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Supreme Court - Daily Orders

A.S.I. Through Supdt.Archaeologist vs Up Sunni Central Wakf Board on 17 April, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.101                                COURT NO.1                   SECTION III-A

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

                                         Civil Appeal No.10348/2010


     A.S.I. THROUGH SUPDT. ARCHAEOLOGIST                                      Appellant(s)

                                                       VERSUS

     UP SUNNI CENTRAL WAKF BOARD & ORS.                                      Respondent(s)


     Date : 17-04-2018 This appeal was called on for hearing today.

     CORAM :
                                  HON'BLE THE CHIEF JUSTICE
                                  HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                  HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)                   Mr.   Annam D. N. Rao, AOR
                                        Mr.   Annam Venkatesh, Adv.
                                        Mr.   Sudipto Sircar, Adv.
                                        Mr.   Rahul Mishra, Adv.
                                        Ms.   Tulika Chikker, Adv.

     For Respondent(s)                  Mr. Salman Khursheed, Sr. Adv.
                                        Mr. Shakil Ahmed Syed, AOR
                                        Mohd. Parvez Dabas, Adv.
                                        Uzmi Jameel Husain, Adv.
                                        Mr. Fuzail Ahmad Ayubi, Adv.
                                        Mr. Farhan Habib, Adv.
                                        Ms. Gargi Shrivastav, Adv.
                                        Ms. Roshni Anand, Adv.
                                        Mr. Pulkit Chandra, Adv.

                                        Mr. A. N. Arora, AOR

                                        Mr. Bahar Ubarqi, Adv.
                                        Mr. Aftab Ali Khan, AOR


                               UPON hearing the counsel the Court made the following
                                                O R D E R

Let the matter be listed for further hearing on Signature Not Verified Digitally signed by 27th July, 2018. CHETAN KUMAR Date: 2018.04.17 17:00:10 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar