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State of Rajasthan - Section

Section 18 in Rajasthan Official Trustees Rules, 1956

18. Payment to person in United Kingdom.

- All payments made to persons residing in the United Kingdom or outside India shall be made through the official agent to the Official Trustee at the office of the High Commissioner for India by means of bills of exchange payable on demand in London. Such bills of exchange shall be obtained by the Official Trustee from the Bank, though they need not necessarily be the bills of the Bank.