Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of West Bengal - Subsection Section 67(2) in West Bengal Trade Unions Rules, 1998 (2)At an adjourned poll, the voters who have already voted at the poll so adjourned shall not be allowed to vote again.
