Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] Union of India - Subsection Section 7(4) in The Factories Act, 1948 (4)Whenever a new manager is appointed, the occupier shall send to theInspector a written notice and to the Chief Inspector a copy thereof within seven days from the date on which such person takes over charge.
