Bombay High Court
Maxwell Enterprise Thr Proprietor ... vs Joint Registrar Of Chits Mumbai And Anr on 11 September, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
36-wp-11301-2023+.doc
Sonali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.11301 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11302 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11303 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11304 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
1/4
36-wp-11301-2023+.doc
Sonali
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11305 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11306 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11307 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11308 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
2/4
36-wp-11301-2023+.doc
Sonali
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11309 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
WITH
WRIT PETITION NO.11310 OF 2023
Maxwell Enterprise
through Proprietor Ritesh Chaudhary ...Petitioner
Versus
Joint Registrar of Chits Mumbai, Thane
and Raigad & Anr. ...Respondents
Mr.Umesh Yerunkar, for the Petitioner.
Mrs. M. S. Srivastava, AGP, for the State/Respondents.
CORAM : MADHAV J. JAMDAR, J.
DATED : 11th SEPTEMBER 2023 P.C. :
1. Heard Mr. Umesh Yerunkar, learned counsel appearing for the Petitioner.
2. Mrs. Srivastava, learned AGP appearing for the 3/4 36-wp-11301-2023+.doc Sonali State/Respondents states that copy of the Writ Petitions has not been served on the State Government.
3. Mr. Yerunkar, learned counsel appearing for the Petitioner states that copy has been served on the Respondent No.1. He states that during the course of the day, copies of the Writ Petitions will be served on the office of the learned Government Pleader.
4. Stand over to 6th October 2023.
[MADHAV J. JAMDAR, J.] 4/4 Signed by: Sonali Patil Designation: PA To Honourable Judge Date: 12/09/2023 10:20:35