Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(b) in The Karnataka Control Of Organized Crimes Acts, 2000.

(b)“Code” means the Code of Criminal Procedure, 1973 (Central Act 2 of 1974),