Section 123(1) in Maharashtra Factories Rules, 1963
(1)The manager of every factory shall maintain a register of all accidents and dangerous occurrences which occur in the factory in Form 30 showing the-(a)name of injured person (if any);(b)date of accident or dangerous occurrence;(c)date of report on Form 24 to Inspector;(d)nature of accident or dangerous occurrence;(e)date of return of injured person to work;(f)number of days of absence from work of injured person.
