Patna High Court - Orders
Nizamuddin & Ors vs Khalil Mian & Anr on 12 July, 2016
Author: V. Nath
Bench: V. Nath
Patna High Court CWJC No.10718 of 2014 (2) dt.12-07-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10718 of 2014
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Nizamuddin & Ors
.... .... Petitioner/s
Versus
Khalil Mian & Anr
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ranjeet Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
2 12-07-2016As prayed for, put up this matter after a week.
(V. Nath, J) Nitesh/-
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