Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(xiii) in Rajasthan Animal Husbandry Service Rules, 1963 (xiii)[ that there shall be no age limit in the case of widows and divorcee women. [Added by Rajasthan vide Notification No. F. 7(2) DOP/(A-II)/84, dated 18.12.1987.]
