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State of Odisha - Section

Section 30 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

30. Copy of order of registration or of order in appeal.

- Copy of the order of the registered officer or of the appellate officer may be obtained by the person concerned or a person authorised by him on payment of fees of rupees fifty for each order on making application to the registering officer or the appellate officer, as the case may be, specifying the date and other particulars of the order made by the officer concerned. A copy of the certificate of registration on loss or mutilation of such certificate may also be obtained in the like manner and on payment of like fees.