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[Cites 0, Cited by 0] [Section 34G(1)] [Section 34G] [Entire Act]

Union of India - Subsection

Section 34G(1)(c) in The Tobacco Board, Rules, 1976

(c)the person registered had contravened any of the regulations, terms, conditions and stipulations laid down or introduced by the Board in pursuance of any provisions of the Act, particularly of section 8, these rules and any regulations, terms, conditions and stipulations laid down or introduced by the Board from time to time.