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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(4)(c) in The Coal Mines Regulations, 2017

(c)if he finds any accumulation of inflammable or noxious gases, take such precautions as specified in regulation 166 and shall not remove such accumulation until he has received instructions in that behalf from his superior official;