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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 94(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)If at any time, it appears to the Secretary Panchayat that a District Panchayat has made wilful and persistent default in the performance of any duty imposed on it by this Regulation, he may by order in writing, fix a period for the performance of that duty.