Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 61A in The Assam Excise Act, 2000 61A. [ Prohibition of consumption of liquor or intoxicant in public place. [Inserted by Assam Act No. 4 of 2018, dated 16.3.2018.] - No person shall consume Liquor or any intoxicant in a public place (as defined under section 2 (z).
