Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5) in Rajasthan Public Procurement Rules, 2012

(5)The other methods of procurement prescribed in these rules may also be used for procurement of a subject matter, recording reasons for selecting a particular method.