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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(d) in The Right To Information (Regulation Of Fee And Cost) Rules, 2005

(d)[ for inspection of records, no fee for the first hour; and a fee of rupees five for each subsequent hour (or fraction thereof).] [ Substituted by G.S.R. 649(E), dated 27.10.2005 (w.e.f. 27.10.2005).]