Supreme Court - Daily Orders
A.S.I. Through Supdt.Archaeologist vs Up Sunni Central Wakf Board on 17 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.101 COURT NO.1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.10348/2010
A.S.I. THROUGH SUPDT. ARCHAEOLOGIST Appellant(s)
VERSUS
UP SUNNI CENTRAL WAKF BOARD & ORS. Respondent(s)
Date : 17-04-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Mr. Annam D. N. Rao, AOR
Mr. Annam Venkatesh, Adv.
Mr. Sudipto Sircar, Adv.
Mr. Rahul Mishra, Adv.
Ms. Tulika Chikker, Adv.
For Respondent(s) Mr. Salman Khursheed, Sr. Adv.
Mr. Shakil Ahmed Syed, AOR
Mohd. Parvez Dabas, Adv.
Uzmi Jameel Husain, Adv.
Mr. Fuzail Ahmad Ayubi, Adv.
Mr. Farhan Habib, Adv.
Ms. Gargi Shrivastav, Adv.
Ms. Roshni Anand, Adv.
Mr. Pulkit Chandra, Adv.
Mr. A. N. Arora, AOR
Mr. Bahar Ubarqi, Adv.
Mr. Aftab Ali Khan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed for further hearing on Signature Not Verified Digitally signed by 27th July, 2018. CHETAN KUMAR Date: 2018.04.17 17:00:10 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar