Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 63] [Entire Act] State of Kerala - Subsection Section 63(7) in Kerala Cooperative Societies Act, 1969 (7)[ The Director of Co-operative Audit shall be under the control of the Registrar of Co-operative Societies.] [Inserted by Kerala Act No. 7 of 2010.]
