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[Cites 0, Cited by 40] [Entire Act]

Union of India - Section

Section 4 in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

4. Execution of detention orders.—

A detention order may be executed at any place in India in the manner provided for the execution of warrants of arrest under the Code of Criminal Procedure, 1973 (2 of 1974).