Supreme Court - Daily Orders
M/S Sri Koundinya Educational Society ... vs The Chief Commissioner Of Income Tax Ii ... on 13 October, 2015
ITEM NO.76 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 9108/2012
M/S. SRI KOUNDINYA EDUCATIONAL SOCIETY Appellant(s)
VERSUS
CHIEF COMMR.OF I.T.-II & ANR. Respondent(s)
(with interim relief and office report)
Date : 13/10/2015 This appeal was called on for hearing today.
For Appellant(s) Mr. Nikhil Swami,Adv.
Mrs. Prabha Swami,Adv.
For Respondent(s) Ms. Pushpa Kishore,Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Learned counsel for the appellant has already filed the statement of case. Respondents have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M V RAMESH) Signature Not Verified Registrar MG Digitally signed by Madhu Grover Date: 2015.10.13 15:50:07 SCT Reason: