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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(c) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(c)"Admission Committee" means the "Admission Committee for Professional Courses" constituted by the State Government under Government Notification, Education Department No. GH/SH/7/2008/PVS-102003-639-S, dated the 5th May, 2008;