Supreme Court - Daily Orders
Premwati College Of Nursing vs Madhya Pradesh Nurses Registration ... on 28 April, 2023
Bench: Surya Kant, J.K. Maheshwari
ITEM NO.806 COURT NO.9 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5258/2023
(Arising out of impugned final judgment and order dated 17-02-2023
in WP No.29310/2022 passed by the High Court of M.P. Principal Seat
at Jabalpur)
PREMWATI COLLEGE OF NURSING Petitioner(s)
VERSUS
MADHYA PRADESH NURSES REGISTRATION COUNCIL Respondent(s)
(FOR ADMISSION and I.R. and IA No.55206/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.55211/2023-EXEMPTION FROM
FILING O.T.)
Date : 28-04-2023 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Pawan Reley, Adv. (mentioned by)
Mr. Vinod Sharma, AOR
For Respondent(s) Mr. Anuj Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Upon being mentioned by Mr. Pawan Reley, learned counsel for the petitioner seeking urgent listing of the matter, we deem it appropriate to direct the Registry to list the matter on 01.05.2023.
(SATISH KUMAR YADAV) (PREETHI T.C.)
DEPUTY REGISTRAR COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2023.04.28
17:00:03 IST
Reason:
ITEM NO.802 COURT NO.1 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5258/2023
(Arising out of impugned final judgment and order dated 17-02-2023 in WP No. 29310/2022 passed by the High Court of M.P. Principal Seat at Jabalpur) PREMWATI COLLEGE OF NURSING Petitioner(s) VERSUS MADHYA PRADESH NURSES REGISTRATION COUNCIL Respondent(s) (FOR ADMISSION and I.R. and IA No.55206/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.55211/2023-EXEMPTION FROM FILING O.T.) Date : 28-04-2023 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA For Petitioner(s) Mr. Pawan Reley, Adv. (mentioned by) Mr. Vinod Sharma, AOR For Respondent(s) Mr. Anuj Tyagi, AOR UPON hearing the counsel the Court made the following O R D E R 1 Upon being mentioned, taken on board. 2 Liberty to mention before the Bench presided over by Hon’ble Mr Justice Surya Kant.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR