Delhi High Court - Orders
Nallamothu Balakrishna And Ors vs Union Of India And Ors on 18 September, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3391/2017 & CM APPL. 14820/2017, CM APPL. 16938/2018,
CM APPL. 29283/2020
NALLAMOTHU BALAKRISHNA AND ORS ..... Petitioners
Through: Mr. Pranav Sachdeva with Mr.Jatin
Bhardwaj and Ms.Aakriti, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
for UOI.
Mr. Praveen Swarup, Advocate for
CSIR.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 18.09.2023
1. Learned counsel for the petitioners submits that this Court by order dated 27.01.2020 had directed respondent No.2 - Council of Scientific and Industrial Research (CSIR) to file an affidavit placing on record factual position regarding filling up of vacancies in the post of Trainee Scientist. He submits that the affidavit filed does not deal with the post of Trainee Scientist but pertains to Scientist, which is the promotional post of Trainee Scientist.
2. Learned counsel for CSIR prays for some more time to file an affidavit pertaining to the post of Trainee Scientist.
3. Let the same be filed within six weeks.
4. List on 09th January, 2024.
SANJEEV SACHDEVA, J MANOJ JAIN, J SEPTEMBER 18, 2023/st This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 21:36:20