Himachal Pradesh High Court
State Of H.P. vs . Rupendra Pal & Ors. on 23 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. vs. Rupendra Pal & Ors.
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Arbitration Case No.54 of 2010 23.03.2022 Present: Mr. Nitin Thakur, Advocate vice Mr. Subhash Sharma, Advocate, for the petitioner.
Ms. Parun Negi, Advocate vice Mr. Suneet Goel, Advocate, for LR No.1(a).
Mr. R.K. Bawa, Sr. Advocate alongwith Mr. Ajay Kumar Sharma, Advocate for LR No.1(b) Mr. Gaurav Chaudhary, Advocate, for LR No.1(c) Mr. Rohit, Advocate, vice Ms. Shweta Joolka, Advocate, for LR No.1(d).
Power of attorney on behalf of LR No.1(c), as prayed, be filed within three weeks.
List in the 1st week of May, 2022.
(Vivek Singh Thakur) Judge March 23 , 2022 (veena) ::: Downloaded on - 24/03/2022 20:11:18 :::CIS