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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Conduct of Elections Rules, 1961

(b)"ballot box" includes any box, bag or other receptacle used for the insertion of ballot paper by voters;
(ba)[ "counterfoil" means the counterfoil attached to a ballot paper printed under the provisions of these rules;] [ Inserted by S.O. 5573, dated 23.12.1971.]