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State of Rajasthan - Section

Section 5 in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

5. Diet

- A detenue shall be entitled to the same diet as prescribed for a prisoner, Provided that a detenue may, with the permission of the District Magistrate, be permitted to receive food from private sources to the same extent and in the same manner as a prisoner.