Bombay High Court
Nirad Amilal Mehta vs Genelec Limited And 6 Ors And Rajesh ... on 6 June, 2023
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-41
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1388 OF 2016
In
SUITS 888 OF 2008
Nirad Amilal Mehta ....PETITIONER
V/S
Genelec Limited And 6 Ors And Rajesh ....RESPONDENT
Bharmal Gala And Anr(applicants) Clive Dsouza for applicant Mehek Chowdhary i/b jhangiani Narula & Associates for Defendant no. 3 & 4 Treesa Ann Benny i/b Wadia Ghandy & Co for Defendant no. 5 CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 6th June, 2023 P.C. :
At the request of learned counsel for the Applicant , stand over to 20/06/2023 .
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