Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 12] [Entire Act] Union of India - Subsection Section 12(b) in Consumer Protection Act, 2019 (b)any defect in the appointment of a person acting as the Chief Commissioner or as a Commissioner; or
