Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act] Union of India - Subsection Section 63(5)(a) in Conduct of Elections Rules, 1961 (a)do the re-counting in accordance with ] [rule 54-A,] [ Inserted by S.O. 3450, dated 9.11.1966.][rule 56 or rule 56-A, as the case may be; [Substituted by S.O. 3662, dated 12.10.1964. ]