Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Madras Presidency - Subsection Section 18(2) in The Madras City Civil Court Act, 1892 (2)Such list, when it has received such approval, shall be published in the official Gazette, and the said holidays and vacations shall be observed accordingly.
