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State of Bihar - Section

Section 400 in Bihar Board's Miscellaneous Rules, 1958

400. Duties of District Officer.

- Whenever a District Officer receives from the Officer in Command intimation of the approach of troops, he must acknowledge it at once and communicate to the Officer in Command any information that he thinks is likely to facilitate the progress of the detachment or promote the comfort of the troops. He will take steps to prevent the irregular sale of liquor or fruits to the troops on or near the route, and to exclude from the camp or its vicinity all women of loose character. He will also arrange for the deputation of police officer, or other official, who will report himself to the Officer in Command the day before the troops enter the limits of the district and remain with them until they leave it.