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NCT Delhi - Section

Section 76 in The Delhi School Education Rules, 1973

76. Non-recurring maintenance grant.

- Non-recurring maintenance grant shall be of the following categories, namely:-
(a)contingent grant;
(b)rent grant;
(c)depreciation grant for school;
(d)hostel grant and depreciation hostel grant;
(e)grant for equipment, furniture, games and sports materials and the like;
(f)biennial or triennial grants for the purchase of books for the library and for the setting up of a book bank.