,
AGED ABOUT 21 YEARS,
# 110, IST BLOCK, 2ND CROSS,
3RD STAGE, H B C S GAYRTHRI LAYOUT,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
102/161
BASAWESHWARANAGAR,
BANGALORE-560079.
... PETITIONERS
(BY SRI A.L. PREMKUMAR, ADVOCATE)
AND
1. VISVESVARAYA TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELAGAVI-590018.
BY ITS REGISTRAR
2. K.S. INSTITUTE OF TECHNOLOGY (KSIT)
RAGHUVANAHALLI,
KANAKAPURA MAIN ROAD,
BANGALORE-560062
BY ITS PRINCIPAL
3. GHOUSIA COLLAGE OF ENGINEERING
B M ROAD, RAMANAGAR-562159
BY ITS PRINCIPAL
4. SAI VIDYA INSTITUTE OF TECHNOLOGY
DODHBALLAPURURA MAIN ROAD,
RAJANKUNTE,
BANGALORE-560064
BY ITS PRINCIPAL
5. K S SCHOOL OF ENGINEERING
& MANAGEMENT,
# 15, MALLASANDRA OF KANAKAPUR ROAD,
BANGALORE-560062.
BY ITS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S. NAGARALE, ADVOCATE FOR R1;
R2 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DATED
13.09.2017 VIDE ANNEXURE-A & ETC.,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
103/161
IN W.P.Nos.50680-50682/2017
BETWEEN
1. SRI.V.VRATUL KUMAR
S/O VINEET KUMAR
AGED ABOUT 22 YEARS,
R/AT K 1903 PURVA HIGH LAND
MALLASANDRA,
KANAKAPURA ROAD,
BANGALORE-560062.
2. SRI SAINSHU BHAN
S/O SHIBAN BHAN,
AGED ABOUT 21 YEARS,
R/AT NO.802, BHAVANA APARTMENT
HESSARGHATTA MAIN ROAD,
BANGALORE-560090
3. SRI MAHESH N
S/O NARASIMHARAJU
AGED ABOUT 21 YEARS,
NO.12, 7TH MAIN SREENIVASANAGAR
SUNKADAKATTE
BANGALORE-560097.
... PETITIONERS
(BY SRI B. KRISHNA GOWDA, ADVOCATE)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY REGISTRAR,
JNAN SANGAMA BELGAVI-590 018
KARNATAKA
2. DAYANAND SAGAR ACADEMY OF TECHNOLOGY AND
MANAGEMENT,
REP BY PRINCIPAL,
22 MILE B. M. KAVAL UDAYAPURA,
KANAKAPURA ROAD,
BANGALORE-5600 82.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
104/161
3. SAPTHAGIRI COLLEGE OF ENGINEERING
REP BY PRINCIPAL,
14/5 CHIKKASANDHRA
HESSARAGHATTA MAIN ROAD,
BANGALORE-560057.
... RESPONDENTS
(BY SRI SANTOSH S. NAGARALE, ADVOCATE FOR R1;
R2 & R3 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT R-1 TO ALLOW THE PETITIONERS TO AVAIL THE
BENEFIT OF ONE TIME EXIT SCHEME PASSED BY R-1 VIDE
NOTIFICATION DATED 13.9.2017 AT ANNEXURE-A & ETC.,
IN W.P.Nos.11092-11094/2018
BETWEEN
1. MR. GIRISH BHARADWAJ S.,
S/O SHRIDHAR BHARADWAJ,
AGED ABOUT 22 YEARS,
RESIDING AT NO.56, "BHARADWAJ",
3RD CROSS, AYAPPA TEMPLE STREET,
VIDYAPEETA LAYOUT, THYAGARAJ NAGAR,
BANGALORE-560028.
(USN NO.1CE14EC018)
2. MR. DHANRAJ S
S/O SRINIVAS B,
AGED ABOUT 21 YEARS,
RESIDING AT NO.147A,
BRAHMAPUTRA ROAD, 1ST MAIN,
BRINDAVAN NAGAR,
NEAR SRINGAR,
BANGALORE-560050.
(USN NO.1CE14CV010)
3. MS. SUSHMITA V. KOPPAD
D/O VISHWANATH A KOPPAD,
AGED ABOUT 21 YEARS,
RESIDING AT L.B.S MARKET,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
105/161
SHOP NO 84 & 85,
BIJAPUR-586101.
(USN NO.2BL14IS055)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELGAVI-590018
REPRESENTED BY ITS REGISTRAR.
2. CITY ENGINEERING COLLEGE
DODDAKALSANDRA KANAKAPURA ROAD,
BANGALORE-560062.
REPRESENTED BY ITS PRINCIPAL
3. B.L.D.E.A'S DR.P.G. HALAKATTI
COLLEGE OF ENGG & TECH,
BIJAPUR-586103,
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S. NAGARALE, ADVOCATE FOR R1)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.9.2017 VIDE ANNEXURE-A TO
THE PETITIONERS & ETC.,
IN W.P.Nos.520-523/2018
BETWEEN
1. MR AKASHY J V
S/O VIJAYKUMAR G J
AGED ABOUT 21 YEARS
RESIDNG AT NO 9/A,
MARUTHI NILLAYA
S R LAYOUT,
MURUGESHPALYA OLD AIRPORT ROAD,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
106/161
WIND TUNNEL ROAD,
BANGALORE - 560017.
(USN NO. 1B1141M002)
2. MR ABDUL AHAD SIDDIQUE
S/O ABOOBACKER SIDDIQUE
AGED ABOUT 22 YEARS
RESIIDNG AT NO 003, GR SHRUTHI NIVAS
MANIPAL COUNTY ROAD,
SINGASANDRA
BANGALORE - 560068.
(USN NO. 1B1141M001)
3. MS. SUSHMITA H. PATIL
D/O HANAMANTHGOUDA M PATIL
AGED ABOUT 22 YEARS
RESIDING AT NO. 18, ADARSH
NAGAR, BIJAPUR - 586103.
(USN NO. 2BL14CV755)
4. MS SOUJANYA NAIK,
D/O ARUN NAIK,
AGED ABOUT 22 YEARS
RESIDING AT KAMALA NILAYA,
NEAR SANDEEP LOHAR GARGE
KARWARA ROAD,
ANKOLA - 581314.
(USN NO . 1CE14ECO68)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA
BELGAVI - 590018
REPRESENTED BY ITS REGISTRAR
2. BANGALORE INSTIUTE OF TECHNOLOGY
K R ROAD, V V PURAM
BANGALORE - 560004.
REPRESENTED BY ITS PRINCIPAL
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
107/161
3. B L D E A'S DR. P. G. HALAKATTI COLLEGE
OF ENGG AND TECH,
BIJAPUR - 586103.
REPRESENTED BY ITS PRINCIPAL
4. CITY ENGINEERING COLLEGE
DODDAKALSANDRA,
KANAKAPURA ROAD,
BANGALORE - 560062.
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S. NAGARALE, ADVOCATE FOR R1;
R3 & R4 ARE SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.09.2017 VIDE ANNEXURE-A TO
THE PETITIONERS & ETC.,
IN W.P.Nos.5901-5902/2018
BETWEEN
1. MS. KAVYA. S
D/O. SHIVAKUMAR. B,
AGED ABOUT 21 YEARS,
RESIDING AT NO. 320, 41ST CROSS,
8TH BLOCK, JAYANAGAR,
BANGALORE-560 082,
(USN NO. 1CE14EC029)
2. MR. NIKIL. A. KAMBLE
S/O. ASHOK Y KAMBLE,
AGED ABOUT 23 YEARS,
RESIDING AT HOUSE NO. 56,
RANGE FOREST OFFICE,
AMBIKANAGAR ROAD,
KULGI-581 363,
(USN NO. 2VD14EC045)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
108/161
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELGAVI-590 018,
REPRESENTED BY ITS REGISTRAR.
2. CITY ENGINEERING COLLEGE,
KANAKAPURA ROAD,
DODDAKALSANDRA,
BANGALORE-560 061,
REPRESENTED BY ITS PRINCIPAL.
3. KLS VISHWANATHRAO DESHPANDE
RURAL INSTITUTE OF TECH,
HALLYAL-581 329.
... RESPONDENTS
(BY SRI SANTOSH S. NAGARALE, ADVOCATE FOR R1;
R2 & R3 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT R-1 TO EXTEND THE BENEFITS OF THE NOTIFICATION
DATED 13.9.2017 VIDE ANNEXURE-A TO THE PETITIONRS &
ETC.,
IN W.P.No.3827/2018
BETWEEN
MR. NABI HUSEN
S/O TAHIR HUSEN
AGED ABOUT 22 YEARS,
RESIDING AT NO.10, 9TH CROSS,
MUNESHWARA LAYOUT,
1ST PHASE, 2ND CROSS,
VIDYARANYAPURA, BANGALORE-560097.
(USNNO.1ST14ME735)
(USN NO. AS PER AMENDED COURT ORDER
DATED 09.02.2018 )
... PETITIONER
(BY SRI ARVIND KAUSHIK, ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
109/161
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA
BELGAVI-590018.
REPRESENTED BY ITS REGISTRAR
2. SAMBHARAM INSTITUTE OF TECHNOLOGY
AMBA BHAVANI TEMPLE ROAD,
M S PALYA VIDYARANYAPURA P O
BANGALORE-560097
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S. NAGARALE, ADVOCATE FOR R1;
R2 SERVED AND UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
R-1 TO EXTEND THE BENEFITS OF THE NOTIFICATION DATED
13.9.2017 VIDE ANNEXURE-A TO THE PETITIONER & ETC.,
IN W.P.Nos.3353-3360/2018
BETWEEN
1. MR. SAMEER KULKARNI
S/O K ANANTHRAO,
AGED ABOUT 21 YEARS,
RESIDING AT NO.2-898/28/2/42,
BHAVANI KRUPA,
KUVEMPU NAGAR,
KALABURGI-585 102.
(USN NO.2BL14ME092)
2. MR ABHISHEK R KULKARNI,
S/O RAGHAVENDRA KULKARNI,
AGED ABOUT 21 YEARS,
RESIDING AT NO.135,
DARBAR GALLI,
VIJAYAPURA-586 101.
(USN NO.2BL14EC001)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
110/161
3. MR. AKASH AMRUT GABASAVALGI
S/O AMRUT GABASAVALGI,
AGED ABOUT 21 YEARS,
RESIDING AT MIG HNO.61,
K.H.B.COLONY SOLAPUR ROAD,
VIJAYAPUR-58101
(USN NO.2BL14AT001)
4. MR RAHUL RATHOD
S/O RAMU RATHOD,
AGED ABOUT 21 YEARS,
RESIDING AT NO.02,
HANCHINAL,BIJAPUR-586 112
(USN NO.2BL14ME075)
5. MR GURURAJ BASAVRAJ GOTYAL
S/O BASAVARAJ,
AGED ABOUT 22 YEARS,
RESIDING AT NO.59,
GURU KRUPA, KANAKADAS BADVANE,
VIJAYAPUR-586 101.
(USN NO.2BL14ME029)
6. MR AMESH KHEMU RATHOD,
S/O KHEMU,
AGED ABOUT 21 YEARS,
RESIDING AT HUBANUR,
LT.NO.-2, BIJAPUR,
(USN NO.2BL14ME010)
7. MR DAYANANDA A
S/O ANANDA BABU,
AGED ABOUT 21 YEARS,
RESIDING AT NO.993,
2ND CROSS, 9TH MAIN,
VIVEKANANDANAGAR,
MYSORE-570 023.
(USN NO.4CI14ME031)
8. MR VAIBHAV V DESHPANDE
S/O VIJAYVITHAL.H.DESHPANDE,
AGED ABOUT 21 YEARS,
RESIDING AT PLOT NO.189,
2ND CROSS,GEVECHAND COLONY,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
111/161
ATHANI ROAD,BIJAPUR-586 103.
(USN NO.2VD14EC105)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR
2. B.L.D.E.A'S DR.P.G.HALAKATTI
COLLEGE OF ENGG & TECH,
BIJAPUR -586 103.
REPRESENTED BY ITS PRINCIPAL
3. COORG INSTITUTE OF TECHNOLOGY
HALLIGATTU,PONNAMPET,
SOUTH KODAGU-571 216
REPRESENTED BY ITS PRINCIPAL
4. KLS'S VISHWANATHRAO DESHPANDE RURAL
INSTITUTE OF TECHNOLOGY,
DANDELI ROAD,UDYOG VIDYA NAGAR,
HALIYAL-581 329
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R3 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 TO EXTEND THE BENEFITS OF THE
NOTIFICATION DTD.13.9.2017 VIDE ANNEXURE-A TO THE
PETITIONERS & ETC.,
IN W.P.Nos.8313-8314/2018
BETWEEN
1. MS.NAGARATHNA BHAGYA NAGARAJ
D/O LATE NAGARAJA B K
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
112/161
AGED ABOUT 21 YEARS,
RESIDING AT NO.558,
1ST MAIN 5TH CROSS,
RAJAPPA REDDY LAYOUT,
KONAPANAAGRAHARA ELECTRONIC CITY
BANGALORE-560100
(USN NO.1TJ14IS020)
2. MR HANAMANTHRAY M. CHIKKALKI
S/O MALLESHAPPA,
AGED ABOUT 21 YEARS,
RESIDING AT OPP TO B.L.D.E. HOSPITAL
NAVAJEEVAN COLONY, ASHRAM ROAD,
BIJAPUR-586 103
(USN NO.2BL14ME711)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA,
BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR
2. T JOHN INSTITUTE OF TECHNOLOGY
BANGALORE-560042.
REPRESENTED BY ITS PRINCIPAL
3. B.L.D.E.A'S. DR.P.G. HALAKATTI
COLLEGE OF ENGG & TECH,
BIJAPUR -588103.
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 & R3 ARE SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENT NO.1 UNIVERSITY TO EXTEND THE
BENEFITS OF THE NOTIFICATION DATED 13.09.2017 VIDE
ANNEXURE-A TO THE PETITIONERS & ETC.,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
113/161
IN W.P.Nos.44882-44907/2017
BETWEEN
1. ARUN KUMAR H,
S/O PRABHUGOWDA,
AGED ABOUT: 21,
PRABHUGOWDA DHANNUR
16TH CROSS, SARSWATI NAGAR, VIJAYANAGAR
BANGALORE-560 040
(USN:1BT14EC006)
2. DEVARAJ D.V.
S/O VISHWANATH D
AGED ABOUT: 21,
B.T.L. COLLEGE BOYS HOSTEL
BOOMASANDRA INDUSTRIAL AREA,
BANGALORE-560 099.
(USN 1BT14ME014)
3. MUDASSIR AHMED M
S/O MUMTAZ AHMED
AGED ABOUT: 21,
#16 BTM LAYOUT, BANNERGATTA ROAD,
BANGALORE-560 029.
(USN NO.1BT14ME040)
4. M.SRINITHI
D/O MARIMUTHI,
AGED ABOUT: 21 YEARS,
NO.46 TYPE 5 NIMHANS QUARTS
B.R.C CAMPUS
BANGALORE-560 029
(USN 10X14BT028)
5. ANITHA K.C.
D/O CHANDRAPPA K.C.
AGED ABOUT: 21 YEARS,
BABU REDDY BUILDING,
KRISHNA LAYOUT,
DEVARACHIKNAHALLI
BANGALORE-560 076
(USN 1VJ14EC005)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
114/161
6. MANISH
S/O MADIVALAYYA HIREMATH
AGED ABOUT: 21 YEARS,
# 7-11101/39/D
SBH BANK COLONY
KALABURAGI (GULBARGA)-585104
(USN 3KB14ME026)
7. AISHWARYA M
MANJUNATH REDDY.S
AGED ABOUT: 21 YEARS,
#32/1A, SWAMI VIVEKANANDA ROAD,
2ND BLOCK, THYAGRAJA NAGAR
BANGALORE-560 028.
(USN 1KS14CS007)
8. V.VINOD KUMAR
S/O V.GURAPPA,
AGED ABOUT: 21 YEARS,
NEW 10TH WARD BHOVI COLONY
KAMPLI BELLARY DIST-563 132
(USN 1CK14ME088)
9. SHASHANK B.V.
S/O VISHWANATH
AGED ABOUT: 21 YEARS,
BALUVANAHALLI
VENKATAPURA POST,
SHIDDLAGHATTA -562 102
(USN 1CK14ME081)
10. MADAN H.N.
S/O NANJUNDA REDDY H.C.
AGED ABOUT: 21 YEARS,
HULIMANGALA
MALUR(TQ)
KOLAR DIST -563 160
(USN 1CK14ME034)
11. PAWAN KUMAR,
S/O PRABHU,
AGED ABOUT: 21 YEARS,
DOORDARSHAN KENDRA
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
115/161
HUMNABAD RING ROAD,
GULBARGA-585014
(USN 1CKME062)
12. KAVITHA H.L.
D/O LAKAHMIKANTHAPPA H.C.
AGED ABOUT: 21 YEARS,
#SY 91/31 MARAPPA BUILDING,
MUDDINAPALYA MAIN ROAD,
VISWANEEDOM POST,
BANGALORE-560 091.
(USN 1RR14IS14)
13. BADAPATI GIRIJA
D/O BADAPATI GOVINDAPPA
AGED ABOUT: 21 YEARS,
NO.1/18 LATHAVARAN,
URAVAKONDA(MANDAL)
ANANTHPUR DISTRICT-515812
(USN 1KS14CS024)
14. RAGHAVENDRA.G
S/O GUNASHEKARAN.K
AGED ABOUT: 22 YEARS,
#1678, 41ST CROSS, 22ND MAIN
T BLOCK JAYNAGARA,
BANGALORE-560 041
(USN 1KS14CS084)
15. SWATHI.R
D/O RAMAKRISHNA.P
AGED ABOUT: 21 YEARS,
#22, THINDLU, GKVK
MAIN ROAD, VIDYANAPURA
BANGALORE-560 097.
(USN 1RC14EC017)
16. SHREYA.S.,
D/O LATE SREANATH
AGED ABOUT: 21 YEARS
#2/4, 1ST CROSS, CAR STREET,
ULSOOR, BANGALORE-560 008
(USN ISP141S026)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
116/161
17. AYSHA RAJ.R
D/O RAJKUMAR G,
AGED ABOUT: 21 YEARS,
#14, 6TH CROSS, HT LANE
ADITHYA LAYOUT,
CHRIST KING SCHOOL ROAD,
RAMMURTHY NAGAR
BANGALORE-560 016
(USN ISP141S005)
18. NAVEEN KUMAR
S/O SHIVARAMAIAH,
AGED ABOUT: 21 YEARS
#19, 15TH CROSS,
SHAKAMBARI APARTMENT,
NEAR VIJAYA BANK
DOLLARS COLONY,
BANGALORE-560 095
(USN 1KT14CS044)
19. KIRAN KUMAR
S/O MOHAN RAJU,
AGED ABOUT: 21 YEARS
#50, PARVATHI NAGARA
LAGGARE BANGALORE-560 060
(USN IST14ME046)
20. ADARSH P T
S/O ASHOKAN P.T.
AGED ABOUT: 22 YEARS,
DEEPTHI PG ANDHRA REDDY
LAYOUT 3RD CROSS ELECTRONIC CITY
BANGALORE-560 100
(USN 1BT14CV002)
21. DEEPAK M K
S/O KUMAR M.G.
AGED ABOUT: 21 YEARS
419, 7TH MAIN 13TH CROSS,
BSK 2ND STAGE,
BANGALORE-560 070
(USN 1BT14CV007)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
117/161
22. MOHAMMED RAIHAN,
S/O ZIYA UR REHMAN,
AGED ABOUT: 22 YEARS
#16, OLD GURPAN PALYA
BTM 1ST STAGE,
BANGALORE-560 029.
(USN 1BT13CS038)
23. MOHAN REDDY G.S.
S/O SRIRAM REDDY G.V.
AGED ABOUT: 21 YEARS,
BTL BOYS HOSTEL
BOMMASANDRA
BANGALORE-560 099.
(USN 1BT14CV024)
24. AKHIL V.R.
S/O P.V.RAMACHANDRAN,
AGED ABOUT: 21 YEARS,
DEEPTHI PG ANDHRA REDDY
LAYOUT 3RD CROSS ELECTRONIC CITY
BANGALORE-560 100
(USN 1BT14CV003)
25. NITHIN N
S/O NARSIMHA REDDY
AGED ABOUT: 21 YEARS,
#THIMMARARYA REDDY BUILDING
OPP. TO CANARA BANK ROAD,
ATTIBELE ANEKAL TALUK,
BANGALORE-562 107
(USN 1BT14CS048)
26. NAVEEN KUMAR T
S/O TIRUPATHI,
AGED ABOUT: 21 YEARS,
BTL BOYS HOSTEL
BOMMASANDRA
BANGALORE-560 099.
(USN 1BT14CV029)
... PETITIONERS
(BY SRI A. L. PREMKUMAR, ADVOCATE,
SRI ARVIND KAUSHIK, ADVOCATE FOR PETITIONER NO.6,7,9,10
& 11 VIDE ORDER DATED 02.01.2018)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
118/161
AND
1. VISVESVARAYA TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELAGAVI-590 018.
BY ITS REGISTER.
2. BTL INSTITUTE OF TECHNOLOGY
AND MANAGEMENT,
BOMMASANDRA,
BANGALORE-560 099
BY ITS PRINCIPAL
3. THE OXFORD COLLEGE OF ENGINEERING
BOMMANAHALLI HOSUR ROAD,
BANGALORE-560 029.
BY ITS PRINCIPAL,
4. VIJAYA VITTALA INSTITUTE OF TECHNOLOGY
# 35/1,DOODA GUBBI POST,
HENNUR BANGALORE ROAD,
BANGALORE-560 077
BY ITS PRINCIPAL
5. K B N COLLEGE OF ENGINEERING
RAUZ NEAR DARGA,
KALABURGI(GULBARGA) 585 103
BY ITS PRINCIPAL
6. RAJARAJESHWARI COLLEGE
OF ENGINEERING MYSORE ROAD,
KUMBALUGODU, BANGALORE-560 074
BY ITS PRINCIPAL
7. K S INSTITUTE OF TECHNOLOGY (KSIT)
RAGHUVANAHALLI,
KANAKAPURA MAIN ROAD,
BANGALORE-560 062
BY ITS PRINCIPAL
8. C BYREGOWDA INSTITUTE OF TECHNOLOGY
KOLAR-SRINIVASUR ROAD,
KOLAR-563 101
BY ITS PRINCIPAL
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
119/161
9. SHRI REVANA SIDDESHWARA
INSTITUTE OF TECHNOLOGY
CHIKKAJALA
BANGALORE-562 157
BY ITS PRINCIPAL
10. SOUTH EAST ASIAN COLLEGE OF ENGINEERING
EKTA NAGAR, BASAVANAPURA
(K.R.PURAM)
VIRGONAGAR POST,
BANGALORE-560 049
BY ITS PRINCIPAL
11. SHRI KRISHNA INSTITUTE OF TECHNOLOGY
ACHARYA COLLEGE MAIN ROAD,
CHIMNEY HILLS,CHIKKABANAVARA
BANGALORE-560 090
BY ITS PRINCIPAL
12. SAMBHRAM INSTITUTE OF TECHNOLOGY
AMBHAVANI TEMPLE ROAD,
M.S.PALYA,
VIDYANARAYANPURA POST,
BANGALORE-560097.
BY ITS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2, R4, R5, R6, R8 TO R12 ARE SERVED AND
UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT
OF MANDAMUS OR DIRECTION TO RESPONDENT TO ALLOW
THE PETITIONERS TO SUBMIT THEIR REGISTRATION FORM AS
PER NOTIFICATION DTD.13.9.2017 VIDE ANNEXSURE-A & ETC.,
IN W.P.No.56093/2017
BETWEEN
1. MR. GUNDURAO RATHOD
S/O. SHANKAR RATHOD,
AGED ABOUT 22 YEARS,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
120/161
RESIDING AT MONAPPA NAGAR,
KESARAL L.T. NO.1 INDI,
BIJAPUR-586 209,
(USN NO.2GJ14CV002)
... PETITIONER
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA,
BELGAVI-590 018,
REPRESENTED BY ITS REGISTRAR.
2. GIRIJABAI SAIL INSTITUTE OF TECHNOLOGY
UTKAGALI,
KARWAR-581 345,
REPRESENTED BY TS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 SERVED AND UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
R-1 UNIVERSITY TO EXTEND THE BENEFITS OF THE
NOTIFICATION DATED 13.9.2017 VIDE ANNEXURE-A TO THE
PETITIONERS & ETC.,
IN W.P.Nos.54026-54031/2017
BETWEEN
1. MR. VINAYAK DHAR,
S/O RAJESH DHAR,
AGED ABOUT 21 YEARS,
RESIDING AT NO.294 A/B,
GAT BOYS HOSTEL, KALYANI COMPLEX,
ABOVE SBI IDEAL HOMES CIRCLE,
RAJARAJESHWARI NAGAR,
BANGALORE-560 098
(USN NO.1GA14ME118)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
121/161
2. MR.AIYAPPA M
S/O MAHALINGAM.K,
AGED ABOUT 21 YEARS,
RESIDING AT ATHUR VILLAGE & POST,
NEAR VISHAL INDANE GAS GODOWN,
GONIKOPPAL,
SOUTH KODAGU-571215
(USN NO.4CI14CS003)
3. MS.KUSUMA L
D/O LOKESH.N,
AGED ABOUT 22 YEARS,
RESIDING AT NO.147,
MARAMMA TEMPLE ROAD,
BEHIND OLD GOVERNMENT
SCHOOL, VAJARAHALLI,
THALAGHATTAPURA,
BANGALORE-560 062
(USN NO.1CE14IS017)
4. MS.LAKSHMI R
S/O RAMAKRISHNAIAH K.V.
AGED ABOUT 22 YEARS,
RESIDING AT NO.87,
GROUND FLOOR, 1ST MAIN,
5TH CROSS GOVINAYAKANAHALLI
2ND STAGE, KUMARASWAMY LAYOUT
BANGALORE-560 078.
(USN NO.1CE14IS018)
5. MS.SUSHMITHA A
D/O APPANNA,
C/O T.S.PARATHA SARATHI,
THAMASANDRA VILLAGE,
KALLAHALLI POST, KANAKAPURA,
RAMANAGARA-562 159
(USN NO.1CE14CS117)
6. MS.MAMATHA M.,
D/O MUNIRATHNAM RAJU,
NO.1498/A, 6TH CROSS,
9TH MAIN, DR.RAJ ROAD,
SRINIVASANAGAR, 1ST STAGE
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
122/161
BANASHANKARI-560 050
(USN NO.1CE14CS065)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR.
2. GLOBAL ACADEMY OF TECHNOLOGY
MYSORE ROAD, IDEAL HOME TOWNSHIP,
RAJARAJESHWARI NAGAR,
BANGALORE-560 098
REPRESENTED BY ITS PRINCIPAL.
3. COORG INSTITUTE OF TECHNOLOGY
HALLIGATTU, PONNAMPET,
SOUTH KODAGU-571216
REPRESENTED BY ITS PRINCIPAL.
4. CITY ENGINEERING COLLEGE
KANAKAPURA ROAD, DODDAKALSANDRA,
BANGALORE-560 061
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 TO R4 ARE SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.9.2017 VIDE NNXURE-A TO THE
PETITIONERS & ETC.,
IN W.P.Nos.52777-52780/2017
BETWEEN
1. MR. BHARATH R
S/O D RAJU
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
123/161
AGED ABOTU 21 YEARS
RESIDING AT NO 64,
1ST BLOCK RAJAJINAGAR
BANGALORE - 560010
(USN NO 1KT14ECO13)
2. MR ADITHYA S ACHARYA
S/O SATISH A ACHARYA,
AGED ABOUT 21 YEARS
RESIDING AT NO 73,
NO 5, ANUGRAHA 2ND MAIN,
DESHABANDHUNAGAR,
DODDABOMMASANDRA
BANGALORE - 560097.
(USN NO 1KT4ME003)
3. MS BHAGYASHREE S
D/O SHANKAR B
AGED ABOUT 23 YEARS,
RESIDING AT NO 7/17
3RD CROSS,
GANGDHARNAGAR
SARAKKI GATE,
BANGALORE - 560078.
(USN 1RC14CS008)
4. MR KARTHIK E
S/O P N ERANNA
AGED ABOUT 22 YEARS
RESIDING AT T N BETTA
NIDAGAL HOBLI, PARAGADA (T)
TUMAKUR - 572116
(USN NO 1 H S14AE012)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA
BELGAVI - 590018
REPRESENTED BY ITS REGISTRAR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
124/161
2. SRI KRISHNA INSTITUTE OF TECHNOLOGY
NO 29, HESARAGHATTA MAIN ROAD,
CHIMNEY HILSL CHIKKABANAVARAPOST
BANGALORE - 560090.
REPRESENTED BY ITS PRINCIPAL
3. SRI REVANNA SIDDESHWARA INSTITUTE OF
TECHNOLOGY
CHIKKAJALA BANGALORE - 562157
REPRESENTED BY ITS PRINCIPAL
4. SHA SHIB COLLEGE OF ENGINEERING
NO.73/1, VARLAKONDA VILLAGE
SOMENAHALLI HOBLI,
CHICKABALLAPUR - 562101.
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 TO R4 ARE SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.9.2017 VIDE ANNEXURE-A TO
THE PETITIONERS & ETC.,
IN W.P.No.3501/2018
BETWEEN
PRIYANKA B
D/O BATHIYAPPA N
#22, 2ND CROSS
MUNESHWARA LAYOUT
KALYANNAGARA POST
BANGALORE-560043
... PETITIONER
(BY SRI A. L. PREM KUMAR, ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
125/161
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA
BELGAVI-590018
BY ITS REGISTRAR
2. EAST POINT COLLEGE OF ENGINEERING
AND TECHNOLOGY JNANA PRABHA
VIRGONAGARA PSOT
BIDRAHALLI, BANGALORE-560049.
BY ITS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT
RESPONDENTS TO ALLOW THE PETITIONER TO SUBMIT HER
REGISTRATION FORM AS PER NOTIFICATION DATED 13.9.2017
VIDE ANNEXURE-A ISSUED BY R-1 & ETC.,
IN W.P.Nos.58040-58041/2017
BETWEEN
1. MR. KEERTHI H P
S/O. PUTTASWAMY H S,
AGED ABOUT 22 YEARS,
RESIDING AT NO. 407,
1ST FLOOR, 33RD-C-MAIN,
JP NAGAR 6TH PHASE,
BANGALORE 560078.
(USN NO. 1CE14CS056)
2. MS. KAVYA V T
D/O. LATE. THIRUMALESH,
AGED ABOUT 22 YEARS,
RESIDING AT VARAHASANDRA,
KADABA (H), GUBBI, TUMKUR 572 220.
(USN NO. 1CE14CV020)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE )
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
126/161
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELGAVI 590018.
REPRESENTED BY ITS REGISTRAR
2. CITY ENGINEERING COLLEGE
KANAKAPURA ROAD,
DODDAKALSANDRA,
BANGALORE 560061.
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 TO EXTEND THE BENEFITS OF THE
NOTIFICATION DATED 13.9.2017 VIDE ANNEXURE-A TO THE
PETITIONERS & ETC.,
IN W.P.Nos.51491-51502/2017
BETWEEN
1. MS. SHEETAL S
D/O SURESH,
AGED ABOUT 21 YEARS,
RESIDING AT NO.LIG-15-C,
BEHIND P & T QUARTERS OLD,
JEWARGI ROAD, GULBARGA
(USN NO.3AE14IS020)
2. MR. SUNNY DIWAKAR S.,
S/O SOLOMON,
AGED ABOUT 21 YEARS,
RESIDING AT NO.73,
SY NO.112, MAHALAXMI LAYOUT,
BEHIND POLICE QUARTERS,
GULBARGA-585 105.
(USN NO.3AE141S203)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
127/161
3. MR. MALLIKARJUN KONSIRASGI
S/O NAGENDRA,
AGED ABOUT 22 YEARS,
RESIDING AT KARUNESHWAR NAGAR,
DOMINANT SCHOOL ROAD,
KALABURAGI-585 103
(USN NO.3AE14CS035)
4. MR PAMPANNA A. T.,
S/O ANJANAIAH,
AGED ABOUT 22 YEARS,
RESIDING AT NO.09,
NO.9 NEAR GADLEGOR
KALYAN MANTAPPA,
KALBURGI-585 103
(USN NO.3AE14CV065)
5. MS. AISHWARYA PATIL
D/O ARUNKUMAR PATIL,
AGED ABOUT 21 YEARS,
RESIDING AT NO.7-4-56,
NEAR SHRI RAM MANDIR,
BRAHMMAN GALLI, ALAND,
GULBARGA-585 102.
(USN NO.3GF14EE001)
6. MS. POOJA KADADI
D/O SHARANBASAPPA KADADI,
AGED ABOUT 21 YEARS,
RESIDING AT 1-1495/42/2B,
PLOT NO.262,263,
SHIV NILAYA GODUTAI COLONY,
KALABURGI-585 102
(USN NO.3GF14EE039)
7. MS. ANUSHA PUJARI
D/O RAVINDRA D PUJARI,
AGED ABOUT 21 YEARS,
RESIDING AT PLOT NO.-51/AB,
DATA PRASAD BUILDING,
NEAR DUTTAMANDIR,NGO'S
COLONY,KALBURAGI-585 102
(USN NO.3GF14IS005)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
128/161
8. MS. AISHWARYA L BURLI
D/O LAXMIKANTH CHARI BURLI,
AGED ABOUT 21 YEARS,
RESIDING AT PLOT NO.2 NGO'S
COLONY OLD JEWERGI ROAD,
KALBURAGI-585 102
(USN NO.3GF14IS001)
9. MS. VIDYASHREE S. SHIROOR
D/O SHIVARYA N. SHIROOR,
AGED ABOUT 21 YEARS,
RESIDING AT NO.11/365,
SHARNU NILAYA, DANAGAR GALLI,
NEAR KORI MATTA,
BRAMPUR, KALABURGI
(USN NO.3GF14IS047)
10. MR SURYA KUMAR K
S/O KESHAV K
AGED ABOUT 21 YEARS,
RESIDING AT NO.25, 4TH CROSS,
MANJUNATH NAGAR, MAGADI ROAD,
BANGALORE-560 023.
(USN NO.1DB14EC107)
11. MS. SARITHA A
D/O ARUMUGAM B.,
AGED ABOUT 21 YEARS,
RESIDING AT NO.69,14TH CROSS,
GARUDACHAR PALYA,
PAPAYYA REDDY LAYOUT,
MAHADEVPURA POST,
BANGALORE-560 048.
(USN NO.1SP14CS084)
12. MS. G. MAMATHA
D/O S GOPI,
AGED ABOUT 22 YEARS,
RESIDING AT NO.1-11-52/32,
MARUTHI NAGAR NEAR VIDYA
BHARATHI SCHOOL, RAICHUR-584 101.
(USN NO.3SL14CS015)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
129/161
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELGAVI-590 018.
REPRESENTED BY ITS REGISTRAR,
2. SEA COLLEGE OF ENGINEERING AND TECHNOLOGY
BKTA NAGAR,BASAVANAPURA,
K.R.PURAM, BANGALORE-560 049.
REPRESENTED BY ITS PRINCIPAL
3. GODUTAI ENGINEERING COLLAGE FOR WOMEN
KALABURGI-585 102.
REPRESENTED BY ITS PRINCIPAL
4. S.L.N.COLLEGE OF ENGINEERING
RAICHUR-582103,
REPRESENTED BY ITS PRINICIPAL
5. APPA INSTITUTE OF ENGINEERING
AND TECHNOLOGY,
GULBARGA-585102.
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2, R3 & R5 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 TO EXTEND THE BENEFITS OF THE
NOTIFICATION DATED 13.9.2017 VIDE ANNEXURE-A TO THE
PETITIONERS & ETC.,
IN W.P.Nos.48048-48054/2017
BETWEEN
1. MR. ASHISH S.,
S/O. SATHYANATH K P,
AGED ABOUT 21 YEARS,
RESIDING AT NO. 723,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
130/161
3RD-B-MAIN ROAD,
ISRO LAYOUT,
BENGALURU 560078.
(SEAT NO.1JT14EC010)
2. MS. PRITI PANDEY
D/O. MANBHAVAN PANDEY,
AGED ABOUT 20 YEARS,
RESIDING AT NO. 721,
3RD CROSS, 9TH MAIN,
AECS LAYOUT, B BLOCK,
SINGASANDRA,
HOSUR MAIN ROAD,
BENGALURU 560068.
(SEAT NO.1KS14CS081)
3. MS. SUDEKSHA GANJOO
D/O. SUDESH KUMAR GANJOOO,
AGED ABOUT 21 YEARS,
CURRENTLY RESIDING AT JIT GIRLS HOSTEL,
OPPOSITE JYOTHY KENDRIYA VIDYALAYA,
YELECHENAHALLI METRO STATION,
OFF KANAKAPURA ROAD,
BENGALURU 560078
(SEAT NO.1JT14EC048)
4. MR. RAHUL R
S/O. RAVI G,
AGED ABOUT 21 YEARS,
RESIDING AT NO. 17,
NEAR KALA FARM, BUS DEPOT,
RR NAGAR,
BENGALURU 560098.
(SEAT NO.1KS14EME071)
5. MR. SHARATH KUMAR A.P.,
S/O. PRAKASH, A. V.,
AGED ABOUT 21 YEARS,
RESIDING AT NO. 7, 7TH MAIN,
7TH CROSS, GANDHINAGAR,
KENGERI, UPPANAGARA,
BENGALURU 560074.
(SEAT NO.1DB14EE034)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
131/161
6. MR. DEEPAK KUMAR
S/O. NITESHWAR SHAHI,
AGED ABOUT 21 YEARS,
RESIDING AT DON BOSCO BOYS HOSTEL,
SY. NO. 4/6, KUMBALGUDU,
MYSORE ROAD,
BENGLAURU 560074.
(SEAT NO.1DB14EE011)
7. MR. MADHUSUDHAN A KALLUR,
S/O. ASHOK KUMAR K. V.,
AGED ABOUT 21 YEARS,
RESIDING AT NO. 493,
JANANI 4TH MAIN,
MHBCS LAYOUT,
VASANTHAPURA SUBRAMANYA POST,
BENGALURU 560061.
(SEAT NO.1KG14ME023)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELGAVI 590 018.
REPRESENTED BY REGISTRAR
2. JYOTHI INSTITUTE OF TECHNOLOGY
OFF KANAKPURA ROAD,
THATAGUNI,
BENGALURU 560082,
REPRESENTED BY ITS PRINCIPAL
3. K S INSTITUTE OF TECHNOLOGY
RAGHUVANAHALLI,
KANAKAPURA MAIN ROAD,
BENGALURU 560062.
REPRESENTED BY ITS PRINCIPAL
4. DON BOSCO INSTITUTE OF TECHNOLOGY
SY NO. 4/6,
KUMBALGUDU,
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
132/161
MYSORE ROAD,
BENGALURU 560074.
REPRESENTED BY ITS PRINICPAL
5. K. S. SCHOOL OF ENGINEERING AND MANAGEMENT
NO. 15, MALLASANDRA,
OFF KANAKAPURA ROAD,
BENGALURU 560062.
AGED ABOUT 45 YEARS,
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 TO R5 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13.9.2017 VIDE ANNEXURE-A TO
THE PETITIONERS & ETC.,
IN W.P.Nos.49618-49621/2017
BETWEEN
1. MS. NAZIA BEGUM
D/O SYED VALI,
AGED ABOUT 21 YEARS,
RESIDING AT NO.4-11-77/1,
MACCHI BAZAR,
MANGALVARPET,
RAICHUR-584101,
(USN NO.3SL14CS024)
2. MS. SHAIKH ATIQUA SULTANA BASHA
D/O SHAIKH BASHA,
AGED ABOUT 20 YEARS,
RESIDING AT NO.2-1-24,
OPPOSITE PARTIES TAJ FUNCTION HALL,
ANDROON QUILLA,
RAICHUR-584101
(USN NO.3SL14CS031)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
133/161
3. MS. POORNIMA J.,
D/O JAGADEESH MURTHY M,
RESIDING AT NO.10, 4TH MAIN,
2ND CROSS, HOSKERAHALLI,
BSK 3RD STAGE, BENGALURU-560085.
(USN NO.1JT14IS034)
4. MR. D. S. KARTHIK YADAV
S/O SUBRAMANYA V,
AGED ABOUT 21 YEARS,
RESIDING AT NO.19,
1ST CROSS, 1ST MAIN,
KODIPALYA, KENGERI,
BENGALURU-560060.
(USN NO.1TJ14CV023)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
AND
1. VISHWESVARAIAH TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELAGAVI-590018,
REPRESENTED BY ITS REGISTRAR.
2. HKES SLN COLLEGE OF ENGINEERING
YERAMARUS CAMP, RAICHUR-584135,
REPRESENTED BY ITS PRINCIPAL
3. JYOTHI INSTITUTE OF TECHNOLOGY
OFF KANAKPURA ROAD,
THATAGUNI, BENGALURU-560082.
REPRESENTED BY ITS PRINCIPAL
4. T JOHN INSTITUTE OF TECHNOLOGY
PLOT NO.15, NICE RING ROAD,
BALAJI GARDENS LAYOUT, GOTTIGERE,
BENGALURU-560076.
REPRESENTED BY ITS PRINCIPAL.
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 TO R4 ARE SERVED AND UNREPRESENTED)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
134/161
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 TO EXTEND THE BENEFITS OF THE
NOTIFICATION DATED 13.9.2017 VIDE ANNEXURE-A TO THE
PETITIONERS & ETC.,
IN W.P.Nos.2000-2004/2018 & 3235-3238/2018
BETWEEN
1. SRI. ADITYA A. MURTHY
S/O. C. N. ACHUTHA MURTHY,
AGED 21 YEARS,
RESIDING AT # 73, 6TH CROSS,
GANDHI NAGAR,
K G ROAD POST OFFICE,
BENGALURU NORTH,
BENGALURU 560009.
USN 1RR14ME003
2. SRI. AMOGH D A
S/O. D V AMARNATH,
AGED 21 YEARS,
RESIDING AT # 72/20/1,
3RD MAIN ROAD,
PRASHANTH NAGAR,
BENGALURU-54
USN: 1RR14ME008
3. SRI. BALRAJ S
S/O. SIDDAIAH,
AGED 22 YEARS,
RESIDING AT 39, 5TH-A-CROSS,
1ST MAIN, PREETHINAGAR,
LAGGERE, BENGALURU 560058,
USN : 1RR14ME013
4. SRI. KIRAN S
S/O. SHANTHARAMIAH,
AGED 21 YEARS,
RESIDING AT 340,
17TH CROSS,PIPELINE ROAD,
MSR LAYOUT, SUNKADAKATTE,
BENGALURU 560091, USN: 1RR14ME042
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
135/161
5. SRI. KOUSHIK K B
S/O. BASAVARAJU K B,
AGED 21 YEARS,
RESIDING AT 97/A,
2ND CROSS,
NEAR JSS ENGINEERING COLLEGE,
UTTARAHALLI MAIN ROAD,
SRINIVASAPURA,
BENGALURU 560061.
USN : 1RR14ME042
6. SRI. SACHIN M T
S/O. THIMMAPPA M A
AGED 21 YEARS,
RESIDING AT 977,
NGOS COLONY,
NEAR SHANKARNAG BUS STAND,
KAMALANAGAR,
BENGALURU 560079,
USN: 1RR14ME073
7. SRI. SANDEEP GOWDA K V
S/O. G VENKATESHIAH,
AGED 21 YEARS,
RESIDING AT # F53,
1ST MAIN, 2ND CROSS,
NEAR SBI BANK, BEL LAYOUT,
BENGALURU NORTH,
VISHWANEEDAM POST,
BENGALURU 560091.
USN 1RR14ME076.
8. SRI. SHYLESH MASTHY
S/O. CHANDRASHEKAR M.,
AGED 21 YEARS,
RESIDING AT # 32,
4TH CROSS, 1ST-A-MAIN,
NEAR CHURCH,
RAJEEV GANDHI NAGAR,
LAGGERE BENGALURU 560058,
USN 1RR14ME088
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
136/161
9. SRI. VARUN N K
S/O. LATE. KUMARASWAMY N P,
AGED 21 YEARS,
RESIDING AT NO. H19B4-38,
BUILDING, # 57, KHB COLONY,
SHIRKE APARTMENTS,
KST, BENGALURU 560060.
USN: 1RR14ME041.
... PETITIONERS
(BY SRI MAHESH S & CO, ADVOCATE)
AND
1. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
JNANA SANGAMA,
BELGAVI 590018.
2. RAJARAJESHWARI COLLEGE OF ENGINEERING
REPRESENTED BY ITS PRINCIPAL,
KUMBALAGODU,
MYSORE ROAD,
BENGALURU 560074.
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
R2 SERVED AND UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT R-1 TO ALLOW PETITIONERS TO AVAIL THE BENEFIT
OF ONE TIME EXIT SCHEME PASSED BY R-1 DATED 13.9.2017
VIDE ANNEXURE-C & ETC.,
IN W.P.Nos.51170-51176/2017
BETWEEN
1. VANDANA
D/O VIJAYKUMAR,
AGED ABOUT 21 YEARS,
SHIVARAPTTANA,
MALUR TQ, KOLAR -56313
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
137/161
2. SINCHANA J. V.,
AGED ABOUT 21 YEARS,
D/O VENUGOPAL,
JAKKENAHALLY,
MADHUGIRI TQ,
TUMKUR DIST-572112
3. NAGESH D N
S/O NARAYANAPPA D.K.
AGED ABOUT 21 YEARS,
DEVASHATTAHALLI VILLAGE,
VAGATAPOST, HOSKOTE TQ,
BANGALORE-563114
4. NAVEEN M V
S/O VENKATESH M,
AGED ABOUT 21 YEARS,
MADANAHALLI VILLAGE, VELAGALABURRE,
KOLAR DISTRICT-563101
5. ANUSHA S A
D/O ARJUN A,
AGED ABOUT 21 YEARS,
SINGONDAHALLI,
BEGLI POST, KOLAR DIST-563101
6. PREMKUMAR M
S/O MARKANDAPPA M,
AGED ABOUT 21 YEARS,
GANGAPURA VILLAGE, VOKKERI POST,
KOLAR DIST-563101
7. SANDHYA
D/O SRIDHAR K,
AGED ABOUT 21 YEARS,
7 A MAIN 3RD BLOCK,
T R NAGAR,
BANGALORE-560028.
... PETITIONERS
(BY SRI PREM KUMAR A. L., ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
138/161
AND
1. VISVESVARAYA TECHNOLOGICAL
UNIVERSITY JNANA SANGAMA,
BELAGAVI-590018.
BY ITS REGISTRAR
2. SOUTH EAST ASIAN COLLEGE
OF ENGINEERING,
EKTA NAGAR,
BASAVANAPURA,
(K.R.PURAM) VIRGONAGAR POST,
BANGALORE-560049.
BY ITS PRINCIPAL
3. CHANNABASAVESHWARA
INSTITUTE OF TECHNOLGY,
N.H.206, B.H.ROAD,
GUBBI,
TUMKUR-572216
BY ITS PRINCIPAL
4. GOPAL COLLEGE OF ENGINEERING
AND MANAGEMENT,
181/1,182/1, HOODI VILLAGE,
SONNENAHALLI,
K.R.PURAM,WHITEFIELD,
BANGALORE-560048.
BY ITS PRINCIPAL.
5. C BYREGOWDA INSTITUTE OF TECHNOLOGY
KOLAR-SRINIVASPUR ROAD,
KOLAR-563101
BY ITS PRINCIPAL
6. CITY ENGINEERING COLLEGE
KANAKAPURA ROAD,
DODDAKALLASANDRA,
BANGALORE-560061
BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
SRI V. NAGULU NAIDU, ADVOCATE FOR R6)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
139/161
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT TO
RESPONDENT TO ALLOW THE PETITIONERS TO SUBMIT THEIR
REGISTRATION FORM AS PER NOTIFICATION DATED 13.9.2017
VIDE ANNEXURE-A & ETC.,
IN W.P.Nos.52916-52919/2017
BETWEEN
1. MR. SRINIVAS
S/O BASAVARAJ,
AGED ABOUT 23 YEARS,
RESIDING AT NO.3-4-52,
BEROON QUILLA, EK MINAR ROAD,
RAICHUR-584101,
(USN NO.3GU14EC034)
2. MR PRASAD CHAVADI
S/O AMRESH CHAVADI,
AGED ABOUT 21 YEARS,
RESIDING AT JETTY LINE,
NO.8/12, HUTTI CAMP,
LINGSUR, RAICHUR-584115.
(USN NO.3SL14ME031)
3. MR MALLIKARJUN PATTANASHETTY,
S/O SHRISHAILAPPA,
AGED ABOUT 22 YEARS,
RESIDING AT NEAR S.V.M SCHOOL,
MUDGAL, LINGASUGUR,
RAICHUR-584125.
(USN NO.3SL14ME017)
4. MR MOHAMMED MUJAHED RABBANI
S/O MOHAMMED YOUSUF ALI,
AGED ABOUT 22 YEARS,
RESIDING AT NO.4-2-27,
OPP TO OM PRAKASH PATIL HOSPITAL,
UDGI ROAD SEDAM GULBARGA-585222
(USN NO.3SL13ME023)
... PETITIONERS
(BY SRI ARVIND KAUSHIK, ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
140/161
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA,
BELAGAVI-590018.
REPRESENTED BY ITS REGISTRAR
2. HKES' SLN COLLEGE OF ENGINEERING
YERAMARUS CAMP, RAICHUR-584135,
REPRESENTED BY ITS PRINCIPAL.
3. GOVERNMENT ENGINEERING COLLEGE,
YERAMARUS, RAICHUR-584135,
REPRESENTED BY ITS PRINCIPAL
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
SRI GIRISH G.N., ADVOCATE FOR R2;
SRI E.S. INDIRESH, AGA FOR R3)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 THE CONSTITUTION OF INDIA PRAYING TO
DIRECT R-1 TO EXTEND THE BENEFITS OF THE NOTIFICATION
DATED 13.9.2017 VIDE ANNEXURE-A TO THE PETITIONERS &
ETC.,
IN W.P.No.12235/2018
BETWEEN
NAGENDRA VACHE
S/O. SHIVALIGAPPA VACHE,
AGED ABOVE 24 YEARS,
STUDENT AT PESIT - BANGALORE SOUTH CAMPUS,
HOSUR ROAD, ELECTRONIC CITY,
BANGALORE-560 100,
RESIDENCE ADDRESS,
NO.2/82, YALASANGI POST,
ALLAND TALUK,
GULBARGA DISTRICT-585 236.
... PETITIONER
(BY SRI SIVAMANITHAN S., ADVOCATE)
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
141/161
AND:
1. REGISTRAR
VISVASHWARIAH TECHNOLOGICAL UNIVERSITY,
JNANA SANGAM,
BELGAVI-590 018.
2. PRINCIPAL
PES SCHOOL OF ENGINEERING,
HOSUR ROAD,
BANGALORE.
... RESPONDENTS
(BY SRI SANTOSH S NAGARALE, ADVOCATE FOR R1;
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-2 TO
PERMIT THE PETITIONER TO BE REGISTER IN THE " ONE TIME
EXIT SCHEME " AS NOTIFIED BY THE R-1 DATED 13.9.2017
VIDE ANNEXURE-G & ETC.,
IN W.P.Nos.54355-377/2017
BETWEEN
1. MS. POOJA PATTANSHETTY
D/O PRAKASH P
AGEDA BOUT 21 YEARS
R/AT. PLOT No.65, BEHIND
BHOGESHWAR SCHOOL
SANTOHS COLONY, ALAND
ROAD, KALABURAGI-585103
(USN No.3GF14EE038).
2. Ms. FAKRUNISSA BEGUM
D/O SABIR MIYAN
AGED ABOUT 22 YEARS
R/AT. No.142, PLOT No.142/2
EX-SERVICEMEN COLONY
NEAR OLD MARKET
BELGAL CROSS, COWAL BAZAR
BALLARI-583102
(USN No.3BR14EE031).
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
142/161
3. Ms. SHWETA
D/O VEERASHETTY
AGED ABOUT 20 YEARS
R/AT. No.9-480/4/193
GDA COLONY 2ND PHASE
SHAHBAZAR GULBARGA-585103
(USN No.3GF14CS087).
4. Ms. SWATI
D/O VISHWANATHREDDY
AGED ABOUT 20 YEARS
R/AT. BELAGUNDI
YADAGIR TALUK-585221
(USSN No.3GF14CS103).
5. Ms. MAHALAXMI DOLLE
D/O CHANDRAKANT DOLLE
AGED ABOUT 21 YEARS
R/AT. PLOT No.25
"MAHALAXMI NILAYA QUADRI
CHOWK SANTOSH COLONY
ALAND ROAD, KLB-585103
(USN No.3GF14CS036).
6. Ms. RAJESHWARI S. SURPUR
D/O SIDDANNA SURPUR
AGED ABOUT 21 YEARS
R/AT. No-1-891/89/4/B/60
UDNOOR ROAD, VARDHAN NAGAR
GULBARGA-585102
(USN No.3GF14CS065).
7. Ms. PRIYANKA R
D/O REVANSIDDAPPA
AGED ABOUT 21 YEARS
R/AT. BEHIND
SIDDESHWAR KALYAN MANTAP
SADASHIVA NAGAR
GULBARGA-585102
(USN No.3GF14CS062).
8. Ms. PRIYANKA
D/O MALLANGOUDA
AGED ABOUT 21 YEARS
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
143/161
R/AT. SONNA, TEWARAGI TALUK
KALABURGI-585310
(USN No.3GF14CS060).
9. Mr. KRISHNA P. KOLUR
S/O PANDAPPA A. KOLUR
AGED ABOUT 22 YEARS
R/AT. No.27/28, SAICHAYA
GREEN PARK, LINGARAJ NAGAR
HUBLI-580021
(USN No.2KE14EE018).
10. Ms. G. PAVITHRA
D/O G. NAGARAJA GOUDA
AGED ABOUT 21 YEARS
R/AT. No.16, GOUDRONE
PARAMADEVANA HALLI (POST OFFICE)
BELLARY-583111
(USN No.3BR14EC033).
11. Ms. ANJALI B
D/O D. UNNI KRISHNA PILLAI
AGED ABOUT 22 YEARS
R/AT. WARD No.17
NEAR GOUTHAM SCHOOL
PATEL NAGAR, BELLARY-583101
(USN No.3BR14EE012).
12. Ms. NAGARATHAN B
D/O DONNAPPA S
AGED ABOUT 22 YEAR
R/AT. No.71, WARD No.12
NEAR PANDU RANGA TEMPLE
VALMIKI STREET, BELLARY-583101
(USN No.3BR14EE062).
13. Ms. P. MAIROON BEGUM
D/O P. CHILAR SAB
AGED ABOUT 21 YEARS
R/AT. No.17, PATEL NAGAR
BEHIND GAUTHAM SCHOOL
BELLARY-583101
(USN No.3BR14EE069).
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
144/161
14. Ms. NIVEDITHA P.J.
D/O KRISHNA VARMA RAJU P.J.
AGED ABOUT 22 YEARS
R/AT. No.42, WARD No.4
NEAR KALIKADEEVI TEMPLE
GUDEKATE KULDLIGI
BELLARY
(USN No.3BR14CV075).
15. Ms. P.R. MOUNIKA
D/O P.R. OMKAR GOUDA
AGED ABOUT 21 YEARS
R/AT. No.10, HOUSING BOARD
NEAR GANESH GUDI
NEAJI NAGAR, 1ST CROSS BELLARY
(USN No.3VC14CS057).
16. Mr. AMIT
S/O REVANASIDDAPPA
AGED ABOUT 20 YEARS
R/AT. MUDBI, BASAVABARYN TALUK
BIDAR-585437
(USN No.3AE14CV011).
17. Mr. VISHNU H. SANGUNDIKER
S/O HANUMANTH RAO
AGED ABOUT 20 YEARS
R/AT. RAGHA POOJA NILAYA
AMBIKA NAGAR, BEHIND RAILWAY
STATION, GULBARGA
(USN nO.3AE14CV112).
18. Mr. KARTHIK BHAT K
S/O RAJESH BHAT
AGED ABOUT 22 YEAR
R/AT. No.5-2-110
DARBAR ROAD, NEAR
RAM MANDIR, SHORAPUR, YADGIR
(USN No.3AE14ME034).
19. Mr. PRADEEP S. REDDY
S/O SANJIV REDDY
AGED ABOUT 21 YEARS
R/AT. VV13/5, ADITYA NAGAR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
145/161
MALKHED ROAD
RAJASHREE CEMENT WORKS
KALABURAGI-585292
(USN No.2BL14ME062).
20. Mr. MANJUNATH V. PATIL
S/O VEERANAGOUD G PATIL
AGED ABOUT 21 YEARS
R/AT. YAKKUNDI
VIJAYAPUR-586113
(USN No.2BL14EC046).
21. Mr. RAJIV NIDAGUNDI
S/O DIGAMBAR NIDAGUNDI
AGED ABOUT 21 YEARS
R/AT. A-20, PRATIKSHA BUNGLOWD
LAXMI PETH, DAMANI NAGAR
SOLAPUR-413001
(USN No.2BL14ME732).
22. Mr. SUMEET DEVAGIRKAR
S/O SHRIKRISHAKUMAR DEVAGIRKAR
AGED ABOUT 21 YEARS
R/AT. No.194, RENUKA KRUPA
DARBARGALLI, NEAR BAGALKOT CROSS
BIJAPUR-586101
(USN No.2BL14ME751).
23. Mr. MOHAMMED UZAIR A KAZI
S/O MAHEJABEEN KAZI
AGED ABOUT 21 YEARS
R/AT. IBRAHIM MEHBOBI MANZI
SR COLONY, JAL NAGAR
BIJAPUR-586101
(USN No.2BL14ME046).
... PETITIONERS
(BY Mr. ARVIND KAUSHIK, ADV.,)
AND
1. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELGAVI-590 018
REPRESENTED BY ITS REGISTRAR.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
146/161
2. BALLARI INSTITUTE OF TECHNOLOGY
JNANA GANGOTHRI CAMPUS
HOSAPETE ROAD, BALLARI-583104
REPRESENTED BY ITS PRINCIPAL.
3. RAO BAHADUR Y. MAHABALESHWARAPPA
ENGINEERING COLLEGE
CANTONMENT, BELLARY-583104
REP. BY ITS PRINCIPAL.
4. GODUTAI ENGINEERING COLLEGE
FOR WOMEN, GULBARGA-585103
REP. BY ITS PRINCIPAL.
5. APPA INSTITUTE OF ENGINEERING AND
TECHNOLOGY, KALBURGI-585103
REP. BY ITS PRINCIPAL.
6. BLDEA'S DR. P.G. HALAKATTI COLLEGE
OF ENGG AND TECH, BIJAPUR-588103
REP. BY ITS PRINCIPAL.
7. KLE INSTITUTE OF TECHNOLOGY
GOKUL ROAD, HUBLI-580030
REP. BY ITS PRINCIPAL.
... RESPONDENTS
(BY Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2, R3, R4, R6 & R7 ARE SERVED & UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R-1 UNIVERSITY TO EXTEND THE BENEFITS OF
THE NOTIFICATION DATED 13-09-2017 VIDE ANNEX-A TO THE
PETITIONERS & ETC.
IN W.P.Nos.56465-468/2017
BETWEEN
1. NITIN K S/O NARAYANA K
AGED ABOUT 21 YEARS, STUDENT
R/AT. No.855/38, II MAIN, 6TH CROSS
SHIVAKUMAR BADAVANE, DAVANAGERE
(USN 4GM14ISO37).
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
147/161
2. DARSHAN S.K. S/O SRINIVAS D.K.
AGED ABOUT 21 YEARS
R/AT. KEDIGE NILAYA, PAVILION ROAD
P.J. EXTENSION, DAVANAGERE-577001
(USN 4GM 14ME018)
3. CHAITRA N D/O NARAYANA N
AGED ABOUT 21 YEARS, STUDENT
R/AT. No.3509/44A, CHOWDESHWARI NILAYA
NEAR WATER TANK, BASAVESHWARA LAYOUT
DAVANAGERE-577001.
(USN:4 GM 14 ISO 14).
4. SUBHASH B.S. S/O SHANTAPPA M
AGED ABOUT 20 YEARS, STUDENT
R/AT. SHANISHWARA TEMPLE ROAD
BEHIND MARUTHI ITI COLLEGE
KADUR, CHIKMAGALUR DISTRICT
(USN 4GM 14 ME 103).
... PETITIONERS
(BY Mr. M.R. HIREMATHAD, ADV.,)
AND
1. VISHWESHWARAIAH TECHNOLOGICAL UNIVERSITY
JNAN SANGAMA, BELGAVI-590018
REP. BY ITS REGISTRAR.
2. G.M. INSTITUE OF TECHNOLOGY
P.B. ROAD, DAVANAGERE-577001
REP. BY ITS PRINCIPAL.
... RESPONDENTS
(BY Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 SERVED & UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT R-1 UNIVERSITY TO EXTEND THE BENEFIT OF THE
NOTIFICATION DATED 13-09-2017 VIDE ANNEXURE-A TO THE
PETITIONERS & ETC.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
148/161
IN W.P.Nos.3092-3102/2018
BETWEEN
1. MISS. KEERTHANA K
AGED ABOUT 21 YEARS
USN No.1SJ14TE011
D/O KRISHNA H
PURSUING BACHELOR OF ENGINEERING COURSE
TELECOMMUNICATION ENGINEERING BRANCH
SJC INSTITUTE OF TECHNOLOGY
CHICKBALLAPUR-562101.
2. Mr. CHRISTAN DALMEIDA
AGED ABOUT 21 YEARS
USN No.4MW14ME035
S/O CYPRIAN DALMEIA
PURSUING BACHELOR OF ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
SHRI MADHWA VADIRAJA INSTITUTE OF
TECHNOLOGY AND MANAGEMENT
UDUPI-576101.
3. Mr. ASHISH NITTOR
AGED ABOUT 20 YEARS
USN No.4MW14ME027
S/O SURENDRA NITTUR
PURSUING BACHELOR OF ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
SHRI. MADHWA VADIRAJA INSTITUTE OF
TECHNOLOGY AND MANAGEMENT
UDUPI-576101.
4. Mr. NIKHIL
AGED ABOUT 20 YEARS
USN No.4MW14ME069
S/O SANJEEVA DEVADIGA
PURSUING BACHELOR OF ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
SHRI MADHWA VADIRAJA INSTITUE OF
TECHNOLOGY AND MANAGEMENT
UDUPI-576101.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
149/161
5. Mr. MEHRAN A.R.
AGED ABOUT 21 YEARS
USN No.1SG14IS050
S/O ABDUL RAFIQ
PURSUING BACHELOR OF ENGINEERING COURSE
INFORMATION SCIENCE ENGINEERING BRANCH
SAPTHAGIRI COLLAGE OF ENGINEERING
BANGALORE-560001.
6. Mr. SHAILESH NAYAK
AGED ABOUT 21 YEARS
USN No.4MW14ME097
S/O SHRIDHAR NAYAK
PURSUING BACHELOR OF ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
SHRI MADHWA VADIRAJA INSTITUTE
OF TECHNOLOGY AND MANAGEMENT
UDUPI-567101.
7. Mr. RANJITH NAIK K
AGED ABOUT 21 YEARS
USN No.4MW14ME084
S/O RAGHAVENDRA NAIK
PURSUING BACHELOR OF ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
SHRI MADHWA VADIRAJA INSTITUTE OF
TECHNOLOGY AND MANAGEMENT
UDUPI-567101.
8. Mr. PRATHAM S. PALAN
AGED ABOUT 21 YEARS
USN No.4MW14ME081
S/O K.S. PALAN
PURSUING BACHELOR ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
SHRI MADHWA VADIRAJA INSTITUTE OF
TECHNOLOGY AND MANAGEMENT
UDUPI-567101.
9. Mr. K. DEVDAS NAYAK
AGED ABOUT 20 YEARS
USN No.4MW14ME054
D/O K. RAMESH NAYAK
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
150/161
PURUSING BACHELOR ENGINEERING COURSE
MECHANICAL ENGINEERING BRANCH
SHRI MADHWA VADIRAJA INSTITUTE OF
TECHNOLOGY AND MANAGEMENT
UDUPI-567101.
10. MISS. MUTHAVASIRA KOUSAR
AGED ABOUT 21 YEARS
USN No.1II14CS016
D/O INYAHT KHAN
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE BRANCH
CHANNABASVESHWARA INSTITUE OF TECHNOLOGY
N.H.206, (B.H. ROAD), GUBBI
TUMKUR-572216.
11. MISS. ROSHNI H.U.
AGED ABOUT 21 YEARS
USN No.1CT14CS023
D/O UMESH
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE BRANCH
CHANNABASVESHWARA INSTITUTE OF TECHNOLOGY
N.H.206, (B.H. ROAD), GUBBI
TUMKUR-572216.
... PETITIONERS
(BY Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU-560 001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP. BY ITS REGISTRAR
BELAGAVI-590018.
3. SRI. JAGADGURU CHANDRASEKARANATHASWAMIJI
INSTITUTE OF TECHNOLOGY (SJCIT)
REP BY ITS PRINCIPAL
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
151/161
POST BOX NO.20, B.B. ROAD
CHIKKABALLAPURA-562101.
4. SHRI. MADHWA VADIRAJA INSTITUTE OF
TECHNOLOGY
REP. BY ITS PRINCIPAL
VISHOWOTHAMA NAGAR
BANTAKAL, UDUPI-574115.
5. SAPTHAGIRI ENGINEERING COLLEGE
REP BY ITS PRINCIPAL
No.14/5, HESARAGHATTA MAIN ROAD
CHIKKSANDRA, BENGALURU-560 057.
6. ISLAMIAH INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
No.80, MEENAKSHI LAYOUT
BANNERGHATTA MAIN ROAD
BANASHANKRI TEMPLE WARD
BENGALURU-560 076.
7. CHANNABASVESHWARA INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
N.H. 206, (B.H. ROAD), GUBBI
TUMKUR-572216.
... RESPONDENTS
(BY Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2
R3, R6, & R7 ARE SERVED & UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED NOTIFICATION DATED 21-09-2017
(ANNEXURE-A) IN SO FAR AS IT PERTAINS TO THE REVISED
LAST DATE FOR REGISTRATION AS 28TH SEPTEMBER, 2017
AND LAST DATE OF SUBMISSION OF LIST OF REGISTRANTS AS
7TH OCTOBER 2017 ISSUED BY R-2 UNIVERSITY & ETC.
IN W.P.No.3659/2018
BETWEEN
SAHANA H.B. D/O BASAVARAJ H.J.
AGED ABOUT 21 YEARS, STUDENT
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
152/161
#1911/B-6, SIDDAVEERAPPA LAYOUT
DAVANAGERE-577001
(USN 4GM14ISO51).
... PETITIONER
(BY Mr. M.R. HIREMATHAD, ADV.,)
AND
1. VISHWESHWARAIAH TECHNOLOGICAL UNIVERSITY
JNANA SANGAMA, BELGAVI-590018
REPRESENTED BY ITS REGISTRAR.
2. G.M. INSTITUTE OF TECHNOLOGY
P.B. ROAD, DAVANAGERE-577003
REP. BY ITS PRINCIPAL.
... RESPONDENTS
(BY Mr. SANTOSH S. NAGARALE, ADV., FOR R1
R2 SERVED & UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
R-1 UNIVERSITY TO EXTEND THE BENEFIT OF THE
NOTIFICATION DTD:13-9-2017 VIDE ANNEXURE-A TO THE
PETITIONER & ETC.
IN W.P.Nos.6339-6342/2018
BETWEEN
1. Mr. VISHWAS N.S.
AGED ABOUT 21 YEARS
USN No.4SU14CS118
S/O NARAYANA H
PURSUING BACHELOR OF ENGINEERING COURSE
COMPUTER SCIENCE BRANCH
S.D.M. INSTITUTE OF TECHNOLOGY
UJIRE, D.K. DISTRICT-574240.
2. Mr. RAKSHITH R.H. GOWDA
AGED ABOUT 21 YEARS
USN No.1RG14EE021
S/O H. RJANNA
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRICAL AND ELECTRONICS ENGINEERING
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
153/161
BRANCH, RAJIV GANDHI INSTITUTE OF
TECHNOLOGY, BANGALORE-560032.
3. MISS. U. MOHITHA CHOWDARY
AGED ABOUT 21 YEARS
USN No.1PE14EC164
D/O U. SURESH CHOWDARY
PURUSING BACHELOR OF ENGINEERING COURSE
IN ELECTRONICS AND COMMUNICATION
PESIT - SOUTH CAMPUS, HOSUR ROAD
KONAPPANA AGRAHARA, ELECTRONIC CITY
BENGALURU-560100.
3. Mr. NONGTHOMBAM BHOPEN MANGANGCHA
AGED ABOUT 22 YEARS
USN No.1RG13EE020
S/O NONGTHOMBAM SHESMANI SINGH
PURSUING BACHELOR OF ENGINEERING COURSE
ELECTRICAL AND ELECTRONICS ENGINEERING
BRANCH, RAJIV GANDHI INSTITUTE OF
TECHNOLOGY, BANGALORE-560032.
... PETITIONERS
(BY Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU-560001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
BELAGAVI-590018.
3. S.D.M. INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
DHARMASTHALA ROAD, UJIRE
D.K. DISTRICT-574240.
4. RAJIV GANDHI INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
RGC CAMPUS, CHOLANAGAR
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
154/161
R.T. NAGAR POST, HEBBAL
BANGALORE-560032.
5. PES INSTITUTE OF TECHNOLOGY
SOUTH CMPUS
REP BY ITS PRINCIPAL
HOSUR ROAD, KONAPPANA AGRAHARA
ELECTRONIC CITY, BENGALURU-560100.
... RESPONDENTS
(BY Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2
R4 & R5 ARE SERVED & UNREPRESENTED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED NOTIFICATION DATED 21-09-2017 AT
ANNEX-A IN SO FOR AS IT PERTAINS TO THE REVISED LAST
DATE FOR REGISTRATION AS 28TH SEPTEMBER, 2017 AND
LAST DATE OF SUBMISSION OF LIST OF REGISTRANTS AS 7TH
OCTOBER 2017 ISSUED BY THE 2ND RESPONDENT UNIVERISTY
& ETC.
IN W.P.Nos.11015/2018 & 11016-18/2018
BETWEEN
1. Mr. NAVEEN KUMAR S
AGED ABOUT 22 YEARS
USN No.1TJ14CV042
S/O SUBASH CHANDRA N
PURSUING BACHELOR OF ENGINEERING COURSE
IN CIVIL ENGINEERING BRANCH
T. JOHN INSTITUTE OF TECHNOLOGY
BENGALURU.
2. Mr. GHANASHYAM
AGED ABOUT 21 YEARS
USN No.4PR14CV008
S/O ROOPAKSHA B.D.
PURSUING BACHELOR ENGINEERING COURSE
IN CIVIL ENGINEERING BRANCH
PRASANNA COLLEGE OF ENGINEERING AND
TECHNOLOGY, BELTANGADI
DAKSHINA KANNADA DISTRICT.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
155/161
3. Mr. MONOJ KUMAR V
AGED ABOUT 22 YEARS
USN No.1TJ14CV035
S/O VEERABADRAPPA M
PURSUING BACHELOR OF ENGINEERING COURSE
IN CIVIL ENGINEERING BRANCH
T. JOHN INSTITUTE OF TECHNOLOGY
BENGALURU.
4. Mr. RAKSHITHAN RAJ N
AGED ABOUT 22 YEARS
USN No.1TJ14CV049
S/O NAGARAJ P
PURSUING BACHELOR OF ENGINEERING COURSE
IN CIVIL ENGINEERING BRANCH
T. JOHN INSTITUTE OF TECHNOLOGY
BENGALURU.
... PETITIONERS
(BY Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU-560 001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR
BEGALAVI-590018.
3. T. JOHN INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
PLOT NO>15, NICE RING ROAD
BALAJI GARDEN LAYOUT
GOTTIGERE, BENGALURU-560 076.
4. PRASANNA COLLEGE OF ENGINEERING
AND TECHNOLOGY
REP BY ITS PRINCIPAL
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
156/161
LAILA, BELTHANGADY
DAKSHINA KANNADA DISTRICT-574214.
... RESPONDENTS
(BY Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTOSH S. NAGARALE, ADV., FOR R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED NOTIFICATION DT:21-09-2017
(ANNEXURE), IN SO FAR AS IT PERTAINS TO THE REVISED LAST
DATE FOR REGISTRATION AS 28TH SEPTEMBER, 2017 AND
LAST DATE OF SUBMISSION OF LIST OF REGISTRANTS AS 7TH
OCTOBER 2017 ISSUED BY THE 2ND RESPONDENT UNIVERSITY
& ETC.
IN W.P.Nos.11877-878/2018
BETWEEN
1. Mr. RAJESH M.V.
AGED ABOUT 22 YEARS
S/O VIRUPAKSHAPPA M
USN No.4SU14ME059
PURSUING BACHELOR OF ENGINEERING COURSE
IN MECHANICAL ENGINEERING BRANCH
SDM INSTITUTE OF TECHNOLOGY, UJIRE
DAKSHINA KANNADA DISTRICT-576240.
2. Mr. LINGARAJA K.H.
AGED ABOUT 21 YEARS
S/O HULIKUNTAPPA T.N.
USN No.4CI14ME105
PURSUING BACHELOR OF ENGINEERING COUUSE
IN MECHANICAL ENGINEERING BRANCH
COORG INSTITUTE OF TECHNOLOGY
PONNAMPTE, VIRAJPET TALUK
KODAGU DISTRICT-571201.
... PETITIONERS
(By Mr. V.R. SARATHY, ADV.,)
AND
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
157/161
DEPARTMENT OF HIGHER EDUCATION
(TECHNICAL EDUCATION)
VIKAS SOUDHA, BENGALURU-560 001.
2. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
REP BY ITS REGISTRAR, BELAGAVI-590 018
3. S.D.M. INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
DHARMASTHALA ROAD
UJIRE, D.K. DISTRICT-574240.
4. COORG INSTITUTE OF TECHNOLOGY
REP BY ITS PRINCIPAL
PONNAMPET, VIRAJPET TALUK
KODAGU DISTRICT-571201.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1
Mr. SANTHOSH S. NAGARALE, ADV., FOR R2)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED NOTIFICATION DT:21-09-2017 (ANNEXURE-A), IN SO
FAR AS IT PERTAINS TO THE REVISED LAST DATE FOR
REGISTRATION AS 28TH SEPTEMBER, 2017 AND LAST DATE OF
SUBMISSION OF LIST OF REGISTRANTS AS 7TH OCTOBER 2017
ISSUED BY THE 2ND RESPONDENT UNIVERSITY & ETC.
THESE W.Ps. COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:-
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters
Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
158/161
ORDER
Mr.Rahul S.Reddy & Other Advocates for Petitioners (as shown in the cause list) Mr.Santhosh S.Nagarale, Adv. for Respondent-University (VTU)
1. The learned counsel for the Respondent-
University Mr.Santosh S.Nagarale has filed a Memo before the Court today along with the communication of the Respondent-University signed by its Registrar dated 03.04.2018 addressed to the learned counsel Mr.Santosh S.Nagarale, in which, the Respondent-
University has taken a stand before the Court now that One Time Exit Scheme Benefit will be extended to the present set of petitioners also.
2. The averments made in the said Memo by the learned counsel for the Respondent-University on the basis of the communication of the Respondent-
University dated 03.04.2018 is quoted below for ready reference:-
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.159/161
" 1. It is humbly submitted that the respondent University will be permitting the petitioners/students in W.P.No.56465-468/2-
18, W.P.No.3092-3102/2018, W.P.No.3659/2018, W.P.No.11015/2018, W.P.No.11877-88/2018 and other similar
connected cases to appear for the One Time Exit Scheme Examination scheduled from April 9, 2018. It is submitted that this permission is subjected to the conditions contemplated in the University Notification vide No.VTU/BGM/Aca-OS/Exit/Sch./2017-18/4777 dated 13.09.2017 i.e., one time exit scheme for the students of Non CBCS Scheme and the Notification issued by the Registrar (Eval), VTU vide (1) No.VTU/BGM/Reg(E)/PS/2017-18/2777 dated 26.03.2018 (2) No.VTU/BGM/Reg(E)/PS/2017-18/2778 dated 26.03.2018 (3) No.VTU/BGM/Reg(E)/PS/2017-18/2788 DATED 02.04.2018 by considering their eligibility at par with the Hon'ble High Court order in W.P.No.49568-
596/2017 - Puneeth & Other and Other connected matters.
Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
160/1612. It is humbly submitted that the One Time Exit Scheme Examinations scheduled from April 9, 2018 onwards are for regular subjects of V / VII semester 2010 scheme and not for backlog papers.
3. It is humbly submitted that the respondent University will extend the facility of One Time Exit Scheme to the petitioners' students who have filed the writ petitions in the Hon'ble High Court "migrated from Non-CBCS to CBCS Scheme" only at 3rd / 4th semester level in terms of one time exit scheme. However, they have to continue in Non-CBCS scheme till the completion of their degree as per one time exit scheme notification dated 13.09.2017. Such students shall study additional subject/s any, notified by the University and abide all such rules/Regulations issued from time to time. An undertaking to this effect shall be filed by the petitioner students. Further, at future point of time, these students will not be permitted to revert back to CBCS scheme.
4. It is humbly submitted that the decision of the University communicated to the undersigned advocate vide letter dated 03.04.2018. A copy of the same is herewith Date of Order 04-04-2018 W.P.Nos.49568-596/2017 & connected matters Puneeth N.V. & Ors. Vs. Visvesvaraya Technological University & Ors.
161/161enclosed Document No.1 and the same may be taken on record along with this memo".
3. In view of the aforesaid, since the benefit which the petitioners had prayed for, has been extended to them by the Respondent-University itself, in terms of the Notification dated 13.09.2017, the present writ petitions are rendered infructuous.
4. The Respondent-University and the Affiliated Colleges are expected to provide the requisite administrative assistance and help to the petitioners to facilitate their appearance in the Examination to be conducted from 09.04.2018 onwards.
5. With these observations, the writ petitions are disposed of. No costs.
Sd/-
JUDGE Srl.