Rajasthan High Court - Jodhpur
Jodhpur Vidyut Vitaran Nigam Limited vs Ranjeet Singh on 20 May, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 3239/2019
Jodhpur Vidyut Vitaran Nigam Limited
----Petitioner
Versus
Ranjeet Singh
----Respondent
For Petitioner(s) : Mr. Pradeep Sharma
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 20/05/2019 Two weeks' time is granted for doing the needful, failing which, the petition shall stand dismissed automatically without further reference to the Court.
(DR. PUSHPENDRA SINGH BHATI),J 13-da/-
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