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Patna High Court - Orders

Nizamuddin & Ors vs Khalil Mian & Anr on 12 July, 2016

Author: V. Nath

Bench: V. Nath

           Patna High Court CWJC No.10718 of 2014 (2) dt.12-07-2016




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.10718 of 2014
                       ======================================================
                       Nizamuddin & Ors
                                                                             .... .... Petitioner/s
                                                          Versus
                       Khalil Mian & Anr
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     :   Mr. Ranjeet Kumar
                       For the Respondent/s       : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE V. NATH
                       ORAL ORDER

2       12-07-2016

As prayed for, put up this matter after a week.

(V. Nath, J) Nitesh/-

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