Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(5) in The Assam Civil Services (Conduct) Rules, 1965 (5)The return as mentioned in sub-rule (1) or statement as mentioned in sub-rule (2) must be verified by the Government servant as true to his knowledge and belief.
